Showing 16531 - 16545 of 41947 judgements
27 November 2007
Supreme Court
2 pages
JANAK RAJ Vs PARDEEP KUMAR

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-007080-007080 / 2001
Diary number: 2423 / 2001
Advocates: PURNIMA BHAT Vs

27 November 2007
Supreme Court
3 pages
U.P. FOREST CORPORATION Vs DY. COMMNR. OF INCOME TAX

Bench: ASHOK BHAN,ALTAMAS KABIR
Case number: C.A. No.-009432-009432 / 2003
Diary number: 4779 / 2003
Advocates: JATIN ZAVERI Vs B. V. BALARAM DAS

26 November 2007
Supreme Court
11 pages
U.O.I. Vs VICCO LABORATORIES

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005401-005401 / 2007
Diary number: 4987 / 2007
Advocates: B. KRISHNA PRASAD Vs MANIK KARANJAWALA

26 November 2007
Supreme Court
5 pages
HONDA SIEL POWER PRODUCTS LTD. Vs COMMR.OF INCOME TAX,DELHI

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-005412-005412 / 2007
Diary number: 3831 / 2007
Advocates: KAVITA JHA Vs

26 November 2007
Supreme Court
2 pages
PYRITES PHOSPHATES & CHEMICALS LTD. Vs UNION OF INDIA .

Case number: C.A. No.-000651-000651 / 2001
Diary number: 21294 / 2000
Advocates: LAKSHMI RAMAN SINGH Vs SHREEKANT N. TERDAL

26 November 2007
Supreme Court
2 pages
PYRITES PHOSPHATES & CHEMICALS LTD. Vs UNION OF INDIA .

Case number: C.A. No.-000651-000651 / 2001
Diary number: 21294 / 2000
Advocates: LAKSHMI RAMAN SINGH Vs SHREEKANT N. TERDAL

23 November 2007
Supreme Court
5 pages
TAMIL NADU WAKF BOARD Vs LARABSHA DARGA PANRUTTI

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-001559-001559 / 2007
Diary number: 20252 / 2004
Advocates: A. SATHATH KHAN Vs SHOBHA RAMAMOORTHY

23 November 2007
Supreme Court
6 pages
DADAN RAM Vs STATE OF BIHAR .

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-000026-000026 / 2001
Diary number: 19540 / 1999
Advocates: RANJAN MUKHERJEE Vs HIMANSHU SHEKHAR

23 November 2007
Supreme Court
4 pages
U.O.I. Vs AMAR SINGH

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-005367-005367 / 2007
Diary number: 28171 / 2004
Advocates: SUSHMA SURI Vs ANIS AHMED KHAN

23 November 2007
Supreme Court
4 pages
D.D.A. Vs ARJUN LAL SATIJA

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA,P. SATHASIVAM
Case number: C.A. No.-005373-005373 / 2007
Diary number: 1175 / 2006
Advocates: ASHWANI KUMAR Vs

23 November 2007
Supreme Court
5 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: K.G. BALAKRISHNAN,CJ.,DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

23 November 2007
Supreme Court
5 pages
DIR., S.C.T.I. FOR MED.SCI.&TECH. Vs M. PUSHKARAN

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005368-005368 / 2007
Diary number: 9707 / 2007
Advocates: SENTHIL JAGADEESAN Vs

23 November 2007
Supreme Court
5 pages
THE AHMEDABAD MUNICIPAL CORPN. Vs BABUJI GABHAJI THAKORE .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-004468-004468 / 2005
Diary number: 10596 / 2004
Advocates: H. S. PARIHAR Vs P. K. MANOHAR

23 November 2007
Supreme Court
8 pages
INDIAN OVERSES BANK, ANNA SALAI Vs P. GANESAN .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005369-005369 / 2007
Diary number: 12054 / 2006
Advocates: Vs ANUPAM LAL DAS

23 November 2007
Supreme Court
5 pages
RAMESHWAR DAS AGRAWAL Vs KIRAN AGARWAL .

Bench: G.P. MATHUR,P. SATHASIVAM
Case number: C.A. No.-005366-005366 / 2007
Diary number: 1812 / 2006
Advocates: MANOJ SWARUP AND CO. Vs JAY SAVLA