Showing 16471 - 16485 of 41947 judgements
06 December 2007
Supreme Court
9 pages
DIVISIONAL MNGR., ARAVALI GOLF CLUB &ANR Vs CHANDER HASS

Bench: A. K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005732-005732 / 2007
Diary number: 27037 / 2006
Advocates: T. V. GEORGE Vs ANNAM D. N. RAO

06 December 2007
Supreme Court
11 pages
ANUJ GARG Vs HOTEL ASSOCIATION OF INDIA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005657-005657 / 2007
Diary number: 8106 / 2006
Advocates: M. P. SHORAWALA Vs MADHU SIKRI

06 December 2007
Supreme Court
11 pages
ELECTION COMMISSION OF INDIA Vs ST. MARY'S SCHOOL .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005659-005659 / 2007
Diary number: 21504 / 2004
Advocates: Vs PRASHANT BHUSHAN

06 December 2007
Supreme Court
4 pages
G.M., INDIANA BANK Vs R. RANI

Bench: B.N. AGRAWAL,P.P. NAOLEKAR
Case number: C.A. No.-000054-000054 / 2005
Diary number: 13560 / 2003
Advocates: MADHU SIKRI Vs RAKESH K. SHARMA

06 December 2007
Supreme Court
3 pages
ABDUL GAFUR Vs STATE OF ASSAM

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: Crl.A. No.-001675-001675 / 2007
Diary number: 27227 / 2006
Advocates: Vs CORPORATE LAW GROUP

06 December 2007
Supreme Court
4 pages
MODI TELE FIBRES LIMITED. Vs U.P.STATE ELECTRICITY BOARD .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM
Case number: C.A. No.-005976-005976 / 2001
Diary number: 249 / 2000
Advocates: M. A. CHINNASAMY Vs PRADEEP MISRA

06 December 2007
Supreme Court
9 pages
S. BAGIRATHI AMMAL Vs PALANI ROMAN CATHOLIC MISSION

Bench: B.N. AGRAWAL,P.P. NAOLEKAR,P. SATHASIVAM
Case number: C.A. No.-000078-000079 / 2002
Diary number: 15071 / 2001
Advocates: K. RAM KUMAR Vs V. J. FRANCIS

06 December 2007
Supreme Court
3 pages
M/S. TRIG GUARDS FORCE LTD. Vs MAHARASHTRA INDUS. DEV. CORPN. .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000984-000986 / 2005
Diary number: 6542 / 2003
Advocates: PRATIBHA JAIN Vs V. N. RAGHUPATHY

06 December 2007
Supreme Court
4 pages
U.P.S.R.T.C. Vs VINOD KUMAR

Bench: ASHOK BHAN,D.K. JAIN
Case number: C.A. No.-005660-005660 / 2007
Diary number: 17523 / 2006
Advocates: Vs DINESH KUMAR GARG

06 December 2007
Supreme Court
7 pages
M/S. HOLICOW PICTURES PVT.LTD. Vs PREM CHANDRA MISHRA .

Bench: DR. ARIJIT PASAYAT,P . SATHASIVAM
Case number: C.A. No.-005671-005671 / 2007
Diary number: 390 / 2007
Advocates: N. ANNAPOORANI Vs BRAJ KISHORE MISHRA

05 December 2007
Supreme Court
5 pages
SHEIKH ABDUL RASHID Vs STATE OF J&K .

Bench: S.B. SINHA,J.M. PANCHAL
Case number: C.A. No.-005632-005635 / 2007
Diary number: 22100 / 2005
Advocates: BIMAL ROY JAD Vs

05 December 2007
Supreme Court
7 pages
DIRECTORATE OF REVENUE Vs MOHAMMED NISAR HOLIA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000311-000311 / 2002
Diary number: 17893 / 2001
Advocates: B. KRISHNA PRASAD Vs HARINDER MOHAN SINGH

05 December 2007
Supreme Court
4 pages
UDYAMI EVAM KHADI GRAMODYOG WEL.SAN.&ANR Vs STATE OF UP .

Bench: S.B. SINHA,J.M. PANCHAL
Case number: C.A. No.-005637-005637 / 2007
Diary number: 33040 / 2006
Advocates: UMA DATTA Vs MITTER & MITTER CO.

05 December 2007
Supreme Court
3 pages
NIRANJAN CINEMA Vs PRAKASH CHANDRA DUBEY

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-003960-003960 / 2006
Diary number: 14873 / 2005
Advocates: RAMESHWAR PRASAD GOYAL Vs PRADEEP MISRA

05 December 2007
Supreme Court
6 pages
UNITED BANK OF INDIA Vs TAMIL NADU BANKS DEPOSIT COLL.UNION &ANR

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005344-005344 / 2005
Diary number: 5640 / 2005