Judgements

13 December 2007
Supreme Court
8 pages

UNION OF INDIA Vs NARENDRA SINGH

Bench: C.K. THAKKER,J.M. PANCHAL
Case number: C.A. No.-005865-005865 / 2007
Diary number: 26632 / 2004
Advocates: ANIL KATIYAR Vs

13 December 2007
Supreme Court
6 pages

RAMESHWAR DASS Vs STATE OF PUNJAB

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001021-001021 / 2002
Diary number: 8407 / 2002
Advocates: ANNAM D. N. RAO Vs KULDIP SINGH

13 December 2007
Supreme Court
5 pages

STATE OF A.P. Vs A.S. PETER

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001119-001119 / 2004
Diary number: 17079 / 2003
Advocates: D. BHARATHI REDDY Vs VENKATESWARA RAO ANUMOLU

13 December 2007
Supreme Court
7 pages

POONAM VERMA Vs DELHI DEVELOPMENT AUTHORITY

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005874-005874 / 2007
Diary number: 30668 / 2006
Advocates: PETITIONER-IN-PERSON Vs ASHWANI KUMAR

13 December 2007
Supreme Court
5 pages

BRIJ LAL(DEAD) BY LRS. & ORS.ETC. ETC. Vs STATE OF HARYANA & ORS. ETC. ETC.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001645-001647 / 2001
Diary number: 2667 / 2001
Advocates: M. K. DUA Vs MANOJ SWARUP

13 December 2007
Supreme Court
2 pages

ACHHAIBAR MAURYA Vs STATE OF U.P. .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005877-005877 / 2007
Diary number: 31117 / 2006

13 December 2007
Supreme Court
2 pages

G.M., PENCH AREA, PARASIA,M.P. Vs BARKAN

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002711-002711 / 2001
Diary number: 2904 / 2000
Advocates: ANIP SACHTHEY Vs B. K. SATIJA

13 December 2007
Supreme Court
6 pages

C.S. AZAD KRISHI EVEM PRODYOGIKI VISHWA. Vs UNITED TRADES CONGRESS

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005873-005873 / 2007
Diary number: 31913 / 2006
Advocates: C. D. SINGH Vs S. CHANDRA SHEKHAR

13 December 2007
Supreme Court
7 pages

RUGMINI AMMAL(DEAD) BY LRS. Vs V. NARAYANA REDDIAR .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000564-000564 / 2002
Diary number: 16270 / 2000
Advocates: ROMY CHACKO Vs M. P. VINOD

13 December 2007
Supreme Court
16 pages

L.M.L. LIMITED Vs STATE OF U.P..

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005789-005789 / 2002
Diary number: 16551 / 2001
Advocates: E. C. AGRAWALA Vs RAJIV MEHTA

13 December 2007
Supreme Court
5 pages

STATE GOVERNMENT OF M.P. Vs SHANKARLAL

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-000587-000587 / 2005
Diary number: 3075 / 2004
Advocates: Vs RESPONDENT-IN-PERSON

13 December 2007
Supreme Court
3 pages

MAHBOOB DEEPAK Vs NAGAR PANCHAYAT GAJRAULA

Bench: S.B. SINHA,G.S. SINGHVI
Case number: C.A. No.-005875-005875 / 2007
Diary number: 1170 / 2005
Advocates: DEBASIS MISRA Vs K. L. JANJANI

13 December 2007
Supreme Court
21 pages

DELHI DEVELOPMENT AUTHORITY,N.D. Vs JT.ACTION COMMT.ALLOT.OF SSF.FLATS &ORS

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-006668-006732 / 2000
Diary number: 16778 / 1999
Advocates: Vs CHANDER SHEKHAR ASHRI

13 December 2007
Supreme Court
13 pages

NEW INDIA ASSURANCE CO.LTD. Vs NUSLI NEVILLE WADIA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-011467-011467 / 2006
Diary number: 11467 / 2006
Advocates: Vs MANIK KARANJAWALA

13 December 2007
Supreme Court
9 pages

UJJAGAR SINGH Vs STATE OF PUNJAB

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001044-001044 / 2006
Diary number: 13527 / 2006
Advocates: D. N. GOBURDHAN Vs SANJAY JAIN