Showing 16426 - 16440 of 41947 judgements
13 December 2007
Supreme Court
5 pages
CHINNATHAMAN Vs STATE REP.BY INSPECTOR OF POLICE

Case number: Crl.A. No.-000079-000079 / 2006
Diary number: 14081 / 2005
Advocates: DEVENDRA SINGH Vs V. G. PRAGASAM

13 December 2007
Supreme Court
13 pages
M.V. THIMMAIAH Vs UNION PUBLIC SERVICE COMMISSION .

Bench: A.K.MATHUR,MARKANDEY KATJU
Case number: C.A. No.-005883-005891 / 2007
Diary number: 24399 / 2005
Advocates: RAJESH MAHALE Vs V. N. RAGHUPATHY

13 December 2007
Supreme Court
2 pages
IQBALJIT SINGH Vs PRITAM KAUR

Case number: C.A. No.-006070-006070 / 2007
Diary number: 30028 / 2006
Advocates: INDRA SAWHNEY Vs KAMINI JAISWAL

12 December 2007
Supreme Court
6 pages
AJAY MOHAN Vs H.N. RAI .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005831-005831 / 2007
Diary number: 22105 / 2007
Advocates: E. C. AGRAWALA Vs

12 December 2007
Supreme Court
8 pages
NATIONAL INSURANCE COMPANY LTD. Vs INDIRA SRIVASTAVA .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005830-005830 / 2007
Diary number: 19113 / 2007
Advocates: B. K. SATIJA Vs CAVEATOR-IN-PERSON

12 December 2007
Supreme Court
13 pages
SARABJIT RICK SINGH Vs UNION OF INDIA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001705-001705 / 2007
Diary number: 1407 / 2007
Advocates: T. V. GEORGE Vs SUSHMA SURI

12 December 2007
Supreme Court
5 pages
G.M., UCO BANK Vs M. VENURANGANATH

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-005826-005826 / 2007
Diary number: 21653 / 2004
Advocates: PRATIBHA JAIN Vs C. K. SUCHARITA

12 December 2007
Supreme Court
7 pages
UMAR MOHAMMAD Vs STATE OF RAJASTHAN

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000382-000386 / 2004
Diary number: 17419 / 2003

12 December 2007
Supreme Court
3 pages
KESHAV Vs THE STATE OF MAHARASHTRA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000620-000620 / 2006
Diary number: 24182 / 2005
Advocates: NARESH KUMAR Vs RAVINDRA KESHAVRAO ADSURE

12 December 2007
Supreme Court
6 pages
DEDDAPPA Vs BRANCH MANAGER, NATIONAL INS. CO. LTD.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005829-005829 / 2007
Diary number: 9271 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs

12 December 2007
Supreme Court
22 pages
R.K. MOBISANA SINGH Vs KH. TEMBA SINGH .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005837-005837 / 2007
Diary number: 17823 / 2005
Advocates: S. K. BHATTACHARYA Vs APARNA BHAT

12 December 2007
Supreme Court
9 pages
GEN.MANAGER, NORTH WEST RAILWAY Vs CHANDA DEVI

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005833-005833 / 2007
Diary number: 20185 / 2005
Advocates: B. KRISHNA PRASAD Vs DEBASIS MISRA

12 December 2007
Supreme Court
8 pages
M/S KERALA STATE ELECTRICITY BOARD Vs COMMR.OF CENTRAL EXCISE,THIRUVANTHAPURAM

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005832-005832 / 2007
Diary number: 2615 / 2007
Advocates: M. T. GEORGE Vs B. KRISHNA PRASAD

12 December 2007
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. SUPREME FABRICS LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-002873-002873 / 2002
Diary number: 5354 / 2002
Advocates: B. KRISHNA PRASAD Vs RR-EX-PARTE

12 December 2007
Supreme Court
58 pages
EASTERN BOOK COMPANY Vs D.B.MODAK

Bench: B.N. AGRAWAL,P.P. NAOLEKAR
Case number: C.A. No.-006472-006472 / 2004
Diary number: 60596 / 2003
Advocates: ANITHA SHENOY Vs M. K. GARG