Showing 15541 - 15555 of 41947 judgements
14 March 2008
Supreme Court
1 pages
M/S. GRINDWELL NORTON LTD. Vs M/S. MAXLUX GLASS PVT. LTD. .

Case number: Crl.A. No.-000506-000506 / 2008
Diary number: 11768 / 2007
Advocates: JASPREET GOGIA Vs GAGAN GUPTA

14 March 2008
Supreme Court
1 pages
BABU LAL Vs GRAM PANCHAYAT, DEROLI JAT .

Case number: C.A. No.-002529-002529 / 2006
Diary number: 20964 / 2004
Advocates: Vs BALAJI SRINIVASAN

14 March 2008
Supreme Court
2 pages
STANLY MOSES Vs STATE OF TAMIL NADU

Case number: Crl.A. No.-000534-000534 / 2008
Diary number: 24249 / 2005
Advocates: Vs V. G. PRAGASAM

14 March 2008
Supreme Court
2 pages
SUJABEN MANUBHAI SOLANKI Vs SHIVSANGBHAI PURSANGHBHAI SOLANKI .

Case number: C.A. No.-002029-002029 / 2008
Diary number: 29681 / 2006
Advocates: MANIK KARANJAWALA Vs ABHIJAT P. MEDH

14 March 2008
Supreme Court
1 pages
BOC INDIA LIMITED Vs STATE OF JHARKHAND .

Case number: C.A. No.-002028-002028 / 2008
Diary number: 32437 / 2007

14 March 2008
Supreme Court
1 pages
AKALJIT SINGH Vs STATE OF H.P.

Case number: Crl.A. No.-000504-000504 / 2008
Diary number: 37382 / 2007
Advocates: MEERA AGARWAL Vs

14 March 2008
Supreme Court
14 pages
HINSA VIRODHAK SANGH Vs MIRZAPUR MOTI KURESH JAMAT .

Bench: H. K. SEMA,MARKANDEY KATJU
Case number: C.A. No.-005469-005469 / 2005
Diary number: 16941 / 2005
Advocates: PAREKH & CO. Vs EQUITY LEX ASSOCIATES

14 March 2008
Supreme Court
10 pages
SOM LAL Vs VIJAY LAXMI .

Bench: A.K.MATHUR,ALTAMAS KABIR
Case number: C.A. No.-005104-005104 / 2006
Diary number: 28013 / 2006
Advocates: PARMANAND GAUR Vs BHASKAR Y. KULKARNI

14 March 2008
Supreme Court
7 pages
LIC OF INDIA Vs R. SURESH

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002004-002004 / 2008
Diary number: 16110 / 2006
Advocates: S. RAJAPPA Vs G. PRAKASH

14 March 2008
Supreme Court
11 pages
UNION OF INDIA Vs NAMAN SINGH SEKHAWAT

Bench: S.B. SINHA,HARJIT SINGH BEDI
Case number: C.A. No.-000140-000140 / 2007
Diary number: 550 / 2006
Advocates: SUSHMA SURI Vs O. P. GAGGAR

14 March 2008
Supreme Court
2 pages
KERALA STATE ELECTRICITY BOARD Vs B. SREEKUMARI

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001994-001994 / 2008
Diary number: 18794 / 2006
Advocates: M. T. GEORGE Vs

14 March 2008
Supreme Court
5 pages
MUMTAZ YUNUS MULANI Vs STATE OF MAHARASHTRA .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002002-002002 / 2008
Diary number: 29723 / 2006
Advocates: VISHWAJIT SINGH Vs NARESH KUMAR

14 March 2008
Supreme Court
9 pages
COMMISSIONER OF CENTRAL EXCISAE VAPI Vs M/S. KRAFTECH PRODUCTS INC.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002597-002597 / 2005
Diary number: 4679 / 2005
Advocates: Vs RAJAN NARAIN

14 March 2008
Supreme Court
7 pages
MD. KALAM @ ABDUL KALAM Vs STATE OF RAJASTHAN

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000489-000489 / 2008
Diary number: 21507 / 2006
Advocates: Vs JATINDER KUMAR BHATIA

14 March 2008
Supreme Court
2 pages
MUNICIPAL CORPORATION FARIDABAD Vs DURGA PRASAD

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001993-001993 / 2008
Diary number: 4301 / 2007
Advocates: T. V. GEORGE Vs BALAJI SRINIVASAN