Showing 15856 - 15870 of 41947 judgements
21 February 2008
Supreme Court
2 pages
U.O.I. Vs BABU LAL YADAV

Case number: C.A. No.-001467-001467 / 2008
Diary number: 7240 / 2006
Advocates: SUSHMA SURI Vs S. K. VERMA

21 February 2008
Supreme Court
3 pages
MUNDRIKA DUBEY Vs STATE OF BIHAR .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-001468-001468 / 2008
Diary number: 6228 / 2006
Advocates: HINGORANI & ASSOCIATES Vs SANJEEV MALHOTRA

21 February 2008
Supreme Court
4 pages
STATE OF RAJASTHAN Vs LALA @ ABDUL SALAM

Case number: Crl.A. No.-000518-000518 / 2001
Diary number: 20523 / 2000

21 February 2008
Supreme Court
2 pages
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs M/S. SUBHASH ROLLING MILLS .

Case number: C.A. No.-001477-001477 / 2007
Diary number: 34218 / 2006
Advocates: B. V. BALARAM DAS Vs

21 February 2008
Supreme Court
1 pages
STATE OF PUNJAB Vs GURDEV SINGH

Case number: C.A. No.-001458-001458 / 2008
Diary number: 25585 / 2005
Advocates: KULDIP SINGH Vs JAGJIT SINGH CHHABRA

21 February 2008
Supreme Court
5 pages
NEW INDIA ASSURANCE CO. LTD. Vs VIPIN BEHARI LAL SRIVASTAVA

Case number: C.A. No.-005213-005213 / 2006
Diary number: 6834 / 2006
Advocates: K. RAJEEV Vs SHRISH KUMAR MISRA

21 February 2008
Supreme Court
1 pages
J.E. DAWSON Vs NATIONAL MUSEUM .

Case number: C.A. No.-002514-002514 / 2002
Diary number: 11389 / 2000
Advocates: FOX MANDAL & CO. Vs RAJESH

21 February 2008
Supreme Court
2 pages
T.A.HAMEED Vs M. VISWANATHAN

Bench: A.K.MATHUR,ALTAMAS KABIR
Case number: C.A. No.-008422-008422 / 2001
Diary number: 16906 / 2000
Advocates: MALINI PODUVAL Vs

21 February 2008
Supreme Court
2 pages
KASILINGAM Vs ABHARANJI CHETTIAR

Case number: C.A. No.-000085-000086 / 2002
Diary number: 4402 / 2001
Advocates: V. BALACHANDRAN Vs ARPUTHAM ARUNA AND CO

21 February 2008
Supreme Court
4 pages
STATE OF RAJASTHAN Vs LALA @ ABDUL SALAM

Case number: Crl.A. No.-000518-000518 / 2001
Diary number: 20523 / 2000

21 February 2008
Supreme Court
19 pages
CENTRAL BUREAU OF INVESTIGATION Vs K.M.SHARAN

Bench: ASHOK BHAN,DALVEER BHANDARI, , ,
Case number: Crl.A. No.-000351-000351 / 2008
Diary number: 8728 / 2007
Advocates: P. PARMESWARAN Vs ASHOK MATHUR

21 February 2008
Supreme Court
2 pages
SURAM CHAND Vs UNION OF INDIA & ORS.

Case number: Writ Petition (crl.) 129 of 2005

20 February 2008
Supreme Court
3 pages
RAMAKRISHNA PILLAI Vs MUHAMMED KUNJU .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001396-001397 / 2002
Diary number: 393 / 2002
Advocates: Vs A. RAGHUNATH

20 February 2008
Supreme Court
4 pages
K.V. RAMI REDDI Vs PREMA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002551-002551 / 2001
Diary number: 7011 / 2000
Advocates: V. BALACHANDRAN Vs V. RAMASUBRAMANIAN

20 February 2008
Supreme Court
4 pages
SHAIK NAGOOR Vs STATE OF A.P.TH.PUB.PROSECUTOR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000346-000346 / 2008
Diary number: 13706 / 2007
Advocates: SRIDHAR POTARAJU Vs D. BHARATHI REDDY