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22 February 2008
Supreme Court 3 pages B.K.SAVITHRI Vs B.V.S. ANAND
Case number: Crl.A. No.-001557-001557 / 2008 |
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22 February 2008
Supreme Court 2 pages SUBODH KAURA Vs STATE OF HARYANA .
Case number: Crl.A. No.-000374-000374 / 2008 |
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22 February 2008
Supreme Court 1 pages MAJOR SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000369-000370 / 2008 |
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22 February 2008
Supreme Court 1 pages KAMAL AND COMPANY Vs ANTWERPSE DIMANT BANK N.V
Case number: C.A. No.-001509-001509 / 2008 |
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22 February 2008
Supreme Court 2 pages U.P.AVAS EVAM VIKAS PARISHAD Vs RAJENDRA KUMAR AGARWAL .
Case number: C.A. No.-001604-001604 / 2008 |
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22 February 2008
Supreme Court 1 pages PUNJAB & SIND BANK Vs ARUN KUMAR ARORA .
Case number: C.A. No.-001530-001530 / 2008 |
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22 February 2008
Supreme Court 1 pages M.JANARADHAN RAO Vs EMPLOYEES STATE INSURANCE CORP.
Case number: Crl.A. No.-000362-000362 / 2008 |
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22 February 2008
Supreme Court 2 pages SUDHEESH C.M. Vs DIRECTOR OF TRAINING, I.T.D.T. .
Case number: C.A. No.-001541-001544 / 2008 |
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22 February 2008
Supreme Court 1 pages ANAND MALLICK Vs STATE OF BIHAR
Case number: Crl.A. No.-000371-000371 / 2008 |
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22 February 2008
Supreme Court 4 pages JASWANT KUMAR VYAS Vs KRISHNA DEV SHARMA
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , , |
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22 February 2008
Supreme Court 2 pages SMITA AMBALAL PATEL Vs ILA VIPIN PANDYA
Case number: Writ Petition (crl.) 382 of 2001 |
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22 February 2008
Supreme Court 2 pages Jaswant Kumar Vyas Vs Krishna Dev Sharma
Case number: Writ Petition (civil) 1606 of 2008 |
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22 February 2008
Supreme Court 2 pages K.C. SURESH KUMAR Vs UNION TERRITORY OF A & N ISLANDS TH. CBI
Case number: Transfer Petition (crl.) 216 of 2007 |
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21 February 2008
Supreme Court 3 pages BOARD OF TRUSTEES Vs MACGREGOR NAVIRE PORT EQUIPMENT A.B.&ANR
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , , |
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21 February 2008
Supreme Court 5 pages SOM MITTAL Vs GOVT. OF KARNATAKA
Bench: K. G. BALAKRISHNAN,R. V. RAVEENDRAN,J. M. PANCHAL |