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29 November 2007
Supreme Court 8 pages KAPILDEO MANDAL Vs STATE OF BIHAR
Bench: P.P. NAOLEKAR,D.K. JAIN |
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28 November 2007
Supreme Court 7 pages YADVENDRA ARYA Vs MUKESH KUMAR GUPTA
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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28 November 2007
Supreme Court 8 pages PERSONAL MANAGER, SBI Vs KRISHNA GRAMEENA BANK EMPL.UNION &ANR.
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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28 November 2007
Supreme Court 3 pages SPECIAL DEPUTY COLLECTOR(L.A.) Vs N. VASUDEVA RAO .
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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28 November 2007
Supreme Court 3 pages COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S.RAJASTHAN SPG.&WVG MILLS LTD,ETC.ETC
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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28 November 2007
Supreme Court 4 pages NAGENDRA CHANDRA ETC.ETC. Vs STATE OF JHARKHAND .
Bench: B.N. AGRAWAL,TARUN CHATTERJEE,V.S. SIRPURKAR |
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28 November 2007
Supreme Court 6 pages SARVA SHRAMIK SANGHATANA (K.V.)MUMBAI Vs STATE OF MAHARASHTRA .
Bench: C. K. THAKKER,MARKANDEY KATJU |
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28 November 2007
Supreme Court 3 pages COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S.RAJASTHAN SPG.&WVG MILLS LTD,ETC.ETC
Bench: S.H. KAPADIA,B. SUDERSHAN REDDY |
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28 November 2007
Supreme Court 4 pages AMIT KUMAR Vs STATE OF U.P. .
Case number: C.A. No.-005455-005455 / 2007 |
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27 November 2007
Supreme Court 3 pages KANNAN(DEAD) BY LRS. Vs V.S. PANDURANGAM (DEAD) BY LRS. .
Bench: A.K. MATHUR,MARKANDEY KATJU |
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27 November 2007
Supreme Court 8 pages STATE OF HARYANA Vs BABU SINGH
Case number: C.A. No.-006879-006879 / 2003 |
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27 November 2007
Supreme Court 6 pages M/S. G.K. CHOKSI & CO. Vs COMMNR. OF INCOME TAX, GUJARAT
Bench: ASHOK BHAN,H.S. BEDI,V.S. SIRPURKAR |
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27 November 2007
Supreme Court 2 pages UTTARANCHAL FOREST HOSPITAL TRUST Vs DINESH KUMAR
Bench: DR. ARIJIT PASAYAT,AFTAB ALAM |
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27 November 2007
Supreme Court 4 pages CHATURBHUJ Vs SITA BAI
Bench: DR. ARIJIT PASAYAT,AFTAB ALAM |
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27 November 2007
Supreme Court 4 pages CHIEF COMMISSIONER OF INCOME TAX Vs SUSHEELA PRASAD .
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |