|
12 March 2008
Supreme Court 1 pages GEETA DEVI Vs ANAND KUMAR
Case number: T.P.(C) No.-000065-000065 / 2007 |
|
12 March 2008
Supreme Court 2 pages N.A. MAYANNA(D) BY LRS. Vs SRI M. VELU .
Case number: C.A. No.-001431-001431 / 2001 |
|
12 March 2008
Supreme Court 6 pages MANIPAL ACADEMY OF HIGHER EDUCATION Vs PROVIDENT FUND COMMISSIONER
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
|
12 March 2008
Supreme Court 6 pages M/S. ORIENT TRADERS Vs COMMERCIAL TAX OFFICER, TIRUPATI
Bench: ASHOK BHAN,DALVEER BHANDARI |
|
12 March 2008
Supreme Court 3 pages STATE OF UTTARANCHAL & ANR, Vs SUNIL KUMAR SINGH NEGI
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
|
12 March 2008
Supreme Court 2 pages BILKISH Vs UNITED INDIA INSURANCE CO. LTD.
Case number: C.A. No.-006313-006313 / 2001 |
|
12 March 2008
Supreme Court 1 pages RESERVE BANK OF INDIA Vs PREM SUKH
Case number: C.A. No.-004018-004018 / 2002 |
|
12 March 2008
Supreme Court 1 pages NEW INDIA ASSURANCE CO. LTD Vs N.R.USHARANI
Case number: C.A. No.-004021-004021 / 2002 |
|
12 March 2008
Supreme Court 2 pages CHAIRMAN, AD-HOC COMMITTEE Vs LILA PAL .
Case number: C.A. No.-004152-004152 / 2002 |
|
12 March 2008
Supreme Court 3 pages M/S. KERALA ROAD LINES Vs COMMNR. OF INCOME TAX, COCHIN
Bench: ASHOK BHAN,J.M.PANCHAL |
|
12 March 2008
Supreme Court 3 pages TAYABBHAI M. BAGSARWALLA Vs MAHALAXMI METAL INDUSTRIES .
Case number: C.A. No.-002043-002043 / 2008 |
|
12 March 2008
Supreme Court 1 pages RAJNI SINDHWANI Vs CENTRAL BOARD OF SECONDARY EDN. .
Case number: C.A. No.-001982-001982 / 2008 |
|
12 March 2008
Supreme Court 9 pages Himanshu Singh Sabharwal Vs State of M.P. and Ors
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
|
12 March 2008
Supreme Court 2 pages Afroz Jahan & Ors. Vs State of Bihar & Anr
Case number: Transfer Case (crl.) 89 of 2007 |
|
12 March 2008
Supreme Court 3 pages AFROZ JAHAN AND ORS. Vs STATE OF BIHAR & ANR.
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI, , , |