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19 February 2008
Supreme Court 3 pages National Aluminium Co. Ltd Vs The State of A.P. & Ors
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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19 February 2008
Supreme Court 2 pages Arun Kumar Vs The State of Bihar and Anr
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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18 February 2008
Supreme Court 25 pages SEVERN TRENT WATER PURIFICATION, INC. Vs CHLORO CONTROLS (INDIA) P.LTD.
Bench: C.K. THAKKER,TARUN CHATTERJEE |
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18 February 2008
Supreme Court 7 pages UNION OF INDIA Vs SHAKTI LPG LTD.
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI |
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18 February 2008
Supreme Court 7 pages BRIJ NARAIN SINGH Vs ADYA PRASAD(DEAD) .
Bench: DR. ARIJIT PASAYAT,R.V. RAVEENDRAN |
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18 February 2008
Supreme Court 18 pages KISHOR KIRTILAL MEHTA Vs VIJAY KIRTILAL MEHTA .
Case number: Crl.A. No.-000330-000330 / 2008 |
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18 February 2008
Supreme Court 2 pages M/S BIHAR CAUSTIC AND CHEMICAL LTD. Vs LALLANDEO SINGH
Case number: C.A. No.-001359-001359 / 2008 |
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18 February 2008
Supreme Court 1 pages BIMAL BANDYOPADHYAY Vs MD. HALIM SK
Case number: C.A. No.-001375-001375 / 2008 |
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18 February 2008
Supreme Court 1 pages LAXMAN Vs STATE OF M.P.
Case number: Crl.A. No.-000334-000334 / 2008 |
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18 February 2008
Supreme Court 2 pages CENTRAL MINE PL & DESGN INST.LTD. Vs JAYANT .
Case number: C.A. No.-001404-001404 / 2008 |
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18 February 2008
Supreme Court 1 pages M. MOHAMMED YOUSEF Vs STATE OF KERALA
Case number: C.A. No.-001360-001360 / 2008 |
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18 February 2008
Supreme Court 2 pages SASWATI PARIDA Vs ROHIT PARIDA
Case number: T.P.(C) No.-000040-000040 / 2007 |
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18 February 2008
Supreme Court 1 pages STATE OF PUNJAB Vs SHITAL FIBRES LTD.
Case number: C.A. No.-001406-001406 / 2008 |
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18 February 2008
Supreme Court 2 pages M.D., U.P. COOP. UNION LTD. Vs MOHAN BABU SRIVASTAVA .
Case number: C.A. No.-001576-001576 / 2008 |
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18 February 2008
Supreme Court 1 pages MANAGER PANDEY Vs STATE OF BIHAR
Case number: Crl.A. No.-000343-000343 / 2008 |