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04 January 2008
Supreme Court 2 pages PRINCIPAL SECY.,TRAINIGN & EMP.DEPTT. Vs VIRENDER SINGH KHATRI .
Case number: C.A. No.-000066-000071 / 2008 |
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04 January 2008
Supreme Court 1 pages Mohd. Muntazir Ahmed Vs State of Bihar & Others
Case number: Transfer Petition (crl.) 108 of 2006 |
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03 January 2008
Supreme Court 3 pages KALIYAMMA Vs DEPUTY COMMNR., CHITRADURGA DIST. .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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03 January 2008
Supreme Court 1 pages INDIAN TELEPHONES INDUSTRIES LTD. Vs CHAIRMAN,I.F.C., CHENNAI
Case number: C.A. No.-000006-000006 / 2008 |
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03 January 2008
Supreme Court 1 pages STATE OF MAHARASHTRA Vs SHUBHADA ANANT KARVE .
Case number: C.A. No.-000018-000018 / 2008 |
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14 December 2007
Supreme Court 4 pages SEEMA DHAMDHERE, SECRETARY, M.P.S.C. Vs STATE OF MAHARASHTRA .
Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA |
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14 December 2007
Supreme Court 5 pages SONI DINESHBHAI MANILAL Vs JAGJIVAN MULCHAND CHOKSHI
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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14 December 2007
Supreme Court 6 pages ASOKAN Vs LAKSHMIKUTTY .
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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14 December 2007
Supreme Court 4 pages STATE OF GUJARAT Vs GAJANAND M.DALWADI(D) BY LRS.
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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14 December 2007
Supreme Court 10 pages COMMISSIONER OF INCOME TAX, MADRAS Vs M/S. LUCAS T.V.S. LTD. PADI CHENNAI
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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14 December 2007
Supreme Court 5 pages EVEREST WOOLS PVT. LTD. Vs U.P. FINANCIAL CORPN. .
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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14 December 2007
Supreme Court 4 pages GOVERNMENT OF KARNATAKA Vs GOWRAMMA .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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14 December 2007
Supreme Court 4 pages AKHILESH KUMAR SINGH Vs STATE OF JHARKHAND .
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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14 December 2007
Supreme Court 3 pages MOUNT CARMEL SCHOOL SOCIETY Vs D.D.A.
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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14 December 2007
Supreme Court 2 pages MAGNA PUBLISHING CO. LTD. Vs SHILPA S. SHETTY
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |