Showing 16636 - 16650 of 41947 judgements
25 October 2007
Supreme Court
1 pages
DAYANAND VEDIC VIDHALAYA SANCHALK SAMITI Vs EDUCATION INSPECTOR, GREATER BOMBAY&ANR.

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005979-005979 / 2001
Diary number: 20051 / 2000
Advocates: RUBY SINGH AHUJA Vs CHIRAG M. SHROFF

24 October 2007
Supreme Court
5 pages
DASHRATH @ CHAMPA Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001166-001166 / 2001
Diary number: 17664 / 2001
Advocates: B. K. SATIJA Vs C. D. SINGH

24 October 2007
Supreme Court
4 pages
IQBAL Vs STATE OF KERALA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001463-001463 / 2007
Diary number: 5887 / 2007
Advocates: Vs R. SATHISH

24 October 2007
Supreme Court
1 pages
UNION OF INDIA Vs B.M. JHA

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005128-005128 / 2001
Diary number: 21530 / 2000
Advocates: SHREEKANT N. TERDAL Vs ANIL KUMAR JHA

23 October 2007
Supreme Court
3 pages
THOKCHOM ONGOI SANGEETA @ SANGI DEVI&ANR Vs ORIENTAL INSURANCE CO. LTD. .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-004946-004947 / 2007
Diary number: 3285 / 2005
Advocates: Vs M. K. DUA

23 October 2007
Supreme Court
7 pages
NARESH KUMAR YADAV Vs RAVINDRA KUMAR .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001462-001462 / 2007
Diary number: 29287 / 2006
Advocates: AJAY CHOUDHARY Vs AMIT PAWAN

23 October 2007
Supreme Court
7 pages
RATNABALI CAPITAL MARKETS LTD. Vs SECURITIES & EXCHANGE BD.OF INDIA

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-004945-004945 / 2007
Diary number: 18381 / 2007
Advocates: Vs SURUCHII AGGARWAL

22 October 2007
Supreme Court
2 pages
RABINDRA KUMAR SHAW (D) BY LRS. Vs MANICK LAL SHAW

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004926-004926 / 2007
Diary number: 17434 / 2005
Advocates: BIJAN KUMAR GHOSH Vs V. D. KHANNA

22 October 2007
Supreme Court
5 pages
SANJAY BANSAL Vs JAWAHARLAL VATS .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001453-001453 / 2007
Diary number: 10070 / 2007
Advocates: SANJAY JAIN Vs JAVED MAHMUD RAO

22 October 2007
Supreme Court
2 pages
UNITED INDIA INSURANCE CO.LTD. Vs SEEMA GUPTA .

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-004179-004179 / 2006
Diary number: 22989 / 2005
Advocates: Vs NANITA SHARMA

12 October 2007
Supreme Court
3 pages
STATE OF UTTARANCHAL Vs PRANTIYA SINCHAI AVAM BANDH Y.S.PARISHAD

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-004856-004856 / 2007
Diary number: 24720 / 2006
Advocates: P. N. GUPTA Vs BHARAT SANGAL

12 October 2007
Supreme Court
3 pages
GOPAL Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001428-001428 / 2007
Diary number: 26618 / 2006
Advocates: G. PRAKASH Vs RAVINDRA KESHAVRAO ADSURE

12 October 2007
Supreme Court
7 pages
RAMESH BABURAO DEVASKAR Vs STATE OF MAHARASHTRA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000844-000846 / 2005
Diary number: 9078 / 2004
Advocates: SUNIL KUMAR VERMA Vs RAVINDRA KESHAVRAO ADSURE

12 October 2007
Supreme Court
2 pages
G.K. MOHAN Vs UNION OF INDIA .

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005045-005100 / 2001
Diary number: 8760 / 2001
Advocates: RAKESH K. SHARMA Vs B. V. BALARAM DAS

12 October 2007
Supreme Court
2 pages
UNION OF INDIA Vs HIRANMOY SEN .

Bench: A. K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-007232-007232 / 2003
Diary number: 8835 / 2003
Advocates: ANIL KATIYAR Vs