Showing 16321 - 16335 of 41947 judgements
11 January 2008
Supreme Court
5 pages
C.V. SATHEESHCHANDRAN Vs G.M., UCO BANK .

Bench: P.P. NAOLEKAR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000337-000337 / 2008
Diary number: 21742 / 2004
Advocates: T. V. GEORGE Vs RAVINDRA KUMAR

11 January 2008
Supreme Court
4 pages
EMP. STATE INSURANCE CORPORATION Vs H.M.T. LTD.

Bench: S.B. SINHA,J.M. PANCHAL
Case number: C.A. No.-000340-000340 / 2008
Diary number: 1335 / 2006
Advocates: V. J. FRANCIS Vs G. PRAKASH

11 January 2008
Supreme Court
4 pages
FOOD CORPN. OF INDIA Vs M/S. SEIL LTD. .

Bench: S.B. SINHA,J.M. PANCHAL
Case number: C.A. No.-000370-000370 / 2008
Diary number: 7571 / 2006
Advocates: AJIT PUDUSSERY Vs PRAVEEN KUMAR

11 January 2008
Supreme Court
1 pages
RASHMI HANS Vs SUDHIR DUBEY

Case number: C.A. No.-000390-000390 / 2008
Diary number: 17930 / 2006
Advocates: SIDDHARTHA CHOWDHURY Vs NARESH BAKSHI

11 January 2008
Supreme Court
9 pages
BENJAMIN Vs STATE REP. BY INSP. OF POLICE

Bench: S.B. SINHA,HARJIT SINGH BEDI, , ,
Case number: Crl.A. No.-000076-000076 / 2008
Diary number: 60182 / 2007
Advocates: Vs V. G. PRAGASAM

11 January 2008
Supreme Court
1 pages
JAGDISH PRASAD CHOWDHARY Vs STATE OF RAJASTHAN AND ORS.]

Case number: C.A. No.-000399-000399 / 2008
Diary number: 13007 / 2005
Advocates: P. V. YOGESWARAN Vs VIKAS MEHTA

11 January 2008
Supreme Court
2 pages
JAYAKODI Vs BRANCH MANAGER, N.I.C.LTD.

Case number: C.A. No.-000401-000401 / 2008
Diary number: 10818 / 2004
Advocates: V. RAMASUBRAMANIAN Vs PARMANAND GAUR

11 January 2008
Supreme Court
8 pages
KULWINDER KAUR@KULWINDER GURCHARAN SINGH Vs KANDI FRIENDS EDU. TRUST .

Case number: C.A. No.-000338-000338 / 2008
Diary number: 32965 / 2006
Advocates: S. S. JAUHAR Vs RISHI MALHOTRA

11 January 2008
Supreme Court
4 pages
K.T. Palanisamy Vs State of Tamil Nadu

Bench: S.B. SINHA,DALVEER BHANDARI
Case number: Appeal (civil) 1107 of 2005

11 January 2008
Supreme Court
0 pages
ARUN BHANUDAS PAWAR Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000178-000178 / 2006
Diary number: 20145 / 2005
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

10 January 2008
Supreme Court
7 pages
BIJA Vs STATE OF HARYANA

Bench: C.K. THAKKER,D.K. JAIN
Case number: Crl.A. No.-000344-000344 / 2007
Diary number: 22172 / 2006
Advocates: DEBASIS MISRA Vs T. V. GEORGE

10 January 2008
Supreme Court
7 pages
PURAN SINGH Vs STATE OF UTTARANCHAL

Bench: C.K. THAKKER,D.K. JAIN
Case number: Crl.A. No.-000437-000437 / 2006
Diary number: 4092 / 2006
Advocates: SUDHA GUPTA Vs RACHANA SRIVASTAVA

10 January 2008
Supreme Court
2 pages
TOWN PLANNING MUNICIPAL COUNCIL Vs RAJAPPA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002836-002836 / 2001
Diary number: 18985 / 1999
Advocates: V. N. RAGHUPATHY Vs

10 January 2008
Supreme Court
13 pages
VENTURE GLOBAL ENGINEERING Vs SATYAM COMPUTER SERVICES LTD.

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-000309-000309 / 2008
Diary number: 11764 / 2007
Advocates: Vs S. C. BIRLA

10 January 2008
Supreme Court
6 pages
SHIVA NATH PRASAD Vs SARAN PAL JEET SINGH TULSI .

Bench: A.K. MATHUR,MARKANDEY KATJU
Case number: C.A. No.-001078-001081 / 2005
Diary number: 14914 / 2003
Advocates: KRISHAN SINGH CHAUHAN Vs