Showing 16381 - 16395 of 41947 judgements
04 January 2008
Supreme Court
2 pages
PRINCIPAL SECY.,TRAINIGN & EMP.DEPTT. Vs VIRENDER SINGH KHATRI .

Case number: C.A. No.-000066-000071 / 2008
Diary number: 60001 / 2008
Advocates: JATINDER KUMAR BHATIA Vs VISHWA PAL SINGH

04 January 2008
Supreme Court
1 pages
Mohd. Muntazir Ahmed Vs State of Bihar & Others

Case number: Transfer Petition (crl.) 108 of 2006

03 January 2008
Supreme Court
3 pages
KALIYAMMA Vs DEPUTY COMMNR., CHITRADURGA DIST. .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-007875-007876 / 2001
Diary number: 3013 / 2001
Advocates: P. NARASIMHAN Vs

03 January 2008
Supreme Court
1 pages
INDIAN TELEPHONES INDUSTRIES LTD. Vs CHAIRMAN,I.F.C., CHENNAI

Case number: C.A. No.-000006-000006 / 2008
Diary number: 10438 / 2007
Advocates: Vs T. HARISH KUMAR

03 January 2008
Supreme Court
1 pages
STATE OF MAHARASHTRA Vs SHUBHADA ANANT KARVE .

Case number: C.A. No.-000018-000018 / 2008
Diary number: 27488 / 2004
Advocates: RAVINDRA KESHAVRAO ADSURE Vs VISHWAJIT SINGH

14 December 2007
Supreme Court
4 pages
SEEMA DHAMDHERE, SECRETARY, M.P.S.C. Vs STATE OF MAHARASHTRA .

Bench: DR. ARIJIT PASAYAT,LOKESHWAR SINGH PANTA
Case number: C.A. No.-005954-005954 / 2007
Diary number: 18521 / 2006
Advocates: VISHWAJIT SINGH Vs SENTHIL JAGADEESAN

14 December 2007
Supreme Court
5 pages
SONI DINESHBHAI MANILAL Vs JAGJIVAN MULCHAND CHOKSHI

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005945-005945 / 2007
Diary number: 16543 / 2005
Advocates: NARESH KUMAR Vs

14 December 2007
Supreme Court
6 pages
ASOKAN Vs LAKSHMIKUTTY .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005942-005942 / 2007
Diary number: 22964 / 2003
Advocates: M. P. VINOD Vs

14 December 2007
Supreme Court
4 pages
STATE OF GUJARAT Vs GAJANAND M.DALWADI(D) BY LRS.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-002322-002322 / 2006
Diary number: 3290 / 2005
Advocates: HEMANTIKA WAHI Vs

14 December 2007
Supreme Court
10 pages
COMMISSIONER OF INCOME TAX, MADRAS Vs M/S. LUCAS T.V.S. LTD. PADI CHENNAI

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-005950-005952 / 2007
Diary number: 12685 / 2005
Advocates: B. V. BALARAM DAS Vs RADHA RANGASWAMY

14 December 2007
Supreme Court
5 pages
EVEREST WOOLS PVT. LTD. Vs U.P. FINANCIAL CORPN. .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-002707-002708 / 2003
Diary number: 17754 / 1999
Advocates: Vs SHRISH KUMAR MISRA

14 December 2007
Supreme Court
4 pages
GOVERNMENT OF KARNATAKA Vs GOWRAMMA .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002874-002874 / 2001
Diary number: 18044 / 2000
Advocates: Vs S. N. BHAT

14 December 2007
Supreme Court
4 pages
AKHILESH KUMAR SINGH Vs STATE OF JHARKHAND .

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005943-005943 / 2007
Diary number: 3410 / 2007
Advocates: MOHAN PANDEY Vs

14 December 2007
Supreme Court
3 pages
MOUNT CARMEL SCHOOL SOCIETY Vs D.D.A.

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-005944-005944 / 2007
Diary number: 1177 / 2006
Advocates: KRISHNANAND PANDEYA Vs SAHARYA & CO.

14 December 2007
Supreme Court
2 pages
MAGNA PUBLISHING CO. LTD. Vs SHILPA S. SHETTY

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000344-000344 / 2002
Diary number: 19330 / 2001
Advocates: E. C. AGRAWALA Vs S. K. BHATTACHARYA