Showing 16651 - 16665 of 41947 judgements
12 October 2007
Supreme Court
10 pages
STATE OF ANDHRA PRADESH Vs M/S.CONCAP CAPACITORS,HYDERABAD .

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-004832-004832 / 2007
Diary number: 10908 / 2006
Advocates: T. V. GEORGE Vs M. P. DEVANATH

12 October 2007
Supreme Court
9 pages
R.S. JAYAKUMAR Vs STATE OF KERALA .

Bench: A.K..MATHUR,D.K. JAIN
Case number: C.A. No.-000865-000867 / 2005
Diary number: 1039 / 2003
Advocates: T. G. NARAYANAN NAIR Vs

12 October 2007
Supreme Court
5 pages
STATE OF DELHI Vs JITTI

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: Crl.A. No.-001244-001245 / 2003
Diary number: 2450 / 2003

12 October 2007
Supreme Court
12 pages
KISHAN SINGH Vs STATE OF PUNJAB

Bench: C.K. THAKKER,P. SATHASIVAM
Case number: Crl.A. No.-001612-001612 / 2005
Diary number: 12292 / 2005
Advocates: ANIS AHMED KHAN Vs KULDIP SINGH

12 October 2007
Supreme Court
9 pages
BHARAT PETROLEUM CORPN. LTD. Vs THE GREAT EASTERN SHIPPING CO. LTD.

Bench: TARUN CHATTERJEE,D.K. JAIN
Case number: C.A. No.-004829-004829 / 2007
Diary number: 14722 / 2005
Advocates: PARIJAT SINHA Vs E. C. AGRAWALA

12 October 2007
Supreme Court
4 pages
STATE OF HARYANA Vs ARAVALI KHANIJ UDYOG

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-005874-005874 / 2000
Diary number: 8949 / 2000
Advocates: T. V. GEORGE Vs

12 October 2007
Supreme Court
7 pages
SECURITY PRINT.&MINT.COR.OFINDIA(L)&ANR Vs M/S GANDHI INDUS. CORPN. MUMBAI

Bench: A.K.MATHUR,D.K.JAIN
Case number: C.A. No.-004857-004857 / 2007
Diary number: 32727 / 2006

12 October 2007
Supreme Court
3 pages
ARJUN SINGH RATHORE Vs B.N. CHATURVEDI .

Bench: S.B.SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004840-004840 / 2007
Diary number: 22113 / 2005
Advocates: PAREKH & CO. Vs PRAMOD B. AGARWALA

12 October 2007
Supreme Court
9 pages
STATE OF RAJASTHAN Vs

Bench: S.B.SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000732-000732 / 2001
Diary number: 4822 / 2001
Advocates: Vs K. L. JANJANI

12 October 2007
Supreme Court
3 pages
STATE OF RAJASTHAN Vs MUNSHI

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000928-000928 / 2001
Diary number: 18461 / 2000
Advocates: Vs K. L. JANJANI

12 October 2007
Supreme Court
7 pages
COMMR.OF CUSTOMS,BANGALORE Vs M/S ACER INDIA PVT.LTD.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-002321-002321 / 2007
Diary number: 8017 / 2007
Advocates: Vs M. P. DEVANATH

12 October 2007
Supreme Court
9 pages
STATE THROUGH SPE & CBI, A.P. Vs M. KRISHNA MOHAN

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001394-001395 / 2004
Diary number: 14907 / 2003
Advocates: P. PARMESWARAN Vs D. MAHESH BABU

12 October 2007
Supreme Court
5 pages
PARAYYA ALLAYYA HITTALAMANI Vs PARAYYA GURULINGAYYA POOJARI .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004887-004887 / 2007
Diary number: 9245 / 2005
Advocates: RAJESH MAHALE Vs ANJANA CHANDRASHEKAR

12 October 2007
Supreme Court
5 pages
M/S. PARAS SHIP BREAKERS LTD. Vs COMMISSIONER OF CENTRAL EXCISE

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004841-004841 / 2007
Diary number: 8875 / 2005
Advocates: SUMITA RAY Vs B. KRISHNA PRASAD

12 October 2007
Supreme Court
10 pages
NIYAMAT ALI MOLLA Vs SONARGON HSG COOP SOCIETY LTD. .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004876-004876 / 2007
Diary number: 14859 / 2006
Advocates: RUKHSANA CHOUDHURY Vs RAUF RAHIM