Showing 15826 - 15840 of 41947 judgements
22 February 2008
Supreme Court
3 pages
B.K.SAVITHRI Vs B.V.S. ANAND

Case number: Crl.A. No.-001557-001557 / 2008
Diary number: 9429 / 2008
Advocates: ANJANA CHANDRASHEKAR Vs K. RAMKUMAR & ASSOCIATES

22 February 2008
Supreme Court
2 pages
SUBODH KAURA Vs STATE OF HARYANA .

Case number: Crl.A. No.-000374-000374 / 2008
Diary number: 21525 / 2006
Advocates: JATIN ZAVERI Vs T. V. GEORGE

22 February 2008
Supreme Court
1 pages
MAJOR SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000369-000370 / 2008
Diary number: 26300 / 2007
Advocates: KAILASH CHAND Vs KULDIP SINGH

22 February 2008
Supreme Court
1 pages
KAMAL AND COMPANY Vs ANTWERPSE DIMANT BANK N.V

Case number: C.A. No.-001509-001509 / 2008
Diary number: 26620 / 2006
Advocates: A. S. BHASME Vs ASHOK MATHUR

22 February 2008
Supreme Court
2 pages
U.P.AVAS EVAM VIKAS PARISHAD Vs RAJENDRA KUMAR AGARWAL .

Case number: C.A. No.-001604-001604 / 2008
Diary number: 3315 / 2008
Advocates: Vs RAKESH UTTAMCHANDRA UPADHYAY

22 February 2008
Supreme Court
1 pages
PUNJAB & SIND BANK Vs ARUN KUMAR ARORA .

Case number: C.A. No.-001530-001530 / 2008
Diary number: 14469 / 2006
Advocates: BALAJI SRINIVASAN Vs YASH PAL DHINGRA

22 February 2008
Supreme Court
1 pages
M.JANARADHAN RAO Vs EMPLOYEES STATE INSURANCE CORP.

Case number: Crl.A. No.-000362-000362 / 2008
Diary number: 23668 / 2007
Advocates: G. RAMAKRISHNA PRASAD Vs V. J. FRANCIS

22 February 2008
Supreme Court
2 pages
SUDHEESH C.M. Vs DIRECTOR OF TRAINING, I.T.D.T. .

Case number: C.A. No.-001541-001544 / 2008
Diary number: 26707 / 2005
Advocates: Vs B. KRISHNA PRASAD

22 February 2008
Supreme Court
1 pages
ANAND MALLICK Vs STATE OF BIHAR

Case number: Crl.A. No.-000371-000371 / 2008
Diary number: 31418 / 2006
Advocates: KUMUD LATA DAS Vs GOPAL SINGH

22 February 2008
Supreme Court
4 pages
JASWANT KUMAR VYAS Vs KRISHNA DEV SHARMA

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-001606-001606 / 2008
Diary number: 3901 / 2008
Advocates: Vs NIKILESH RAMACHANDRAN

22 February 2008
Supreme Court
2 pages
SMITA AMBALAL PATEL Vs ILA VIPIN PANDYA

Case number: Writ Petition (crl.) 382 of 2001

22 February 2008
Supreme Court
2 pages
Jaswant Kumar Vyas Vs Krishna Dev Sharma

Case number: Writ Petition (civil) 1606 of 2008

22 February 2008
Supreme Court
2 pages
K.C. SURESH KUMAR Vs UNION TERRITORY OF A & N ISLANDS TH. CBI

Case number: Transfer Petition (crl.) 216 of 2007

21 February 2008
Supreme Court
3 pages
BOARD OF TRUSTEES Vs MACGREGOR NAVIRE PORT EQUIPMENT A.B.&ANR

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-005181-005181 / 2001
Diary number: 16090 / 2000
Advocates: A. V. RANGAM Vs RAJEEV SHARMA

21 February 2008
Supreme Court
5 pages
SOM MITTAL Vs GOVT. OF KARNATAKA

Bench: K. G. BALAKRISHNAN,R. V. RAVEENDRAN,J. M. PANCHAL
Case number: Crl.A. No.-000206-000206 / 2008
Diary number: 9343 / 2006
Advocates: DUA ASSOCIATES Vs