Judgements

10 March 2008
Supreme Court
1 pages

CHAIRMAN/SECY.,URBAN IMPROVEMENT TRUST Vs MADHU SUDAN PUROHIT .

Case number: C.A. No.-001895-001895 / 2008
Diary number: 24535 / 2005
Advocates: Vs PRATIBHA JAIN

10 March 2008
Supreme Court
1 pages

S.JANAK SINGH Vs STATE OF J & K

Case number: Crl.A. No.-000473-000474 / 2008
Diary number: 60248 / 2007
Advocates: JAGJIT SINGH CHHABRA Vs DINESH KUMAR GARG

10 March 2008
Supreme Court
4 pages

SITA RAM GUPTA Vs PUNJAB NATIONAL BANK .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-001878-001878 / 2008
Diary number: 28870 / 2006

10 March 2008
Supreme Court
2 pages

GANGA NAGAR CENTRAL COOP.BANK LTD. Vs PUSHPA RANI

Case number: C.A. No.-001879-001879 / 2008
Diary number: 25382 / 2005

10 March 2008
Supreme Court
4 pages

STATE OF U.P. Vs CHAUDHARI RAN BEER SINGH

Bench: DR. ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001272-001272 / 2002
Diary number: 16514 / 1999
Advocates: GUNNAM VENKATESWARA RAO Vs VINAY GARG

10 March 2008
Supreme Court
1 pages

U.P.STATE ROAD TRANSPORT CORP. Vs COMPOTAR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001868-001868 / 2008
Diary number: 23040 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs

10 March 2008
Supreme Court
3 pages

VENKATESHAPPA Vs STATE OF KARNATAKA .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001867-001867 / 2008
Diary number: 24133 / 2004
Advocates: RAJESH MAHALE Vs S. N. BHAT

10 March 2008
Supreme Court
2 pages

HINDUSTAN ZINC LTD. Vs BHAGWAN SINGH BHATI .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002869-002876 / 2005
Diary number: 9308 / 2004
Advocates: VISHWAJIT SINGH Vs SUSHIL BALWADA

10 March 2008
Supreme Court
4 pages

M/S. SHIVNATH RAI HARNARAIN (I) LTD. Vs M/S.ABDUL GHAFFAR ABDUL REHMAN(D) BY LRS

Bench: H.K. SEMA
Case number: ARBIT.CASE(C) No.-000004-000004 / 2007
Diary number: 27709 / 2006
Advocates: Vs PRAVEEN KUMAR

10 March 2008
Supreme Court
3 pages

MAHANT RAM KHILAWAN DAS Vs STATE OF M.P.

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-005194-005194 / 2001
Diary number: 4572 / 2001
Advocates: DEBASIS MISRA Vs B. S. BANTHIA

10 March 2008
Supreme Court
4 pages

MAHABOOB Vs MAKTUMSAB

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001869-001869 / 2008
Diary number: 22671 / 2005
Advocates: IRSHAD AHMAD Vs

10 March 2008
Supreme Court
1 pages

STATE OF JHARKHAND Vs MAYA SINGH .

Case number: C.A. No.-001981-001981 / 2008
Diary number: 33096 / 2006

10 March 2008
Supreme Court
1 pages

A.K. SHARMA Vs CHAIRMAN/M.D.,HPGCL .

Case number: C.A. No.-001880-001880 / 2008
Diary number: 12354 / 2007
Advocates: P. D. SHARMA Vs T. V. GEORGE

07 March 2008
Supreme Court
2 pages

M/S TEXMACO LTD. CEMENT DIVISION Vs A.S. NARASIMHAM

Case number: C.A. No.-001815-001815 / 2008
Diary number: 26325 / 2005
Advocates: SHALLY BHASIN Vs D. MAHESH BABU

07 March 2008
Supreme Court
1 pages

Allu @ Allinuddin & Ors Vs State of UP & Ors

Case number: Special Leave Petition (crl.) 554 of 2006