Showing 16606 - 16620 of 41947 judgements
02 November 2007
Supreme Court
5 pages
Y.N. GANGADHARA SETTY Vs JAYA PRAKASH REDDY, M.D., K.COOP.M.P.F.

Case number: CONMT.PET.(C) No.-000222-000222 / 2006
Diary number: 20667 / 2006
Advocates: RUBY SINGH AHUJA Vs A. S. BHASME

02 November 2007
Supreme Court
9 pages
VINITEC ELECTRONICS PRIVATE LIMITED Vs HCL INFOSYSTEMS LIMITED

Bench: ALTAMAS KABIR,B.SUDERSHAN REDDY
Case number: C.A. No.-005121-005121 / 2007
Diary number: 23791 / 2006
Advocates: SHAILENDRA SWARUP Vs ARPUTHAM ARUNA AND CO

02 November 2007
Supreme Court
3 pages
MUTHU Vs STATE BY INSPECTOR OF POLICE

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: Crl.A. No.-001511-001511 / 2007
Diary number: 32359 / 2006
Advocates: K. K. MANI Vs V. G. PRAGASAM

02 November 2007
Supreme Court
2 pages
SUNIL KUMAR Vs RAM SINGH GAUD .

Bench: ASHOK BHAN,D.K. JAIN
Case number: C.A. No.-005108-005108 / 2007
Diary number: 12257 / 2005
Advocates: TARA CHANDRA SHARMA Vs M. J. PAUL

02 November 2007
Supreme Court
5 pages
RAMESH CHAND @ RAMESH CHANDER Vs UGANTI DEVI (D) TH. LR'S

Case number: C.A. No.-005133-005133 / 2007
Diary number: 30554 / 2006

02 November 2007
Supreme Court
2 pages
Gurpreet Kaur @ Rinky Vs Vipin Kumar Gupta

Case number: Transfer Petition (crl.) 77 of 2007

01 November 2007
Supreme Court
8 pages
UNION OF INDIA Vs STATE OF U.P. .

Bench: A.K.MATHUR,MARKANDEY KATJU
Case number: C.A. No.-002549-002549 / 2001
Diary number: 4724 / 2001
Advocates: ANIL KATIYAR Vs RAJESH

01 November 2007
Supreme Court
8 pages
UNION OF INDIA Vs MAHAJBEEN AKHTAR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005087-005087 / 2007
Diary number: 3753 / 2005
Advocates: SUSHMA SURI Vs SUDHIR KULSHRESHTHA

01 November 2007
Supreme Court
15 pages
BIHAR STATE COUNCIL,AYUR.&UNANI MEDICINE Vs STATE OF BIHAR

Bench: B.N. AGRAWAL,P.P. NAOLEKAR
Case number: C.A. No.-004643-004643 / 2003
Diary number: 63364 / 2002
Advocates: AKHILESH KUMAR PANDEY Vs M. QAMARUDDIN

01 November 2007
Supreme Court
3 pages
UNION OF INDIA Vs CENTRAL ELEC. & MECH. ENGG. ASSO. .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005086-005086 / 2007
Diary number: 672 / 2007
Advocates: V. K. VERMA Vs DHARMENDRA KUMAR SINHA

01 November 2007
Supreme Court
6 pages
MOHAN KUMAR RAYANA Vs KOMAL MOHAN RAYANA

Bench: C.K.THAKKER,ALTAMAS KABIR
Case number: C.A. No.-005088-005097 / 2007
Diary number: 24369 / 2007
Advocates: Vs ANITHA SHENOY

31 October 2007
Supreme Court
2 pages
NEW INDIA ASSURANCE CO. LTD. Vs KENDRA DEVI .

Case number: C.A. No.-005067-005067 / 2007
Diary number: 3244 / 2006
Advocates: Vs K. S. RANA

31 October 2007
Supreme Court
2 pages
PRABHA ARORA Vs BRIJ MOHINI ANAND .

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-002371-002371 / 2007
Diary number: 29451 / 2006
Advocates: P. N. GUPTA Vs

31 October 2007
Supreme Court
4 pages
BABU LAL Vs GRAM PANCHAYAT, DEROLI JAT .

Case number: C.A. No.-002529-002529 / 2006
Diary number: 20964 / 2004
Advocates: Vs BALAJI SRINIVASAN

31 October 2007
Supreme Court
2 pages
M/S P. VAIKUNTA SHENOY & CO. Vs P. HARI SHARMA

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005540-005540 / 2001
Diary number: 15321 / 2000