|
20 February 2008
Supreme Court 2 pages STATE OF ORISSA Vs
Case number: C.A. No.-002151-002154 / 2002 |
|
20 February 2008
Supreme Court 2 pages M.J. JACOB Vs A. NARAYANAN
Case number: C.A. No.-001250-001250 / 2007 |
|
20 February 2008
Supreme Court 3 pages DY. COMMR. OF INCOME TAX, UJJAIN Vs M/S TORQOUISE INVESTMENT & FINANCE LTD.
Case number: C.A. No.-004485-004485 / 2007 |
|
20 February 2008
Supreme Court 1 pages S. RAJAN Vs CHENNAI METROPOLITAN TRANSPORT CORPN.LTD
Case number: C.A. No.-002204-002205 / 2002 |
|
20 February 2008
Supreme Court 1 pages UNION OF INDIA Vs R.MEENATCHI
Case number: C.A. No.-002265-002265 / 2002 |
|
20 February 2008
Supreme Court 2 pages BOARD OF DIRECTORS, H.P.T.C. Vs K.C. RAHI
Bench: H.K. SEMA,MARKANDEY KATJU |
|
20 February 2008
Supreme Court 1 pages UNION OF INDIA Vs BASANTI RANI PRAMANIK
Case number: C.A. No.-008205-008205 / 2001 |
|
20 February 2008
Supreme Court 1 pages M/S. AVN TUBES LTD. Vs SHISHIR MEHTA
Case number: C.A. No.-001430-001430 / 2008 |
|
20 February 2008
Supreme Court 1 pages REGIONAL PROVIDENT FUND COMMNR. Vs MADATHUPATTI W.COOP.PROD.&SALES SOC.LTD.
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , , |
|
19 February 2008
Supreme Court 11 pages PRASAD KURIEN Vs K.J.AUGUSTIN
Bench: A.K.MATHUR,B.SUDERSHAN REDDY |
|
19 February 2008
Supreme Court 7 pages MOHD. HUSSAIN(DEAD) BY LRS. Vs OCCHAVLAL .
Bench: TARUN CHATTERJEE,A.K. MATHUR |
|
19 February 2008
Supreme Court 3 pages MARIA COLACO Vs
Case number: C.A. No.-007349-007349 / 2001 |
|
19 February 2008
Supreme Court 17 pages AFHQ/ISOS SOS (DP) ASSOCITION Vs UNION OF INDIA .
Bench: H. K. SEMA,ALTAMAS KABIR,LOKESHWAR SINGH PANTA |
|
19 February 2008
Supreme Court 7 pages DELHI & ANDAMAN & N. ISLANDS C.S.O.A&ORS Vs UNION OF INDIA .
Bench: R. V. RAVEENDRAN,P.SATHASIVAM |
|
19 February 2008
Supreme Court 3 pages NIVRUTTI PANDURANG KOKATE Vs STATE OF MAHARASHTRA
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |