Judgements

31 October 2007
Supreme Court
1 pages

BHUDEV SHARMA Vs DISTRICT JUDGE, BULANDSHAHR

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-006168-006168 / 2001
Diary number: 12277 / 2001
Advocates: ABHA JAIN Vs ASHOK K. SRIVASTAVA

31 October 2007
Supreme Court
3 pages

GIRJA KUMAR Vs STATE OF H.P.

Case number: C.A. No.-006616-006616 / 2000
Diary number: 6169 / 2000
Advocates: HIMINDER LAL Vs

31 October 2007
Supreme Court
7 pages

VENEET AGRAWAL Vs UNION OF INDIA .

Bench: ASHOK BHAN,V.S. SIRPURKAR
Case number: C.A. No.-002565-002565 / 2005
Diary number: 15727 / 2004
Advocates: KULDIP SINGH Vs SUCHITRA ATUL CHITALE

31 October 2007
Supreme Court
4 pages

M/S.JASLOK HOSPITAL & RESEARCH CENTRE Vs UNION OF INDIA .

Bench: ASHOK BHAN,H.S. BEDI,V.S. SIRPURKAR
Case number: C.A. No.-007284-007284 / 2005
Diary number: 13783 / 2005
Advocates: M. P. DEVANATH Vs SUSHMA SURI

31 October 2007
Supreme Court
8 pages

PARAMJIT SINGH @ MITHU SINGH Vs STATE OF PUNJAB TH. SECRY. (HOME)

Bench: P.P. NAOLEKAR,B. SUDERSHAN REDDY
Case number: Crl.A. No.-001474-001474 / 2005
Diary number: 19360 / 2005
Advocates: Vs KULDIP SINGH

31 October 2007
Supreme Court
6 pages

STATE OF PUNJAB Vs HARBHAJAN SINGH

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-005065-005065 / 2007
Diary number: 20911 / 2004

31 October 2007
Supreme Court
3 pages

A.LEWIS & ANR ETC. Vs M.T.RAMAMURTHY .

Case number: C.A. No.-005066-005066 / 2007
Diary number: 29699 / 2006
Advocates: Vs K. K. MANI

31 October 2007
Supreme Court
7 pages

STATE OF HARYANA Vs NAVNEET VERMA

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-005064-005064 / 2007
Diary number: 20025 / 2004
Advocates: Vs M. K. DUA

30 October 2007
Supreme Court
2 pages

UNION OF INDIA Vs JAI DEV WIG

Case number: C.A. No.-004247-004248 / 2001
Diary number: 3734 / 2000
Advocates: D. S. MAHRA Vs KAMINI JAISWAL

26 October 2007
Supreme Court
6 pages

M/S. VANASTHALI TEXTILES INDS. LTD. Vs COMMNR. OF CENTRAL EXCISE

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002611-002612 / 2003
Diary number: 3994 / 2003
Advocates: Vs B. KRISHNA PRASAD

25 October 2007
Supreme Court
4 pages

SEEMA Vs ASHWANI KUMAR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: T.P.(C) No.-000291-000291 / 2005
Diary number: 4177 / 2005
Advocates: BALRAJ DEWAN Vs YASH PAL DHINGRA

25 October 2007
Supreme Court
11 pages

STATE OF U.P. . Vs M/S. LALTA PRASAD VAISH

Bench: H.K. SEMA,ALTAMAS KABIR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000151-000151 / 2007
Diary number: 12996 / 2005
Advocates: AKSHAT KUMAR Vs AMBHOJ KUMAR SINHA

25 October 2007
Supreme Court
5 pages

HEMANT TRIVEDI Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001472-001472 / 2007
Diary number: 10274 / 2006
Advocates: Vs JATINDER KUMAR BHATIA

25 October 2007
Supreme Court
9 pages

M/S. MODIPON FIBRE COMPANY Vs COMMNR. OF CENTRAL EXCISE, MEERUT

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-008529-008531 / 2001
Diary number: 18725 / 2001
Advocates: UMESH KUMAR KHAITAN Vs B. KRISHNA PRASAD

25 October 2007
Supreme Court
2 pages

STATE OF PUNJAB Vs SURINDER SINGH

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005607-005608 / 2001
Diary number: 19813 / 2000
Advocates: AJAY PAL Vs UGRA SHANKAR PRASAD