Judgements

Showing 15886 - 15900 of 41947 judgements
19 February 2008
Supreme Court
7 pages
MOHD. HUSSAIN(DEAD) BY LRS. Vs OCCHAVLAL .

Case number: C.A. No.-000912-000912 / 1999
Diary number: 80724 / 1993
Advocates: Vs HARINDER MOHAN SINGH

19 February 2008
Supreme Court
6 pages
N. SRIHARI (D) TH. LRS. Vs N. PRAKASH .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001420-001421 / 2008
Diary number: 16185 / 2005
Advocates: G. RAMAKRISHNA PRASAD Vs LAWYER S KNIT & CO

19 February 2008
Supreme Court
6 pages
M/S MUNJAL SALES CORPORATION Vs COMMR.OF INCOME TAX,LUDHIANA

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-001378-001378 / 2008
Diary number: 6435 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs B. V. BALARAM DAS

19 February 2008
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE, MUMBAI Vs M/S. LAJYA DYEING & BLEACHING WORKS

Case number: C.A. No.-002516-002516 / 2002
Diary number: 63279 / 2002
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

19 February 2008
Supreme Court
1 pages
UNION OF INDIA Vs K. GURUDASAN .

Case number: C.A. No.-003857-003857 / 2003
Diary number: 2606 / 2003
Advocates: ANIL KATIYAR Vs B V DEEPAK

19 February 2008
Supreme Court
2 pages
M/S. SKB DRY FRUITS MKT. CO. PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Case number: C.A. No.-004549-004549 / 2003
Diary number: 23668 / 2002
Advocates: AMIT KUMAR Vs B. KRISHNA PRASAD

19 February 2008
Supreme Court
1 pages
STATE OF KERALA Vs K.E. BHASKARAN .

Case number: C.A. No.-004976-004987 / 2002
Diary number: 2791 / 2001
Advocates: G. PRAKASH Vs M. P. VINOD

19 February 2008
Supreme Court
1 pages
BHIM DEV SINGH SEHGAL Vs JAI SINGH GILL .

Case number: CONMT.PET.(C) No.-000006-000007 / 2005
Diary number: 26939 / 2004
19 February 2008
Supreme Court
1 pages
GOVERNMENT OF A.P. Vs R.V. RAJU .

Case number: C.A. No.-004258-004258 / 2001
Diary number: 8660 / 2001
Advocates: Vs ANNAM D. N. RAO

19 February 2008
Supreme Court
2 pages
RAJENDER SINGH Vs VIJAY PAL @ JAI PAL .

Case number: C.A. No.-003867-003867 / 2001
Diary number: 6103 / 2001
19 February 2008
Supreme Court
7 pages
MOHD. HUSSAIN(DEAD) BY LRS. Vs OCCHAVLAL .

Case number: C.A. No.-000912-000912 / 1999
Diary number: 80724 / 1993
Advocates: Vs HARINDER MOHAN SINGH

19 February 2008
Supreme Court
1 pages
PRINCIPAL SECRETARY TO GOVT.OF A.P.&ANR. Vs N. FAIROZ KHAN

Case number: Crl.A. No.-000340-000340 / 2008
Diary number: 1815 / 2006
Advocates: D. BHARATHI REDDY Vs B. KRISHNA PRASAD

19 February 2008
Supreme Court
2 pages
THE TRANSMISSION CORPN.OF A.P. Vs M/S.HEMSON STEELS ALLOYS PVT.LTD..

Case number: C.A. No.-001425-001425 / 2001
Diary number: 5353 / 2000
Advocates: RAKESH K. SHARMA Vs V. G. PRAGASAM

19 February 2008
Supreme Court
1 pages
KAUSHAL KISHORE Vs CANE COMMNR., U.P. .

Case number: C.A. No.-002438-002438 / 2006
Diary number: 26517 / 2003
Advocates: GEETANJALI MOHAN Vs RAJESH PRASAD SINGH

19 February 2008
Supreme Court
1 pages
AYODHYA FAIZABAD DEVELOPMENT AUTHORITY Vs BRIJ RAJ MAURYA

Case number: C.A. No.-001478-001478 / 2008
Diary number: 12495 / 2007
Advocates: K. K. MOHAN Vs JITENDRA MOHAN SHARMA