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18 February 2008
Supreme Court 1 pages KAMLESH KUMAR RAWAT Vs STATE OF U.P .
Case number: C.A. No.-001383-001383 / 2008 |
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18 February 2008
Supreme Court 1 pages NILKANTH KAWDUJI SHIVANKAR Vs SHIVSHAKTI SIKSHAN SANSTHA .
Case number: C.A. No.-001354-001354 / 2008 |
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18 February 2008
Supreme Court 2 pages YASHWANT WAMAN PATIL Vs MUNICIPAL CORP.OF GREATER MUMBAI .
Case number: C.A. No.-001398-001398 / 2008 |
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18 February 2008
Supreme Court 1 pages KALIRAM Vs STATE OF M.P.
Case number: Crl.A. No.-000335-000335 / 2008 |
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15 February 2008
Supreme Court 5 pages G.M., B.S.N.L. Vs MAHESH CHAND
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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15 February 2008
Supreme Court 4 pages PROGRESSIVE EDUCATION SOCIETY Vs RAJENDRA
Bench: A.K. MATHUR,ALTAMAS KABIR |
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15 February 2008
Supreme Court 4 pages STATE BANK OF PATIALA Vs MANJEET
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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15 February 2008
Supreme Court 3 pages GOWDARA NANJAPPA Vs MATADA BASAIAH .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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15 February 2008
Supreme Court 7 pages BABU RAM Vs STATE OF PUNJAB
Case number: Crl.A. No.-000654-000654 / 2006 |
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15 February 2008
Supreme Court 6 pages SHER SINGH Vs STATE OF PUNJAB
Bench: P.P. NAOLEKAR,MARKANDEY KATJU |
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15 February 2008
Supreme Court 3 pages GHAZIABAD DEVELOPMEMT AUTHORITY Vs ASHOK KUMAR
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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15 February 2008
Supreme Court 5 pages L. PARMESWARAN Vs CHIEF PERSONAL OFFICER .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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15 February 2008
Supreme Court 14 pages K.MANJUSREE ETC. Vs STATE OF A.P
Bench: CJI K. G. BALAKRISHNAN,R. V. RAVEENDRAN,J. M. PANCHAL |
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15 February 2008
Supreme Court 4 pages CHEROTTE SUGATHAN (D) BY LRS. Vs CHEROTTE BHARATHI .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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15 February 2008
Supreme Court 5 pages MANAGEMENT ,THE ASSTT.SALT COMMNR. Vs SECY., CENTRAL SALT MAZDOOR UNION
Bench: S.B. SINHA,V.S. SIRPURKAR |