Showing 16366 - 16380 of 41947 judgements
07 January 2008
Supreme Court
1 pages
MONI NIRANJAN Vs ASHISH NIRANJAN

Case number: T.P.(C) No.-000108-000108 / 2007
Diary number: 4001 / 2007
Advocates: Vs BINU TAMTA

04 January 2008
Supreme Court
3 pages
M/S MATHANIA FABRICS Vs COMMNR. OF CENTRAL EXCISE JAIPUR

Bench: DR. ARIJIT PASAYAT,D.K. JAIN
Case number: C.A. No.-005398-005398 / 2002
Diary number: 12713 / 2002
Advocates: Vs B. KRISHNA PRASAD

04 January 2008
Supreme Court
9 pages
NIRLEX SPARES PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE

Bench: TARUN CHATTERJEE,DALVEER BHANDARI
Case number: C.A. No.-005204-005204 / 2001
Diary number: 12345 / 2001
Advocates: Vs B. KRISHNA PRASAD

04 January 2008
Supreme Court
9 pages
STATE OF RAJASTHAN Vs JAGGU RAM

Case number: Crl.A. No.-001133-001133 / 2000
Diary number: 10706 / 2000
Advocates: Vs BADRI PRASAD SINGH

04 January 2008
Supreme Court
8 pages
STATE OF U.P. Vs PUNNI

Bench: C.K.THAKKER TARUN CHATTERJEE
Case number: Crl.A. No.-000463-000463 / 2001
Diary number: 7099 / 2000
Advocates: ANUVRAT SHARMA Vs S.K. SINHA

04 January 2008
Supreme Court
3 pages
KASAM ALI MOMIN Vs MUNICIPAL CORP. OF GREATER BOMBAY .

Case number: SLP(C) No.-026241-026242 / 2005
Diary number: 28206 / 2005
Advocates: MEERA AGARWAL Vs SUCHITRA ATUL CHITALE

04 January 2008
Supreme Court
8 pages
R.B.I. Vs M. HANUMAIAH .

Bench: G.P.MATHUR,AFTAB ALAM
Case number: C.A. No.-000009-000009 / 2008
Diary number: 13591 / 2005
Advocates: H. S. PARIHAR Vs K. RAJEEV

04 January 2008
Supreme Court
6 pages
BHAGWAN DASS Vs PUNJAB STATE ELECTRICITY BOARD

Bench: G.P.MATHUR,AFTAB ALAM
Case number: C.A. No.-000008-000008 / 2008
Diary number: 25804 / 2005
Advocates: JASPREET GOGIA Vs

04 January 2008
Supreme Court
2 pages
GHULAM MOHAMMAD DAR Vs STATE OF J & K .

Bench: G.P. MATHUR,P. SATHASIVAM
Case number: C.A. No.-000012-000012 / 2008
Diary number: 24002 / 2006
Advocates: PURNIMA BHAT Vs

04 January 2008
Supreme Court
8 pages
U.O.I. Vs DINESHAN K.K.

Bench: C.K. THAKKER,D.K. JAIN
Case number: C.A. No.-000025-000025 / 2008
Diary number: 15413 / 2005
Advocates: SHREEKANT N. TERDAL Vs SARLA CHANDRA

04 January 2008
Supreme Court
6 pages
ATUL SINGH Vs SUNIL KUMAR SINGH .

Bench: G.P. MATHUR,AFTAB ALAM
Case number: C.A. No.-000010-000010 / 2008
Diary number: 25187 / 2005
Advocates: BINU TAMTA Vs SUSHIL BALWADA

04 January 2008
Supreme Court
9 pages
DHARAM PAL Vs STATE OF U.P.

Bench: C.K.THAKKER,TARUN CHATTERJEE
Case number: Crl.A. No.-000884-000884 / 2001
Diary number: 3974 / 2001
Advocates: M. P. SHORAWALA Vs

04 January 2008
Supreme Court
6 pages
COMMR.OF INCOME TAX,BANGALORE Vs M/S INFOSYS TECHNOLOGIES LTD.

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-003725-003725 / 2007
Diary number: 17962 / 2007
Advocates: B. V. BALARAM DAS Vs SENTHIL JAGADEESAN

04 January 2008
Supreme Court
1 pages
SUBHASH BABU PATIL Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000018-000018 / 2008
Diary number: 17414 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs RAVINDRA KESHAVRAO ADSURE

04 January 2008
Supreme Court
2 pages
SHASHI AGGARWAL Vs A.K. AGGARWAL .

Case number: T.P.(C) No.-000845-000845 / 2006
Diary number: 23112 / 2006
Advocates: Vs SHEKHAR KUMAR