20 February 2008
Supreme Court
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REGIONAL PROVIDENT FUND COMMNR. Vs MADATHUPATTI W.COOP.PROD.&SALES SOC.LTD.

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-008598-008598 / 2001
Diary number: 18273 / 2001
Advocates: B. V. BALARAM DAS Vs R. NEDUMARAN


1

IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION

CIVIL APPEAL NO(s). 8598 OF 2001

REGIONAL PROVIDENT FUND COMMNR. & ORS.    ....Appellants

                       VERSUS

MADATHUPATTI WEAVERS CO-OP. PRODUCTION  AND SALES SOCIETY LTD.    ....Respondent

O R D E R

Heard learned counsel for the parties.

We do not find any ground to interfere with the impugned order of the

High Court.

The Civil Appeal is dismissed with no order as to costs.

.....................J. (TARUN CHATTERJEE)      

.....................J. (HARJIT SINGH BEDI)     

      NEW DELHI,

    February 20, 2008.