Showing 16456 - 16470 of 41947 judgements
10 December 2007
Supreme Court
4 pages
STATE OF RAJASTHAN Vs GANESHI LAL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-003021-003021 / 2006
Diary number: 25751 / 2004
Advocates: ANSAR AHMAD CHAUDHARY Vs NIKILESH RAMACHANDRAN

10 December 2007
Supreme Court
3 pages
HARYANA LAND RECLAMATION & DEV.CORP.LTD. Vs NIRMAL KUMAR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-003961-003961 / 2006
Diary number: 20154 / 2003
Advocates: T. MAHIPAL Vs SUSHIL BALWADA

10 December 2007
Supreme Court
10 pages
LAXMAN PRASAD Vs PRODIGY ELECTRONICS LTD.

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-005751-005751 / 2007
Diary number: 18661 / 2006
Advocates: ARUN KUMAR BERIWAL Vs NIKHIL NAYYAR

10 December 2007
Supreme Court
20 pages
U.P. POWER CORPN. LTD. Vs SANT STEELS & ALLOYS (P) LTD. .

Bench: A.K.MATHUR,MARKANDEY KATJU
Case number: C.A. No.-001215-001216 / 2001
Diary number: 11287 / 2000
Advocates: Vs SUDHIR KUMAR GUPTA

10 December 2007
Supreme Court
3 pages
M/S.JAGANNATH KASTURCHAND YARN MERCHANTS Vs RAJ KUMAR

Case number: C.A. No.-006769-006769 / 2001
Diary number: 5225 / 2001

10 December 2007
Supreme Court
9 pages
M/S NOPANY INVESTMENTS (P) LTD. Vs SANTOSH SINGH (HUF)

Bench: TARUN CHATTERJEE,P.SATHASIVAM
Case number: C.A. No.-005761-005761 / 2007
Diary number: 15117 / 2007
Advocates: D. N. GOBURDHAN Vs RAJESH GOYAL

07 December 2007
Supreme Court
6 pages
ATMA SINGH (DIED) THRU LRS. Vs STATE OF HARYANA

Bench: G.P. MATHUR,D.K. JAIN
Case number: C.A. No.-003148-003157 / 2000
Diary number: 67700 / 1989
Advocates: CHANDER SHEKHAR ASHRI Vs KAMAL MOHAN GUPTA

07 December 2007
Supreme Court
3 pages
U.P. STATE AGRO INDUSTRIAL CORPN. LTD. Vs KISAN UPBHOKTA PARISHAD .

Bench: A. K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-007285-007285 / 2001
Diary number: 8644 / 2000
Advocates: RAJESH Vs VIJAY K. JAIN

07 December 2007
Supreme Court
5 pages
VINAY DEVANNA NAYAK Vs RYOT SEVA SAHAKARI BANK LTD.

Bench: C.K. THAKKER,MARKANDEY KATJU
Case number: Crl.A. No.-001679-001679 / 2007
Diary number: 30226 / 2007
Advocates: V. N. RAGHUPATHY Vs P. NARASIMHAN

07 December 2007
Supreme Court
5 pages
SAKIRI VASU Vs STATE OF U.P..

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: Crl.A. No.-001685-001685 / 2007
Diary number: 28887 / 2007
Advocates: DINESH KUMAR GARG Vs

07 December 2007
Supreme Court
3 pages
BOGIDHOLA TEA & TRADING CO.LTD. Vs HIRA LAL SOMANI

Bench: S.B. SINHA,G.S. SINGHVI
Case number: C.A. No.-005771-005771 / 2007
Diary number: 9869 / 2007
Advocates: SHANKAR DIVATE Vs

07 December 2007
Supreme Court
2 pages
IRRIGATION RESEARCH INSTITUTE Vs KRIPAL SINGH

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-005680-005680 / 2007
Diary number: 10205 / 2006
Advocates: P. N. GUPTA Vs AMITA GUPTA

07 December 2007
Supreme Court
3 pages
STATE OF CHATTISGARH Vs M/S VTP CONSTRUCTIONS

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-005679-005679 / 2007
Diary number: 29628 / 2006
Advocates: RAJESH SRIVASTAVA Vs

07 December 2007
Supreme Court
3 pages
DIST.BASIC EDUCATION OFFICER Vs DHANANJAI KUMAR SHUKLA

Bench: S.B. SINHA,G.S. SINGHVI
Case number: C.A. No.-005773-005773 / 2007
Diary number: 10969 / 2006
Advocates: NIRANJANA SINGH Vs MOHAN PANDEY

07 December 2007
Supreme Court
3 pages
STATE OF CHATTISGARH Vs M/S VTP CONSTRUCTIONS

Case number: C.A. No.-005679-005679 / 2007
Diary number: 29628 / 2006
Advocates: RAJESH SRIVASTAVA Vs