Showing 16696 - 16710 of 41947 judgements
11 October 2007
Supreme Court
8 pages
JASWANTSINGH PRATAPSINGH JADEJA Vs RAJKOT MUNICIPAL CORPN.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004812-004812 / 2007
Diary number: 27217 / 2005
Advocates: RUTWIK PANDA Vs JATIN ZAVERI

11 October 2007
Supreme Court
6 pages
ADMINISTRATOR UNIT TRUST OF INDIA Vs B.M.MALANI .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004792-004792 / 2007
Diary number: 27684 / 2004
Advocates: SANJAY KAPUR Vs

11 October 2007
Supreme Court
4 pages
STATE OF PUNJAB Vs BHATINDA DISTRICT COOP.MILK P.UNION LTD.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004808-004808 / 2007
Diary number: 7445 / 2007
Advocates: AJAY PAL Vs JAGJIT SINGH CHHABRA

11 October 2007
Supreme Court
6 pages
M/S. SARAV INV&FIN.CONSL. PVT. LTD. &ANR Vs LLOYDS REG.OF.SHIP.IND.OFF.STAF.PF.&ANR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001424-001424 / 2007
Diary number: 26577 / 2006
Advocates: NIRAJ SHARMA Vs RAJIV MEHTA

11 October 2007
Supreme Court
3 pages
G.M. TANDA THERMAL POWER PROJECT Vs JAI PRAKASH SRIVASTAVA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004809-004810 / 2007
Diary number: 15824 / 2004
Advocates: PRADEEP MISRA Vs

11 October 2007
Supreme Court
8 pages
M/S. MERCANTILE COMPANY Vs COMMNR. OF CENTRAL EXCISE, CALCUTTA

Bench: ASHOK BHAN,V.S. SIRPURKAR
Case number: C.A. No.-001854-001855 / 2001
Diary number: 3229 / 2001
Advocates: RUBY SINGH AHUJA Vs B. KRISHNA PRASAD

11 October 2007
Supreme Court
12 pages
BCPP MAZDOOR SANGH Vs N.T.P.C. .

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-000678-000678 / 2006
Diary number: 7658 / 2004
Advocates: B. K. SATIJA Vs S. K. DHINGRA

11 October 2007
Supreme Court
5 pages
BHAGGA Vs STATE OF M.P.

Case number: Crl.A. No.-000258-000258 / 2005
Diary number: 1707 / 2004
Advocates: KAILASH CHAND Vs

11 October 2007
Supreme Court
3 pages
MOHANAKUMARAN NAIR Vs VIJAYAKUMARAN NAIR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004811-004811 / 2007
Diary number: 16615 / 2006
Advocates: Vs RADHA SHYAM JENA

11 October 2007
Supreme Court
3 pages
G.M. TANDA THERMAL POWER PROJECT Vs JAI PRAKASH SRIVASTAVA

Case number: C.A. No.-004809-004810 / 2007
Diary number: 15824 / 2004
Advocates: PRADEEP MISRA Vs

10 October 2007
Supreme Court
10 pages
M/S. MARUTI UDYOG LTD. Vs MAHENDRA C. MEHTA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: CONMT.PET.(C) No.-000289-000289 / 2003
Diary number: 15247 / 2003
Advocates: Vs LAWYER S KNIT & CO

10 October 2007
Supreme Court
6 pages
K. PRAKASHAN Vs P.K. SURENDERAN

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001410-001410 / 2007
Diary number: 14962 / 2006
Advocates: RAMESH BABU M. R. Vs LAWYER S KNIT & CO

10 October 2007
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs MOHD.SAJID HUSAIN MOHD.S.HUSAIN ETC.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001402-001409 / 2007
Diary number: 20064 / 2007
Advocates: RAVINDRA KESHAVRAO ADSURE Vs K. N. RAI

10 October 2007
Supreme Court
9 pages
KISHAN CHAND Vs STATE OF U.P.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001411-001411 / 2007
Diary number: 20321 / 2006
Advocates: Vs ANIL KUMAR JHA

10 October 2007
Supreme Court
16 pages
M/S. MAHALAXMI MOTORS LTD. Vs MANDAL REVENUE OFFICER .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004755-004755 / 2007
Diary number: 14399 / 2007
Advocates: LAWYER S KNIT & CO Vs T. V. GEORGE