Showing 16501 - 16515 of 41947 judgements
03 December 2007
Supreme Court
6 pages
M/S. L&T KOMATSU LTD. Vs N. UDAYAKUMAR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-003852-003852 / 2006
Diary number: 25433 / 2005
Advocates: BHARAT SANGAL Vs V. N. RAGHUPATHY

30 November 2007
Supreme Court
2 pages
DEVISINGH MEENA Vs UNION OF INDIA

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005543-005543 / 2007
Diary number: 9971 / 2005
Advocates: Vs B. KRISHNA PRASAD

30 November 2007
Supreme Court
4 pages
KAILASH CHANDRA Vs STATE OF M.P

Case number: Crl.A. No.-001649-001649 / 2007
Diary number: 18216 / 2006
Advocates: PRATIBHA JAIN Vs C. D. SINGH

30 November 2007
Supreme Court
15 pages
NEW INDIA ASSURANCE CO. LTD. Vs PRABHU LAL

Bench: C.K. THAKKER,TARUN CHATTERJEE
Case number: C.A. No.-005539-005539 / 2007
Diary number: 5003 / 2004
Advocates: M. K. DUA Vs K. L. JANJANI

30 November 2007
Supreme Court
4 pages
RAJESH RANJAN YADAV @ PAPPU YADAV Vs CBI THROUGH ITS DIRECTOR

Bench: S.B.SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001172-001172 / 2006
Diary number: 11764 / 2006
Advocates: Vs P. PARMESWARAN

30 November 2007
Supreme Court
9 pages
DESH RAJ Vs BODH RAJ

Case number: C.A. No.-004676-004676 / 2005
Diary number: 15306 / 2005
Advocates: SUNIL KUMAR JAIN Vs

30 November 2007
Supreme Court
9 pages
DESH RAJ Vs BODH RAJ

Bench: CJI K. G. BALAKRISHNAN,R. V. RAVEENDRAN
Case number: C.A. No.-004676-004676 / 2005
Diary number: 15306 / 2005
Advocates: SUNIL KUMAR JAIN Vs

30 November 2007
Supreme Court
3 pages
M/S. RATTNA OIL MILLS/RICE MILLS Vs PARAMJIT SINGH .

Case number: C.A. No.-001094-001094 / 2001
Diary number: 10328 / 2000
Advocates: P. N. PURI Vs

30 November 2007
Supreme Court
4 pages
KAILASH CHANDRA Vs STATE OF M.P

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001649-001649 / 2007
Diary number: 18216 / 2006
Advocates: PRATIBHA JAIN Vs C. D. SINGH

30 November 2007
Supreme Court
4 pages
K.N.ANANTHRAJA GUPTA Vs D.V.USHA VIJAYKUMAR

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-005547-005547 / 2007
Diary number: 564 / 2007
Advocates: Vs ANJANI AIYAGARI

29 November 2007
Supreme Court
3 pages
SECY.TO GOVT., AGRI.& CO-OPERATION &ORS. Vs K.KESAVULU

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-005525-005525 / 2007
Diary number: 16629 / 2005
Advocates: D. BHARATHI REDDY Vs D. MAHESH BABU

29 November 2007
Supreme Court
5 pages
DIDIGAM BIKSHAPATHI Vs STATE OF AP

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: Crl.A. No.-001643-001643 / 2007
Diary number: 10684 / 2006
Advocates: K. SHIVRAJ CHOUDHURI Vs D. BHARATHI REDDY

29 November 2007
Supreme Court
4 pages
STATE OF A.P. Vs ABDUL KHUDDUS (DEAD) BY LRS. .

Bench: TARUN CHATTERJEE,DALVEER BHANDARI
Case number: C.A. No.-007360-007360 / 2000
Diary number: 19876 / 1998
Advocates: T. V. GEORGE Vs B. SUNITA RAO

29 November 2007
Supreme Court
3 pages
M/S.TATA ENGINEERING & LOCOMOTIVE CO.LTD Vs COMMNR. OF CENTRAL EXCISE

Bench: ASHOK BHAN,V.S. SIRPURKAR
Case number: C.A. No.-001367-001369 / 2002
Diary number: 585 / 2002
Advocates: MANIK KARANJAWALA Vs B. KRISHNA PRASAD

29 November 2007
Supreme Court
6 pages
SHAIK CHINA BRAHAMAN(IN JAIL) Vs STATE OF A.P.

Bench: G.P. MATHUR,D.K. JAIN
Case number: Crl.A. No.-000927-000927 / 2006
Diary number: 60199 / 2006