Showing 16591 - 16605 of 41947 judgements
12 November 2007
Supreme Court
6 pages
STATE OF U.P. Vs ATAR SINGH .

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-000054-000054 / 2001
Diary number: 13002 / 2000
Advocates: ANUVRAT SHARMA Vs KUSUM CHAUDHARY

12 November 2007
Supreme Court
4 pages
GALI VENKATAIAH Vs STATE OF A.P.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001533-001533 / 2007
Diary number: 24374 / 2006
Advocates: Vs D. BHARATHI REDDY

12 November 2007
Supreme Court
6 pages
M/S. JASWANT TALKIES Vs COMMERCIAL TAXES OFFICER, BHILWARA

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-005161-005161 / 2007
Diary number: 9562 / 2006

12 November 2007
Supreme Court
8 pages
FOOD CORPORATION OF INDIA Vs VIKAS MAJDOOR KAMDAR SAHKARI MANDLI LTD.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-007440-007440 / 2000
Diary number: 18738 / 2000
Advocates: Vs T. N. SINGH

12 November 2007
Supreme Court
3 pages
M/S CANON STELES P. LTD. Vs COMMNR. OF CUSTOMS (EXPORT PROMOTION)

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005153-005153 / 2007
Diary number: 32618 / 2006
Advocates: Vs B. KRISHNA PRASAD

12 November 2007
Supreme Court
2 pages
MARTIN & HARRIS PVT. LTD. Vs RAJENDRA MEHTA .

Case number: C.A. No.-005163-005163 / 2007
Diary number: 14772 / 2007
Advocates: Vs PRATIBHA JAIN

02 November 2007
Supreme Court
3 pages
MANAGEMENT OF INDIAN BANK Vs G. RAMACHANDRAN .

Bench: S.B. SINHA,P.P. NAOLEKAR
Case number: C.A. No.-005238-005242 / 2007
Diary number: 25400 / 2005
Advocates: MADHU SIKRI Vs P. V. YOGESWARAN

02 November 2007
Supreme Court
5 pages
LUCKNOW DEVELOPMENT AUTHORITY Vs KRISHNA GOPAL LAHOTI .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005112-005112 / 2007
Diary number: 10754 / 2005
Advocates: SHAKIL AHMED SYED Vs VIJAY KUMAR

02 November 2007
Supreme Court
2 pages
AMRUTNAGAR SAHAKARI S.K.UNION Vs RASHTRIYA SAKHAR KAMGAR UNION .

Case number: SLP(C) No.-015265-015266 / 2007
Diary number: 24267 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs VENKATESWARA RAO ANUMOLU

02 November 2007
Supreme Court
12 pages
STATE OF HARYANA Vs MAHENDER SINGH .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000030-000030 / 2005
Diary number: 580 / 2004
Advocates: T. V. GEORGE Vs ANIL K. JHA

02 November 2007
Supreme Court
2 pages
SAVITRI GOENKA Vs KUSUM LATA DAMANI .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001508-001508 / 2007
Diary number: 12979 / 2006
Advocates: HIMINDER LAL Vs ANIL KATIYAR

02 November 2007
Supreme Court
4 pages
VEENA KUMARI TANDON Vs NEELAM BHALLA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005130-005130 / 2007
Diary number: 25487 / 2004
Advocates: JAY SAVLA Vs ASHA GOPALAN NAIR

02 November 2007
Supreme Court
4 pages
M/S. RAHUL BUILDERS Vs M/S. ARIHANT FERTILIZERS & CHEMICAL &ANR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000525-000525 / 2005
Diary number: 4175 / 2005
Advocates: PRATIBHA JAIN Vs C. D. SINGH

02 November 2007
Supreme Court
3 pages
M/S. WHIRLPOOL OF INDIA LTD. Vs UNION OF INDIA .

Bench: ASHOK BHAN,H.S. BEDI,V.S. SIRPURKAR
Case number: C.A. No.-007417-007417 / 2001
Diary number: 17269 / 2001
Advocates: Vs B. KRISHNA PRASAD

02 November 2007
Supreme Court
12 pages
D. BOOPALAN Vs MADRAS METROPOLITAN W.S.S. BOARD .

Bench: B.N.AGRAWAL,ALTAMAS KABIR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006467-006468 / 2000
Diary number: 7063 / 2000
Advocates: Vs T. HARISH KUMAR