Showing 16726 - 16740 of 41947 judgements
08 October 2007
Supreme Court
3 pages
SWAPAN DHAR Vs STATE OF WEST BENGAL .

Bench: S.B. SINHA,H.S. BEDI
Case number: C.A. No.-004767-004767 / 2007
Diary number: 27604 / 2006
Advocates: CHANCHAL KUMAR GANGULI Vs L. C. AGRAWALA

08 October 2007
Supreme Court
15 pages
SHANTI LAL Vs STATE OF M.P.

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: Crl.A. No.-001375-001375 / 2007
Diary number: 32116 / 2006
Advocates: SHIV KUMAR SURI Vs C. D. SINGH

08 October 2007
Supreme Court
7 pages
HARIOM AGRAWAL Vs PRAKASH CHAND MALVIYA

Bench: B.N. AGRAWAL,P.P. NAOLEKAR,P. SATHASIVAM
Case number: C.A. No.-004696-004696 / 2007
Diary number: 18792 / 2006
Advocates: T. MAHIPAL Vs DHARMENDRA KUMAR SINHA

08 October 2007
Supreme Court
11 pages
MAYAKAUR BALDEVSINGH SARDAR Vs STATE OF MAHARASHTRA

Bench: S.B.SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001364-001366 / 2004
Diary number: 24210 / 2003
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

05 October 2007
Supreme Court
6 pages
CCE LUCKNOW Vs M/S WIMCO LTD.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004567-004567 / 2002
Diary number: 10938 / 2002
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

05 October 2007
Supreme Court
5 pages
SITA RAM Vs RADHEY SHYAM

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004656-004656 / 2007
Diary number: 28560 / 2005
Advocates: AJAY CHOUDHARY Vs PRATIBHA JAIN

05 October 2007
Supreme Court
2 pages
U.P. ROLLER FLOUR MILLS ASSO. Vs GOVT. OF INDIA .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: W.P.(C) No.-000274-000274 / 2005
Diary number: 12203 / 2005
Advocates: Vs TARA CHANDRA SHARMA

05 October 2007
Supreme Court
8 pages
BUREAU OF INDIAN STANDARDA Vs S.K.KANOJIA

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004657-004657 / 2007
Diary number: 11144 / 2006
Advocates: INDRA SAWHNEY Vs S. S. JAUHAR

05 October 2007
Supreme Court
11 pages
CITI BANK N.A. Vs TLC MARKETING PLC

Bench: LOKESHWAR SINGH PANTA
Case number: ARBIT.CASE(C) No.-000001-000001 / 2007
Diary number: 27353 / 2006

05 October 2007
Supreme Court
17 pages
CARONA LTD. Vs M/S. PARVATHY SWAMINATHAN & SONS

Bench: C.K. THAKKER,P. SATHASIVAM
Case number: C.A. No.-002805-002805 / 2005
Diary number: 2624 / 2005
Advocates: CHANDER SHEKHAR ASHRI Vs PAREKH & CO.

05 October 2007
Supreme Court
1 pages
HARYANA STATE AGRICULTURAL MKT.BOARD&ANR Vs NARESH KUMAR .

Case number: C.A. No.-004670-004670 / 2007
Diary number: 27286 / 2004
Advocates: UGRA SHANKAR PRASAD Vs KRISHAN SINGH CHAUHAN

05 October 2007
Supreme Court
1 pages
MEENAKSHI Vs A. SHANMUGAM

Case number: T.P.(C) No.-001013-001013 / 2006
Diary number: 26243 / 2006

05 October 2007
Supreme Court
6 pages
U.P. CO-OP SPG.MILLS FEDN LTD. Vs RAM PRATAP YADAV .

Bench: H.K. SEMA,ALTAMAS KABIR
Case number: C.A. No.-005279-005279 / 2006
Diary number: 26563 / 2005
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs E. C. VIDYA SAGAR

05 October 2007
Supreme Court
8 pages
PRABIR BANERJEE Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,D.K.JAIN
Case number: SLP(C) No.-020706-020706 / 2006
Diary number: 31914 / 2006
Advocates: Vs B. KRISHNA PRASAD

04 October 2007
Supreme Court
2 pages
M/S. HASTHIMAL & SONS Vs P. TEJ RAJ SHARMA

Bench: A. K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-003008-003008 / 2001
Diary number: 3929 / 2001
Advocates: Vs GUNTUR PRABHAKAR