Showing 16306 - 16320 of 41947 judgements
15 January 2008
Supreme Court
1 pages
M/S JAGDISH ENTERPRISES ENGRS.& CONTRS. Vs DIRECTOR GENERAL,DEPT.OF COMMN..

Case number: C.A. No.-000412-000412 / 2008
Diary number: 34194 / 2006
Advocates: NANDINI GORE Vs MADHU SIKRI

15 January 2008
Supreme Court
2 pages
RHODIA LIMITED Vs NEON LABORATORIES LIMITED

Case number: C.A. No.-000415-000415 / 2008
Diary number: 21888 / 2007
Advocates: FOX MANDAL & CO. Vs KULDIP SINGH

15 January 2008
Supreme Court
2 pages
AHILYABAI Vs MEHARWAN SINGH

Case number: Crl.A. No.-000126-000126 / 2008
Diary number: 17884 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs PRATIBHA JAIN

15 January 2008
Supreme Court
1 pages
DIVYA Vs CHANDRA PRATAP SINGH

Case number: T.P.(C) No.-000271-000271 / 2007
Diary number: 11619 / 2007

15 January 2008
Supreme Court
1 pages
BANDHAN Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-000113-000113 / 2008
Diary number: 9746 / 2007
Advocates: Vs DHARMENDRA KUMAR SINHA

15 January 2008
Supreme Court
1 pages
KUMUDHA Vs S.I.OF POLICE, CENTRAL CRIME BRANCH

Case number: Crl.A. No.-000099-000099 / 2008
Diary number: 6368 / 2006
Advocates: V. RAMASUBRAMANIAN Vs V. G. PRAGASAM

15 January 2008
Supreme Court
1 pages
N.JOTHI Vs ADDL.DIRECTOR GEN.OF POLICE

Case number: Crl.A. No.-000105-000106 / 2008
Diary number: 37403 / 2007

15 January 2008
Supreme Court
1 pages
VANDANA KUMAR Vs MANISH KUMAR

Case number: T.P.(C) No.-000364-000364 / 2005
Diary number: 8342 / 2005

15 January 2008
Supreme Court
1 pages
SURENDRA Vs STATE OF U.P. & ANR

Case number: Writ Petition (crl.) 195 of 2006

11 January 2008
Supreme Court
4 pages
LABH SINGH Vs BACHAN SINGH

Bench: DR. ARIJIT PASAYAT,AFTAB ALAM
Case number: C.A. No.-000342-000342 / 2008
Diary number: 1386 / 2005
Advocates: K. K. MOHAN Vs KULDIP SINGH

11 January 2008
Supreme Court
9 pages
KRISHNA JANARDHAN BHAT Vs DATTATRAYA G. HEGDE

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000518-000518 / 2006
Diary number: 18011 / 2005
Advocates: PETITIONER-IN-PERSON Vs S. N. BHAT

11 January 2008
Supreme Court
4 pages
COMMNR.MUNICIPAL CORPN.HYDERABAD Vs P.MARY MANORANJANI

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-000341-000341 / 2008
Diary number: 2983 / 2005
Advocates: G. RAMAKRISHNA PRASAD Vs ANIL KUMAR TANDALE

11 January 2008
Supreme Court
6 pages
BRAJENDRA SINGH Vs STATES OF M.P.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-007764-007764 / 2001
Diary number: 19609 / 2000
Advocates: Vs C. D. SINGH

11 January 2008
Supreme Court
5 pages
MARIMUTHU Vs STATE OF TAMIL NADU

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: Crl.A. No.-000074-000074 / 2008
Diary number: 31899 / 2006
Advocates: NARESH KUMAR Vs V. G. PRAGASAM

11 January 2008
Supreme Court
1 pages
OSWAL WOOLLEN MILLS LTD. Vs PUNJAB STATE ELECTRICITY BOARD

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-002335-002335 / 2006
Diary number: 1326 / 2005
Advocates: Vs RAJIV NANDA