Showing 16441 - 16455 of 41947 judgements
12 December 2007
Supreme Court
15 pages
COMMISSIONER OF INCOME TAX Vs WILLAMSON FINANCIAL SERVICES .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003803-003808 / 2005
Diary number: 9144 / 2005
Advocates: B. V. BALARAM DAS Vs K. RAJEEV

12 December 2007
Supreme Court
4 pages
M/S. HONDA RAMCHANDRA Vs YESHWANT MAHADEO KADAM(DEAD)THR. LRS.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005834-005835 / 2007
Diary number: 8339 / 2003
Advocates: SHIVAJI M. JADHAV Vs K. SARADA DEVI

12 December 2007
Supreme Court
4 pages
ANIL KUMAR GOEL Vs KISHAN CHAND KAURA

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: Crl.A. No.-001704-001704 / 2007
Diary number: 12290 / 2006
Advocates: PARMANAND GAUR Vs

12 December 2007
Supreme Court
2 pages
D.G., B.S.F. Vs DEENAMMA SANUEL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000928-000928 / 2002
Diary number: 22396 / 2001
Advocates: SUSHMA SURI Vs

12 December 2007
Supreme Court
4 pages
STATE OF A.P. Vs SINGIREDDY RAMULU

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000827-000827 / 2002
Diary number: 8429 / 2001
Advocates: T. V. GEORGE Vs S. SRINIVASAN

11 December 2007
Supreme Court
9 pages
SHAKUR BASTI SHAMSHAN BH.SUDHAR SAMITI Vs LT. GOVERNOR, N.C.T. OF DELHI .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005793-005793 / 2007
Diary number: 16181 / 2004
Advocates: ANUPAM LAL DAS Vs PRAVEEN SWARUP

11 December 2007
Supreme Court
4 pages
GURUNATH MANOHAR PAVASKAR Vs NAGESH SIDDAPPA NAVALGUND .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005794-005794 / 2007
Diary number: 21504 / 2005
Advocates: S. N. BHAT Vs

11 December 2007
Supreme Court
15 pages
JITENDRA KUMAR Vs STATE OF HARYANA

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005803-005803 / 2007
Diary number: 33053 / 2006
Advocates: C. K. SUCHARITA Vs BALBIR SINGH GUPTA

11 December 2007
Supreme Court
6 pages
NATIONAL INSURANCE CO. LTD. Vs DEEPA DEVI .

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005796-005796 / 2007
Diary number: 19590 / 2005
Advocates: PARMANAND GAUR Vs B. K. SATIJA

11 December 2007
Supreme Court
4 pages
SUMERSINBH UMEDSINH RAJPUT @ SUMERSINH Vs STATE OF GUJARAT

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001696-001696 / 2007
Diary number: 12398 / 2007
Advocates: SHARMILA UPADHYAY Vs HEMANTIKA WAHI

11 December 2007
Supreme Court
7 pages
DHARMARAJAN Vs VALLIAMMAL .

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-004535-004536 / 2001
Diary number: 20301 / 1999
Advocates: PAREKH & CO. Vs R. NEDUMARAN

11 December 2007
Supreme Court
4 pages
SEWA RAM Vs STATE OF U.P.

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: Crl.A. No.-001695-001695 / 2007
Diary number: 19673 / 2005
Advocates: BALRAJ DEWAN Vs ANUVRAT SHARMA

11 December 2007
Supreme Court
5 pages
INDU NISSAN OXO CHEMICALS IND.LTD. Vs UNION OF INDIA .

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-005795-005795 / 2007
Diary number: 7416 / 2007
Advocates: Vs B. KRISHNA PRASAD

11 December 2007
Supreme Court
5 pages
M/S. ORIENTAL SELECT GRANITE PVT.LTD. Vs STATE OF KARNATAKA .

Bench: G.P.MATHUR,AFTAB ALAM
Case number: SLP(C) No.-023678-023678 / 2004
Diary number: 21987 / 2004
Advocates: VIJAY KUMAR Vs

10 December 2007
Supreme Court
3 pages
BINDHA PRASAD Vs BHAN DATT (DEAD) BY LRS.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001579-001579 / 2001
Diary number: 15019 / 1999
Advocates: REKHA PANDEY Vs RISHI MALHOTRA