Showing 16546 - 16560 of 41947 judgements
22 November 2007
Supreme Court
5 pages
M/S.U.K.ENTERPRISES Vs COMMNR. OF CUSTOMS & CENTRAL EXCISE &ANR

Bench: ASHOK BHAN,V.S. SIRPURKAR
Case number: C.A. No.-001389-001392 / 2002
Diary number: 963 / 2002
Advocates: PRAMOD B. AGARWALA Vs B. KRISHNA PRASAD

22 November 2007
Supreme Court
2 pages
M/S. SARVESH REFRACTORIES (P) LTD. Vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

Bench: ASHOK BHAN,V.S. SIRPURKAR
Case number: C.A. No.-001824-001824 / 2002
Diary number: 1411 / 2002
Advocates: PRANAB KUMAR MULLICK Vs B. V. BALARAM DAS

22 November 2007
Supreme Court
2 pages
I. LAXMA REDDY Vs A.P.S.R.T.C. .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-004511-004511 / 2005
Diary number: 14739 / 2004
Advocates: ABHIJIT SENGUPTA Vs D. MAHESH BABU

22 November 2007
Supreme Court
5 pages
VIJAY KUMAR Vs WHIRLPOOL OF INDIA LTD. .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005787-005787 / 2000
Diary number: 4896 / 2000
Advocates: Vs MEERA MATHUR

21 November 2007
Supreme Court
5 pages
PUNJAB STATE ELECTRICITY BOARD Vs DHARAM SINGH .

Case number: C.A. No.-008050-008050 / 2001
Diary number: 18050 / 2000
Advocates: C. K. SASI Vs DEBASIS MISRA

21 November 2007
Supreme Court
7 pages
ZENITH STEEL TUBES & INDUSTRIES LTD.&ANR Vs SICOM LIMITED

Bench: ALTAMAS KABIR,B.SUDERSHAN REDDY
Case number: C.A. No.-005347-005347 / 2007
Diary number: 13070 / 2007
Advocates: SHIVAJI M. JADHAV Vs JAY SAVLA

20 November 2007
Supreme Court
5 pages
MANOHAR Vs JAIPALSING .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005323-005323 / 2007
Diary number: 25785 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs VISHWAJIT SINGH

20 November 2007
Supreme Court
6 pages
P.J. CHACKO Vs CHAIRMAN, L.I.C.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005322-005322 / 2007
Diary number: 7842 / 2005
Advocates: R. SATHISH Vs S. RAJAPPA

20 November 2007
Supreme Court
10 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000196-000196 / 2001
Diary number: 6723 / 2001
Advocates: JYOTI MENDIRATTA Vs

20 November 2007
Supreme Court
4 pages
ABDUL RAHEEM Vs THE KARNATKA ELECTRICITY BOARD .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005320-005320 / 2007
Diary number: 23220 / 2005
Advocates: ANIS AHMED KHAN Vs V. N. RAGHUPATHY

20 November 2007
Supreme Court
2 pages
M/S. RAMAN TECH & PROCESS ENGG.CO.&ANR. Vs M/S. SOLANKI TRADERS

Bench: R.V. RAVEENDRAN,P. SATHASIVAM
Case number: C.A. No.-006171-006171 / 2001
Diary number: 9742 / 2001
Advocates: D. MAHESH BABU Vs

20 November 2007
Supreme Court
6 pages
D. SAILU Vs STATE OF A.P.

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: Crl.A. No.-001592-001592 / 2007
Diary number: 7402 / 2006
Advocates: AJAY SHARMA Vs D. BHARATHI REDDY

20 November 2007
Supreme Court
7 pages
SANTOSH Vs SARASWATHIBAI

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005321-005321 / 2007
Diary number: 2427 / 2006
Advocates: C. G. SOLSHE Vs V. N. RAGHUPATHY

20 November 2007
Supreme Court
5 pages
USHA P. KUVELKAR Vs RAVINDRA SUBRAI DALVI

Bench: G.P. MATHUR,V.S. SIRPURKAR
Case number: C.A. No.-005326-005326 / 2007
Diary number: 32676 / 2006
Advocates: Vs T. MAHIPAL

20 November 2007
Supreme Court
6 pages
STATE OF RAJASTHAN Vs PARESHAR SONI

Case number: SLP(C) No.-024912-024912 / 2005
Diary number: 21097 / 2005
Advocates: Vs ASHOK KUMAR SINGH