Showing 16396 - 16410 of 41947 judgements
14 December 2007
Supreme Court
3 pages
M/S. SINGH ENTERPRISES Vs COMMNR.OF CENTRAL EXCISE, JAMSHEDPUR&ORS

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-005949-005949 / 2007
Diary number: 5333 / 2006
Advocates: KULDIP SINGH Vs B. KRISHNA PRASAD

14 December 2007
Supreme Court
4 pages
HARI YADAV Vs STATE OF BIHAR

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-001721-001721 / 2007
Diary number: 16192 / 2004
Advocates: VISHWAJIT SINGH Vs GOPAL SINGH

14 December 2007
Supreme Court
4 pages
CHINDE GOWDA Vs PUTTAMMA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-007039-007039 / 2001
Diary number: 13148 / 2000
Advocates: Vs K. SARADA DEVI

14 December 2007
Supreme Court
3 pages
UNION OF INDIA Vs SHRI RAMESH SIGH RAJPUR

Case number: C.A. No.-005953-005953 / 2007
Diary number: 23131 / 2005
Advocates: ANIL KATIYAR Vs B. K. SATIJA

14 December 2007
Supreme Court
4 pages
BALASUBRAMANIAN Vs RAMAIAH THONDAMAN

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000452-000452 / 2002
Diary number: 11135 / 2001
Advocates: K. RAM KUMAR Vs

14 December 2007
Supreme Court
3 pages
HINDUSTAN PAPER CORPORATION LTD. Vs KAGAJKAL THIKADAR SRAMIK UNION .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-008601-008601 / 2001
Diary number: 18877 / 2000
Advocates: FOX MANDAL & CO. Vs SUDHIR KUMAR GUPTA

14 December 2007
Supreme Court
2 pages
UNION OF INDIA Vs SADHANA KHANNA

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-008208-008208 / 2001
Diary number: 15960 / 2000
Advocates: SUSHMA SURI Vs RACHNA GUPTA

14 December 2007
Supreme Court
5 pages
RANJU @ GAUTAM GHOSH Vs REKHA GHOSH .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM
Case number: C.A. No.-007116-007116 / 2004
Diary number: 9441 / 2004
Advocates: Vs K. RAJEEV

14 December 2007
Supreme Court
9 pages
RAMPAL Vs STATE OF U.P.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000465-000465 / 2006
Diary number: 2854 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs KAMLENDRA MISHRA

14 December 2007
Supreme Court
6 pages
VINEET KUMAR CHAUHAN Vs STATE OF U.P.

Bench: P.P. NAOLEKAR,D.K. JAIN
Case number: Crl.A. No.-000035-000035 / 2006
Diary number: 27150 / 2005
Advocates: SANJAY JAIN Vs KAMLENDRA MISHRA

14 December 2007
Supreme Court
9 pages
SURESH ESTATES PVT.LTD. Vs MUNICIPAL CORP.OF GREATER MUMBAI .

Bench: CJI K.G. BALAKRISHNAN,LOKESHWAR SINGH PANTA,J.M. PANCHAL
Case number: C.A. No.-005948-005948 / 2007
Diary number: 23714 / 2007
Advocates: E. C. AGRAWALA Vs SUCHITRA ATUL CHITALE

14 December 2007
Supreme Court
5 pages
ONKAR NATH MISHRA Vs STATE(NCT OF DELHI)

Bench: ASHOK BHAN,D.K. JAIN
Case number: Crl.A. No.-001716-001716 / 2007
Diary number: 12274 / 2007
Advocates: PETITIONER-IN-PERSON Vs D. S. MAHRA

14 December 2007
Supreme Court
3 pages
UNION OF INDIA Vs SHRI RAMESH SIGH RAJPUR

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-005953-005953 / 2007
Diary number: 23131 / 2005
Advocates: ANIL KATIYAR Vs B. K. SATIJA

14 December 2007
Supreme Court
4 pages
Union of India Vs S. R. Dhingra and others

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: Transfer Case (civil) 106 of 2006

13 December 2007
Supreme Court
12 pages
SANAPAREDDY MAHEEDHAR SESHAGIRI Vs STATE OF AP

Bench: S.B. SINHA,G.S. SINGHVI
Case number: Crl.A. No.-001708-001708 / 2007
Diary number: 33264 / 2006
Advocates: LAWYER S KNIT & CO Vs