Showing 16576 - 16590 of 41947 judgements
14 November 2007
Supreme Court
3 pages
UNITED INDIA INSURANCE CO. LTD. Vs SERJERAO .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005201-005201 / 2007
Diary number: 19693 / 2004

13 November 2007
Supreme Court
2 pages
STATE OF PUNJAB Vs SUPREET RAJPAL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005165-005167 / 2007
Diary number: 10412 / 2005
Advocates: Vs UGRA SHANKAR PRASAD

13 November 2007
Supreme Court
3 pages
THANKACHAN Vs STATE OF KERALA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001535-001535 / 2007
Diary number: 20027 / 2005
Advocates: Vs G. PRAKASH

13 November 2007
Supreme Court
3 pages
PONDICHERRY STATE COOP.CONSUMER FED.LTD. Vs UNION TERRITORY OF PONDICHERRY

Bench: ASHOK BHAN,V.S. SIRPURKAR,,,Y
Case number: C.A. No.-008315-008315 / 2001
Diary number: 13630 / 2001
Advocates: Vs V. G. PRAGASAM

13 November 2007
Supreme Court
10 pages
COMMNR.,INCOME TAX, THIRUVANANTHAPURAM Vs K. RAVINDRANATHAN NAIR

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-005173-005173 / 2007
Diary number: 22950 / 2003

13 November 2007
Supreme Court
3 pages
HASI MOHAN BARMAN Vs STATE OF ASSAM

Bench: G.P. MATHUR,ALTAMAS KABIR
Case number: Crl.A. No.-001534-001534 / 2007
Diary number: 7657 / 2007
Advocates: Vs JAI PRAKASH PANDEY

12 November 2007
Supreme Court
2 pages
GURDEV SINGH Vs NARAIN SINGH

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005237-005237 / 2007
Diary number: 7081 / 2006
Advocates: YASH PAL DHINGRA Vs MINAKSHI VIJ

12 November 2007
Supreme Court
4 pages
M.P. STATE ELECTRICITY BOARD Vs GRASIM INDUSTRIES LTD.

Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN
Case number: C.A. No.-001019-001019 / 2006
Diary number: 1866 / 2004
Advocates: DHARMENDRA KUMAR SINHA Vs NIRAJ SHARMA

12 November 2007
Supreme Court
3 pages
REGIONAL MANAGER, A.P.S.R.T.C. Vs N. SATYANARAYANA .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005158-005158 / 2007
Diary number: 15447 / 2005

12 November 2007
Supreme Court
3 pages
UNION OF INDIA Vs ADANI EXPORTS LTD.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005152-005152 / 2007
Diary number: 27006 / 2006
Advocates: Vs BINA GUPTA

12 November 2007
Supreme Court
4 pages
ANTRAM Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001529-001529 / 2007
Diary number: 32679 / 2006

12 November 2007
Supreme Court
5 pages
LARSEN & TOUBRO LTD. Vs FERTILIZER & CHEMICALS TRAVANCORE LTD.

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005159-005159 / 2007
Diary number: 28915 / 2005
Advocates: Vs C. N. SREE KUMAR

12 November 2007
Supreme Court
5 pages
NARESH GIRI Vs STATE OF M.P.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001530-001530 / 2007
Diary number: 24260 / 2006
Advocates: Vs B. S. BANTHIA

12 November 2007
Supreme Court
9 pages
SITARAM SAO @ MUNGERI Vs STATE OF JHARKHAND

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001528-001528 / 2007
Diary number: 18136 / 2005
Advocates: Vs ANIL K. JHA

12 November 2007
Supreme Court
4 pages
COMMNR. OF CENTRAL EXCISE, ALLAHABAD Vs M/S. SOMAIYA ORGANICS (INDIA) LTD.

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-004975-004975 / 2002
Diary number: 12760 / 2002
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR