Showing 16516 - 16530 of 41947 judgements
29 November 2007
Supreme Court
8 pages
KAPILDEO MANDAL Vs STATE OF BIHAR

Bench: P.P. NAOLEKAR,D.K. JAIN
Case number: Crl.A. No.-000432-000433 / 2005
Diary number: 25613 / 2004
Advocates: RANJAN MUKHERJEE Vs GOPAL SINGH

28 November 2007
Supreme Court
7 pages
YADVENDRA ARYA Vs MUKESH KUMAR GUPTA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005483-005483 / 2007
Diary number: 26069 / 2006
Advocates: PRASHANT CHAUDHARY Vs RAMESHWAR PRASAD GOYAL

28 November 2007
Supreme Court
8 pages
PERSONAL MANAGER, SBI Vs KRISHNA GRAMEENA BANK EMPL.UNION &ANR.

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-002790-002790 / 2006
Diary number: 10028 / 2005
Advocates: SANJAY KAPUR Vs NAVEEN R. NATH

28 November 2007
Supreme Court
3 pages
SPECIAL DEPUTY COLLECTOR(L.A.) Vs N. VASUDEVA RAO .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-004649-004650 / 2004
Diary number: 5508 / 2004
Advocates: T. V. GEORGE Vs A. SUBBA RAO

28 November 2007
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S.RAJASTHAN SPG.&WVG MILLS LTD,ETC.ETC

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000735-000744 / 2002
Diary number: 15821 / 2001
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

28 November 2007
Supreme Court
4 pages
NAGENDRA CHANDRA ETC.ETC. Vs STATE OF JHARKHAND .

Bench: B.N. AGRAWAL,TARUN CHATTERJEE,V.S. SIRPURKAR
Case number: C.A. No.-005460-005465 / 2007
Diary number: 14229 / 2005
Advocates: SANJAY JAIN Vs RATAN KUMAR CHOUDHURI

28 November 2007
Supreme Court
6 pages
SARVA SHRAMIK SANGHATANA (K.V.)MUMBAI Vs STATE OF MAHARASHTRA .

Bench: C. K. THAKKER,MARKANDEY KATJU
Case number: C.A. No.-005458-005458 / 2007
Diary number: 24457 / 2007
Advocates: KULDIP SINGH Vs MANIK KARANJAWALA

28 November 2007
Supreme Court
3 pages
COMMNR. OF CENTRAL EXCISE, JAIPUR Vs M/S.RAJASTHAN SPG.&WVG MILLS LTD,ETC.ETC

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000735-000744 / 2002
Diary number: 15821 / 2001
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

28 November 2007
Supreme Court
4 pages
AMIT KUMAR Vs STATE OF U.P. .

Case number: C.A. No.-005455-005455 / 2007
Diary number: 6041 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs KAMLENDRA MISHRA

27 November 2007
Supreme Court
3 pages
KANNAN(DEAD) BY LRS. Vs V.S. PANDURANGAM (DEAD) BY LRS. .

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005472-005475 / 2001
Diary number: 21219 / 2000
Advocates: S. MAHENDRAN Vs

27 November 2007
Supreme Court
8 pages
STATE OF HARYANA Vs BABU SINGH

Case number: C.A. No.-006879-006879 / 2003
Diary number: 1081 / 2003
Advocates: T. V. GEORGE Vs NANITA SHARMA

27 November 2007
Supreme Court
6 pages
M/S. G.K. CHOKSI & CO. Vs COMMNR. OF INCOME TAX, GUJARAT

Bench: ASHOK BHAN,H.S. BEDI,V.S. SIRPURKAR
Case number: C.A. No.-007486-007486 / 2001
Diary number: 16985 / 2001
Advocates: PAREKH & CO. Vs B. V. BALARAM DAS

27 November 2007
Supreme Court
2 pages
UTTARANCHAL FOREST HOSPITAL TRUST Vs DINESH KUMAR

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-005423-005423 / 2007
Diary number: 26675 / 2005
Advocates: LAKSHMI RAMAN SINGH Vs R. D. UPADHYAY

27 November 2007
Supreme Court
4 pages
CHATURBHUJ Vs SITA BAI

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: Crl.A. No.-001627-001627 / 2007
Diary number: 19658 / 2006
Advocates: DEBASIS MISRA Vs SHASHI BHUSHAN KUMAR

27 November 2007
Supreme Court
4 pages
CHIEF COMMISSIONER OF INCOME TAX Vs SUSHEELA PRASAD .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-006050-006050 / 2006
Diary number: 6050 / 2006
Advocates: Vs B. K. SATIJA