Showing 16351 - 16365 of 41947 judgements
08 January 2008
Supreme Court
12 pages
SUNIL PODDAR Vs UNION BANK OF INDIA

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-000086-000086 / 2008
Diary number: 3501 / 2006
Advocates: S. C. BIRLA Vs M. P. SHORAWALA

08 January 2008
Supreme Court
6 pages
MANI Vs STATE OF TAMIL NADU

Bench: P.P. NAOLEKAR,V.S. SIRPURKAR
Case number: Crl.A. No.-000443-000443 / 2006
Diary number: 8855 / 2005
Advocates: PRASANTHI PRASAD Vs

08 January 2008
Supreme Court
1 pages
UNION BANK OF INDIA Vs VENKATESH GOPAL MAHISHI

Case number: C.A. No.-005503-005503 / 2003
Diary number: 11144 / 2002
Advocates: Vs K. RAJEEV

08 January 2008
Supreme Court
5 pages
M/S. SIFY LTD. Vs M/S. FIRST COURIERS LTD.

Bench: TARUN CHATTERJEE,DALVEER BHANDARI
Case number: C.A. No.-000090-000090 / 2008
Diary number: 4807 / 2006
Advocates: K. V. MOHAN Vs RAJESH KUMAR

08 January 2008
Supreme Court
6 pages
ORIENTAL BANK OF COMMERCE Vs SUNDER LAL JAIN

Bench: G.P. MATHUR,AFTAB ALAM
Case number: C.A. No.-000082-000082 / 2008
Diary number: 26364 / 2005
Advocates: Vs SURESH CHANDRA TRIPATHY

08 January 2008
Supreme Court
2 pages
DALEEP SINGH Vs R.D. ARJUN

Case number: C.A. No.-000091-000091 / 2008
Diary number: 28728 / 2006

08 January 2008
Supreme Court
1 pages
NIDHI GUPTA Vs INDERJIT SINGH

Case number: T.P.(C) No.-000209-000209 / 2007
Diary number: 7207 / 2007
Advocates: Vs RAJIV MEHTA

08 January 2008
Supreme Court
1 pages
NEETI CHATTERJI Vs RAHUL CHATTRJI

Case number: T.P.(C) No.-000041-000041 / 2007
Diary number: 1868 / 2007
Advocates: Vs RACHANA JOSHI ISSAR

08 January 2008
Supreme Court
10 pages
SAT NARAIN Vs STATE OF HARYANA TR.MINISTRY OF HOME.

Bench: C.K. THAKKER,DALVEER BHANDARI, , ,
Case number: Crl.A. No.-000038-000038 / 2008
Diary number: 3141 / 2007
Advocates: KAMALDEEP GULATI Vs T. V. GEORGE

08 January 2008
Supreme Court
0 pages
PUNIT AHLUWALIA Vs ARJAN SINGH .

Case number: T.P.(C) No.-000433-000433 / 2007
Diary number: 19766 / 2007
Advocates: Vs ASHOK K. MAHAJAN

07 January 2008
Supreme Court
3 pages
RAMESH KRISHNA MADHUSUDAN NAYAR Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: Crl.A. No.-000012-000012 / 2008
Diary number: 17201 / 2006
Advocates: BIMAL ROY JAD Vs

07 January 2008
Supreme Court
6 pages
CHANDRAMOHAN PANDURANG KAJBAJE Vs STATE OF MAHARASHTRA .

Bench: H.K. SEMA,V.S. SIRPURKAR
Case number: C.A. No.-006763-006763 / 2001
Diary number: 18675 / 2000
Advocates: PAREKH & CO. Vs BHARAT SANGAL

07 January 2008
Supreme Court
2 pages
M/S. SHARMA KAPOOR & CO. Vs DAMAYANTI MISHRA .

Case number: C.A. No.-000056-000056 / 2008
Diary number: 9316 / 2007
Advocates: KAILASH CHAND Vs RAUF RAHIM

07 January 2008
Supreme Court
15 pages
COMMR.OF INCOME CENTRAL-II Vs SURESH N.GUPTA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-000032-000032 / 2008
Diary number: 29976 / 2006
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

07 January 2008
Supreme Court
1 pages
SET DISCOVERY PVT. LTD. Vs TELECOM REGULATORE AUTHORITY OF INDIA

Case number: C.A. No.-005172-005172 / 2006
Diary number: 18046 / 2006
Advocates: Vs SANJAY KAPUR