Showing 16666 - 16680 of 41947 judgements
12 October 2007
Supreme Court
5 pages
KESHAB CHANDRA PRADHAN Vs BAINA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001088-001088 / 2000
Diary number: 8306 / 2000
Advocates: K. V. VENKATARAMAN Vs

12 October 2007
Supreme Court
7 pages
PURNENDU MUKHOPADHYAY Vs V.K. KAPOOR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004862-004862 / 2007
Diary number: 20169 / 2002
Advocates: PRATIBHA JAIN Vs YASH PAL DHINGRA

12 October 2007
Supreme Court
6 pages
ALL CARGO MOVERS(I) PVT.LTD. Vs DHANESH BADARMAL JAIN

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001443-001443 / 2007
Diary number: 7980 / 2007
Advocates: MANIK KARANJAWALA Vs PAREKH & CO.

12 October 2007
Supreme Court
3 pages
R. RADHAKRISHNAN Vs DIRECTOR GENERAL OF POLICE .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004874-004874 / 2007
Diary number: 21199 / 2006
Advocates: REVATHY RAGHAVAN Vs V. G. PRAGASAM

12 October 2007
Supreme Court
5 pages
M/S. UNITED INDIA INSURANCE CO. LTD. Vs DAVINDER SINGH

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004883-004883 / 2007
Diary number: 31749 / 2006
Advocates: RAKESH K. SHARMA Vs KAILASH CHAND

12 October 2007
Supreme Court
7 pages
BASANTI DEVI Vs RAVIPRAKASH RAMPRASAD JAISWAL

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004896-004896 / 2007
Diary number: 31279 / 2006
Advocates: ARUN K. SINHA Vs CHIRAG M. SHROFF

12 October 2007
Supreme Court
6 pages
S.P. INDU Vs THE GENERAL MANAGER METRO RAIL

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004884-004885 / 2007
Diary number: 5628 / 2004
Advocates: ABHIJIT SENGUPTA Vs SHREEKANT N. TERDAL

12 October 2007
Supreme Court
3 pages
SWAPAN KUMAR PAL Vs ACHINTYA KUMAR NAYAK .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004865-004865 / 2007
Diary number: 33893 / 2006
Advocates: ABHIJIT SENGUPTA Vs SARLA CHANDRA

12 October 2007
Supreme Court
3 pages
PRAKASH CHANDRA YADAV Vs STATE OF BIHAR .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001427-001427 / 2007
Diary number: 9117 / 2007
Advocates: Vs GOPAL SINGH

12 October 2007
Supreme Court
2 pages
RAJINDER SINGH KATOCH Vs CHANDIGARH ADMIN. .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001432-001432 / 2007
Diary number: 9440 / 2006
Advocates: ASHA JAIN MADAN Vs KAILASH CHAND

12 October 2007
Supreme Court
7 pages
SAVITHRI Vs KARTHYAYANI AMMA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004882-004882 / 2007
Diary number: 27355 / 2004

12 October 2007
Supreme Court
5 pages
SHRIDEVI Vs MURALIDHAR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004886-004886 / 2007
Diary number: 5650 / 2007
Advocates: KAILASH CHAND Vs RAVINDRA KESHAVRAO ADSURE

12 October 2007
Supreme Court
3 pages
JOHN K. JOHN Vs TOM VARGHESE

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001433-001434 / 2007
Diary number: 26048 / 2005
Advocates: M. P. VINOD Vs P. V. DINESH

12 October 2007
Supreme Court
6 pages
ANNAKILI Vs A.VEDANAYAGAM .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-004880-004880 / 2007
Diary number: 9004 / 2006
Advocates: NIKHIL NAYYAR Vs PRAMOD DAYAL

12 October 2007
Supreme Court
4 pages
B.SURESH YADAV Vs SHARIFA BEE

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001444-001444 / 2007
Diary number: 3608 / 2007
Advocates: Vs NAVEEN R. NATH