Showing 16486 - 16500 of 41947 judgements
05 December 2007
Supreme Court
5 pages
SHIPPING CORPORATION OF INDIA LTD. Vs M/S. BHARAT EARTH MOVERS LTD.

Bench: S.B. SINHA,G.S. SINGHVI
Case number: C.A. No.-005638-005638 / 2007
Diary number: 6440 / 2005
Advocates: Vs CHANDER SHEKHAR ASHRI

05 December 2007
Supreme Court
5 pages
COMMR.OF INCOME TAX Vs GUJARAT MARITIME BOARD

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-005656-005656 / 2007
Diary number: 7825 / 2007
Advocates: B. V. BALARAM DAS Vs HEMANTIKA WAHI

04 December 2007
Supreme Court
4 pages
MURUGAN Vs STATE THROUGH INSPECTOR OF POLICE,T.NADU

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001276-001276 / 2005
Diary number: 2938 / 2005

04 December 2007
Supreme Court
4 pages
NARESH GOVIND VAZE Vs GOVT. OF MAHARASHTRA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005608-005608 / 2007
Diary number: 23721 / 2006
Advocates: PETITIONER-IN-PERSON Vs ASHA GOPALAN NAIR

04 December 2007
Supreme Court
6 pages
RAJENDRA DATTA ZAREKAR Vs STATE OF GOA

Bench: G.P. MATHUR,G.S. SINGHVI
Case number: Crl.A. No.-000032-000032 / 2007
Diary number: 27551 / 2006
Advocates: NARESH KUMAR Vs

04 December 2007
Supreme Court
6 pages
SANGAM SPINNERS Vs REGIONAL PROVIDENT FUND COMMISSIONER-I

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001785-001785 / 2001
Diary number: 1346 / 2001
Advocates: ASHOK K. MAHAJAN Vs B. V. BALARAM DAS

04 December 2007
Supreme Court
4 pages
M/S. DEVA METAL POWDERS PVT.LTD. Vs COMMISSIONER, TRADE TAX, U.P.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005607-005607 / 2007
Diary number: 2383 / 2006
Advocates: Y. RAJA GOPALA RAO Vs GUNNAM VENKATESWARA RAO

04 December 2007
Supreme Court
3 pages
MOHD.AKRAM ANSARI Vs CHIEF ELECTION OFFICER ORS.

Bench: A. K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-004981-004981 / 2006
Diary number: 24630 / 2006

04 December 2007
Supreme Court
5 pages
HARPAL SINGH Vs STATE OF PUNJAB

Bench: G.P. MATHUR,G.S. SINGHVI
Case number: Crl.A. No.-000548-000548 / 2007
Diary number: 10363 / 2007
Advocates: SANJAY JAIN Vs KULDIP SINGH

04 December 2007
Supreme Court
5 pages
UNION OF INDIA Vs RANCHOD .

Bench: G.P. MATHUR,G.S. SINGHVI
Case number: C.A. No.-002108-002194 / 2003
Diary number: 4776 / 2000
Advocates: SHAIL KUMAR DWIVEDI Vs NIRAJ SHARMA

03 December 2007
Supreme Court
3 pages
M/S. QUALITY INN SOUTHERN STAR Vs REGIONAL DIRECTOR, E.S.I.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001250-001250 / 2001
Diary number: 45 / 2001
Advocates: RAJAN NARAIN Vs V. J. FRANCIS

03 December 2007
Supreme Court
4 pages
M/S. FEDDERS LLOYD CORPORATION LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Bench: ASHOK BHAN,V.S. SIRPURKAR
Case number: C.A. No.-008066-008068 / 2001
Diary number: 17648 / 2001
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

03 December 2007
Supreme Court
11 pages
STATE OF M.P. Vs BABULAL

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: Crl.A. No.-001658-001658 / 2007
Diary number: 14568 / 2004
Advocates: C. D. SINGH Vs ANISH KUMAR GUPTA

03 December 2007
Supreme Court
2 pages
VISHWANATH Vs UNION OF INDIA

Case number: C.A. No.-005606-005606 / 2007
Diary number: 19923 / 2006
Advocates: SUNIL KUMAR VERMA Vs D. S. MAHRA

03 December 2007
Supreme Court
6 pages
SANJAY KUMAR KEDIA Vs NARCOTICS CONTROL BUREAU

Bench: S.B.SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001659-001659 / 2007
Diary number: 19779 / 2007
Advocates: AMIT PAWAN Vs SUSHMA SURI