Showing 15616 - 15630 of 41947 judgements
11 March 2008
Supreme Court
2 pages
STATE OF HARYANA Vs MADAN LAL

Case number: C.A. No.-001904-001904 / 2008
Diary number: 10735 / 2006
Advocates: T. V. GEORGE Vs K. SARADA DEVI

11 March 2008
Supreme Court
7 pages
RAMESH SINGH Vs UNION OF INDIA .

Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, ,
Case number: W.P.(C) No.-000648-000648 / 2002
Diary number: 19479 / 2002
Advocates: VENKATESWARA RAO ANUMOLU Vs ANIL KATIYAR

11 March 2008
Supreme Court
14 pages
COMMNR. OF CUSTOMS, MUMBAI Vs M/S. MMK JEWELLERS

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-000813-000814 / 2004
Diary number: 25498 / 2003
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

11 March 2008
Supreme Court
8 pages
E. MICHEAL RAJ Vs INTELLIGENCE OFFICER, NARCOTIC CTRL.BUR.

Bench: P.P. NAOLEKAR,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-001250-001250 / 2005
Diary number: 2974 / 2005
Advocates: Vs SUSHMA SURI

11 March 2008
Supreme Court
5 pages
CHANDER KANTA BANSAL Vs RAJINDER SINGH ANAND

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001893-001893 / 2008
Diary number: 8743 / 2007
Advocates: ARVIND KUMAR GUPTA Vs GARIMA PRASHAD

11 March 2008
Supreme Court
3 pages
UTTAR GUJARAT S.R.V. SANGH LTD. Vs M/S.MEHSANA DIST CENT.CO-OP BANK LTD&ORS

Bench: DR. ARIJIT PASAYAT,C.K. THAKKER,LOKESHWAR SINGH PANTA
Case number: C.A. No.-001892-001892 / 2008
Diary number: 22984 / 2005
Advocates: RAJAN NARAIN Vs SARLA CHANDRA

11 March 2008
Supreme Court
2 pages
RATHNAIAH Vs STATE OF KARNATAKA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000471-000471 / 2008
Diary number: 8109 / 2007

11 March 2008
Supreme Court
21 pages
DIVINE RETREAT CENTRE Vs STATE OF KERALA .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: Crl.A. No.-000472-000472 / 2008
Diary number: 5279 / 2007
Advocates: ROMY CHACKO Vs M. VIJAYA BHASKAR

11 March 2008
Supreme Court
7 pages
RAMGARH CANTONMENT BOARD Vs STATE OF JHARKHAND .

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-004498-004498 / 2002
Diary number: 21707 / 2001
Advocates: RANJAN MUKHERJEE Vs AKHILESH KUMAR PANDEY

11 March 2008
Supreme Court
14 pages
COMMNR. OF CUSTOMS, MUMBAI Vs M/S. MMK JEWELLERS

Case number: C.A. No.-000813-000814 / 2004
Diary number: 25498 / 2003
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

11 March 2008
Supreme Court
1 pages
STATE OF ASSAM Vs UTPAL BARUA

Case number: C.A. No.-002598-002599 / 2002
Diary number: 20399 / 2000
Advocates: PRAVIR CHOUDHARY Vs

11 March 2008
Supreme Court
2 pages
ASHOK SHANKAR GUHA Vs AIR INDIA LTD.

Case number: C.A. No.-001916-001916 / 2008
Diary number: 15944 / 2005
Advocates: S. RAVI SHANKAR Vs

10 March 2008
Supreme Court
1 pages
STATE OF JHARKHAND Vs MAYA SINGH .

Case number: C.A. No.-001981-001981 / 2008
Diary number: 33096 / 2006

10 March 2008
Supreme Court
1 pages
NIYAZ AHMED Vs ASLAM HOSSAIN

Case number: C.A. No.-001866-001866 / 2008
Diary number: 22604 / 2006
Advocates: DHARMENDRA KUMAR SINHA Vs MRIDULA RAY BHARADWAJ

10 March 2008
Supreme Court
2 pages
STATE OF RAJASTHAN Vs M/S CHIESEL & HAMMER CONSTRUCTION CO.

Case number: C.A. No.-001896-001896 / 2008
Diary number: 26271 / 2006