Showing 16561 - 16575 of 41947 judgements
20 November 2007
Supreme Court
9 pages
M/S HERO EXPORTS Vs COMMR.OF INCOME TAX,LUDHIANA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-005315-005315 / 2007
Diary number: 11335 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs

19 November 2007
Supreme Court
2 pages
STATE OF PUNJAB Vs RANINDER SINGH

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: Crl.A. No.-001608-001608 / 2007
Diary number: 16134 / 2007
Advocates: KULDIP SINGH Vs

19 November 2007
Supreme Court
1 pages
PUSPA MAYEE DASI(DEAD) Vs JYOTSNA DAW .

Case number: SLP(C) No.-007251-007251 / 2005
Diary number: 7354 / 2005

19 November 2007
Supreme Court
108 pages
J.K.INDUSTRIES LTD. Vs UNION OF INDIA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003761-003761 / 2007
Diary number: 21396 / 2007
Advocates: Vs PRAMOD DAYAL

16 November 2007
Supreme Court
4 pages
BIJLI COTTON MILL Vs U.P. POWER CORPN. LTD. .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005275-005275 / 2007
Diary number: 32112 / 2006

16 November 2007
Supreme Court
5 pages
B.RAMAKICHENIN @ BALAGANDHI Vs UNION OF INDIA

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005274-005274 / 2007
Diary number: 25060 / 2006
Advocates: RAKESH K. SHARMA Vs BINU TAMTA

16 November 2007
Supreme Court
8 pages
STATE OF RAJASTHAN Vs M/S. KHANDAKA JAIN JEWELLERS

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005273-005273 / 2007
Diary number: 24013 / 2006
Advocates: Vs P. V. YOGESWARAN

16 November 2007
Supreme Court
8 pages
M/S. I.D.L. CHEMICAL LTD. Vs STATE OF ORISSA

Bench: A.K.MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005272-005272 / 2007
Diary number: 11765 / 2006
Advocates: K. RAJEEV Vs KIRTI RENU MISHRA

15 November 2007
Supreme Court
4 pages
M/S. JAI FIBRES LTD. Vs COMMNR.OF CENTRAL EXCISE, MUMBAI -III

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: C.A. No.-001950-001950 / 2006
Diary number: 115 / 2006
Advocates: Vs B. KRISHNA PRASAD

15 November 2007
Supreme Court
9 pages
COMMISSIONER OF TRADE TAX, U.P.. Vs M/S.M.CHEMICALS & P.PVT.LTD.GHAZIABAD

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005252-005252 / 2007
Diary number: 2457 / 2006
Advocates: Vs PRAVEEN KUMAR

15 November 2007
Supreme Court
8 pages
MAHMOOD Vs STATE OF U.P.

Bench: ALTAMAS KABIR,B. SUDERSHAN REDDY
Case number: Crl.A. No.-000402-000402 / 2006
Diary number: 17349 / 2005
Advocates: R. C. KOHLI Vs ANIL KUMAR JHA

14 November 2007
Supreme Court
28 pages
M/S. ANITA ENTERPRISES Vs BELFER COOP. HOUSING SOCIETY LTD. .

Bench: B.N. AGRAWAL,P.P. NAOLEKAR
Case number: C.A. No.-002990-002991 / 2005
Diary number: 21578 / 2004
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

14 November 2007
Supreme Court
4 pages
RADHA PISHARASSIAR AMMA Vs STATE OF KERALA

Case number: Crl.A. No.-001542-001542 / 2007
Diary number: 20260 / 2005
Advocates: Vs K. R. SASIPRABHU

14 November 2007
Supreme Court
7 pages
ONGC LTD Vs GARWARE SHIPPING CORPN LTD.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005210-005210 / 2007
Diary number: 14315 / 2005
Advocates: Vs PRASHANT BHUSHAN

14 November 2007
Supreme Court
5 pages
ORIENTAL INSURANCE CO. LTD. Vs RAJ KUMARI .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005209-005209 / 2007
Diary number: 406 / 2006
Advocates: Vs KAILASH CHAND