Showing 15871 - 15885 of 41947 judgements
20 February 2008
Supreme Court
2 pages
STATE OF ORISSA Vs

Case number: C.A. No.-002151-002154 / 2002
Diary number: 16970 / 2001
Advocates: RADHA SHYAM JENA Vs EJAZ MAQBOOL

20 February 2008
Supreme Court
2 pages
M.J. JACOB Vs A. NARAYANAN

Case number: C.A. No.-001250-001250 / 2007
Diary number: 7128 / 2007
Advocates: P. S. SUDHEER Vs LAWYER S KNIT & CO

20 February 2008
Supreme Court
3 pages
DY. COMMR. OF INCOME TAX, UJJAIN Vs M/S TORQOUISE INVESTMENT & FINANCE LTD.

Case number: C.A. No.-004485-004485 / 2007
Diary number: 23648 / 2006
Advocates: B. V. BALARAM DAS Vs SYED SHAHID HUSSAIN RIZVI

20 February 2008
Supreme Court
1 pages
S. RAJAN Vs CHENNAI METROPOLITAN TRANSPORT CORPN.LTD

Case number: C.A. No.-002204-002205 / 2002
Diary number: 1813 / 2002
Advocates: Vs T. HARISH KUMAR

20 February 2008
Supreme Court
1 pages
UNION OF INDIA Vs R.MEENATCHI

Case number: C.A. No.-002265-002265 / 2002
Diary number: 15996 / 2001
Advocates: V. G. PRAGASAM Vs ASHOK KUMAR SINGH

20 February 2008
Supreme Court
2 pages
BOARD OF DIRECTORS, H.P.T.C. Vs K.C. RAHI

Bench: H.K. SEMA,MARKANDEY KATJU
Case number: C.A. No.-004524-004524 / 2006
Diary number: 7209 / 2005
Advocates: Vs SUDHA GUPTA

20 February 2008
Supreme Court
1 pages
UNION OF INDIA Vs BASANTI RANI PRAMANIK

Case number: C.A. No.-008205-008205 / 2001
Diary number: 9036 / 2001
Advocates: SHREEKANT N. TERDAL Vs

20 February 2008
Supreme Court
1 pages
M/S. AVN TUBES LTD. Vs SHISHIR MEHTA

Case number: C.A. No.-001430-001430 / 2008
Diary number: 15711 / 2005
Advocates: JAGJIT SINGH CHHABRA Vs PRATIBHA JAIN

20 February 2008
Supreme Court
1 pages
REGIONAL PROVIDENT FUND COMMNR. Vs MADATHUPATTI W.COOP.PROD.&SALES SOC.LTD.

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-008598-008598 / 2001
Diary number: 18273 / 2001
Advocates: B. V. BALARAM DAS Vs R. NEDUMARAN

19 February 2008
Supreme Court
11 pages
PRASAD KURIEN Vs K.J.AUGUSTIN

Bench: A.K.MATHUR,B.SUDERSHAN REDDY
Case number: C.A. No.-000122-000122 / 2002
Diary number: 20410 / 2001
Advocates: MALINI PODUVAL Vs M. P. VINOD

19 February 2008
Supreme Court
7 pages
MOHD. HUSSAIN(DEAD) BY LRS. Vs OCCHAVLAL .

Bench: TARUN CHATTERJEE,A.K. MATHUR
Case number: C.A. No.-000912-000912 / 1999
Diary number: 80724 / 1993
Advocates: Vs HARINDER MOHAN SINGH

19 February 2008
Supreme Court
3 pages
MARIA COLACO Vs

Case number: C.A. No.-007349-007349 / 2001
Diary number: 6295 / 2001
Advocates: A. SUBBA RAO Vs ANIL KUMAR JHA

19 February 2008
Supreme Court
17 pages
AFHQ/ISOS SOS (DP) ASSOCITION Vs UNION OF INDIA .

Bench: H. K. SEMA,ALTAMAS KABIR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001384-001384 / 2008
Diary number: 4848 / 2007
Advocates: Vs DHARMENDRA KUMAR SINHA

19 February 2008
Supreme Court
7 pages
DELHI & ANDAMAN & N. ISLANDS C.S.O.A&ORS Vs UNION OF INDIA .

Bench: R. V. RAVEENDRAN,P.SATHASIVAM
Case number: W.P.(C) No.-000290-000290 / 2001
Diary number: 8033 / 2001
Advocates: Vs P. PARMESWARAN

19 February 2008
Supreme Court
3 pages
NIVRUTTI PANDURANG KOKATE Vs STATE OF MAHARASHTRA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000345-000345 / 2008
Diary number: 9747 / 2007
Advocates: KANHAIYA PRIYADARSHI Vs RAVINDRA KESHAVRAO ADSURE