Judgements

21 February 2008
Supreme Court
3 pages

SUNIL @ BALO DAS Vs RAJESH DAS .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000356-000356 / 2008
Diary number: 10012 / 2007
Advocates: AKHILESH KUMAR PANDEY Vs

21 February 2008
Supreme Court
1 pages

IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: CJI K G BALAKRISHNAN,DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

21 February 2008
Supreme Court
5 pages

NEW INDIA ASSURANCE CO. LTD. Vs VIPIN BEHARI LAL SRIVASTAVA

Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA
Case number: C.A. No.-005213-005213 / 2006
Diary number: 6834 / 2006
Advocates: K. RAJEEV Vs SHRISH KUMAR MISRA

21 February 2008
Supreme Court
11 pages

V.S. KRISHNAN Vs M/S WESTFORT HI-TECH HOSP. LTD. .

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-001473-001473 / 2008
Diary number: 30938 / 2006
Advocates: K. V. MOHAN Vs E. M. S. ANAM

21 February 2008
Supreme Court
7 pages

COMMNR. OF CUSTOMS Vs M/S. FERODO INDIA PVT. LTD.

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-008426-008426 / 2002
Diary number: 14985 / 2002
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

21 February 2008
Supreme Court
2 pages

M/S. WEP PERIPHERALS LTD. Vs COMMISSIONER OF CUSTOMS, CHENNAI

Bench: S. H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-002757-002757 / 2006
Diary number: 8429 / 2006
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

21 February 2008
Supreme Court
1 pages

VADIVAMMAL Vs RANI .

Case number: C.A. No.-001754-001754 / 2002
Diary number: 10713 / 2001
Advocates: ARPUTHAM ARUNA AND CO Vs

21 February 2008
Supreme Court
1 pages

KAMLESH MITTAL Vs BOARD OF REVENUE, U.P. .

Case number: C.A. No.-008266-008266 / 2004
Diary number: 26020 / 2003
Advocates: S. JANANI Vs JITENDRA MOHAN SHARMA

21 February 2008
Supreme Court
2 pages

M/S. WHITE MACHINES Vs COMMNR. OF CENTRAL EXCISE, DELHI

Case number: C.A. No.-002155-002155 / 2002
Diary number: 63132 / 2002
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

21 February 2008
Supreme Court
2 pages

JUHIE SINGH P. Vs BIRENDERA SINGH

Case number: T.P.(C) No.-000023-000023 / 2003
Diary number: 1050 / 2003
Advocates: Vs R. C. KOHLI

21 February 2008
Supreme Court
4 pages

STATE OF RAJASTHAN Vs LALA @ ABDUL SALAM

Case number: Crl.A. No.-000518-000518 / 2001
Diary number: 20523 / 2000

21 February 2008
Supreme Court
4 pages

UNION PUBLIC SER.COMMISSION, NEW DELHI Vs JAMUNA KURUP .

Bench: CJI K. G. BALAKRISHNAN,R. V. RAVEENDRAN,J. M. PANCHAL
Case number: C.A. No.-002294-002329 / 2008
Diary number: 22783 / 2004
Advocates: NAVEEN R. NATH Vs RAMESHWAR PRASAD GOYAL

21 February 2008
Supreme Court
2 pages

U.P.S.C. Vs PANKAJ KUMAR .

Case number: C.A. No.-001488-001491 / 2008
Diary number: 60672 / 2005
Advocates: NAVEEN R. NATH Vs BALRAJ DEWAN

21 February 2008
Supreme Court
3 pages

SAT PAL PURI Vs PUNJAB STATE ELECTRICITY BOARD .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002235-002235 / 2008
Diary number: 10892 / 2003
Advocates: DEBASIS MISRA Vs HARINDER MOHAN SINGH

21 February 2008
Supreme Court
1 pages

S.S. INTERNATIONAL Vs ELECTRONICS CORPN. OF INDIA

Case number: C.A. No.-001513-001513 / 2008
Diary number: 18974 / 2006
Advocates: Vs M. A. CHINNASAMY