Judgements

13 March 2008
Supreme Court
6 pages

M/S. MEDICAMEN BIOTECH LTD. Vs RUBINA BOSE, DRUG INSPECTOR

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: Crl.A. No.-000483-000483 / 2008
Diary number: 25630 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs SUSHMA SURI

13 March 2008
Supreme Court
2 pages

B.S.N.L. Vs RAJESH KUMAR SAXENA

Case number: C.A. No.-001980-001980 / 2008
Diary number: 5479 / 2007
Advocates: Vs MANOJ SWARUP

13 March 2008
Supreme Court
15 pages

M/S GIRIAS INVEST.PVT.LTD. Vs STATE OF KARNATAKA .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-001979-001979 / 2008
Diary number: 30039 / 2007
Advocates: KAILASH CHAND Vs ANITHA SHENOY

13 March 2008
Supreme Court
8 pages

M/S. SYNCO INDUSTRIES LTD. Vs ASSESSING OFFICER,INCOME TAX MUMBAI &ANR

Bench: ASHOK BHAN,J.M. PANCHAL
Case number: C.A. No.-004190-004191 / 2002
Diary number: 18940 / 2001
Advocates: ASHOK K. MAHAJAN Vs B. V. BALARAM DAS

13 March 2008
Supreme Court
5 pages

M/S NEELDEEP INVESTMENTS (P) LTD Vs THE CUSTODIAN .

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-001528-001528 / 2005
Diary number: 3910 / 2005

13 March 2008
Supreme Court
1 pages

CHHAGAN LAL (D) BY LRS. Vs KAMAL CHAND (D) BY LRS. .

Case number: C.A. No.-001638-001638 / 2008
Diary number: 31473 / 2006
Advocates: Vs JYOTI MENDIRATTA

13 March 2008
Supreme Court
2 pages

R.B. GIRIPUNJE Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-000595-000595 / 2002
Diary number: 63110 / 2002
Advocates: V. N. RAGHUPATHY Vs MUKESH K. GIRI

13 March 2008
Supreme Court
1 pages

R.K. PORIA Vs STATE OF HARYANA

Case number: W.P.(C) No.-000444-000444 / 2002
Diary number: 14512 / 2002
Advocates: D. MAHESH BABU Vs T. V. GEORGE

13 March 2008
Supreme Court
9 pages

M/S NEELDEEP INVESTMENTS (P) LTD Vs THE CUSTODIAN .

Bench: C.K. THAKKER,ALTAMAS KABIR, , ,
Case number: C.A. No.-001528-001528 / 2005
Diary number: 3910 / 2005