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13 March 2008
Supreme Court 1 pages COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs M/S. HYGRDSE PELLETS LTD.
Case number: C.A. No.-000287-000287 / 2008 |
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13 March 2008
Supreme Court 2 pages M/S SUPER CASSETTES INDUSTRIES LTD. Vs COMMNR. OF CUSTOMS, NEW DELHI
Case number: C.A. No.-005745-005755 / 2002 |
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13 March 2008
Supreme Court 1 pages R.K. PORIA Vs STATE OF HARYANA
Case number: W.P.(C) No.-000444-000444 / 2002 |
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13 March 2008
Supreme Court 4 pages BOLLEPANDA P.POONACHA Vs K.M.MADAPPA
Bench: S.B. SINHA,V. S. SIRPURKAR |
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13 March 2008
Supreme Court 5 pages VISHWANATH DADOBA KARALE Vs PRISA SHANTAPPA UPADHYE (D) TH:LRS.
Bench: S.B. SINHA,V.S. SIRPURKAR |
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13 March 2008
Supreme Court 6 pages UNION OF INDIA Vs SURINDER SINGH RATHORE
Bench: DR. ARIJIT PASAYAT,J.M. PANCHAL |
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13 March 2008
Supreme Court 4 pages CHANDRAKANT SHANKARAO MACHALE Vs PARUBAI BHAIRU MOHITE
Bench: S.B. SINHA,V.S. SIRPURKAR |
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13 March 2008
Supreme Court 4 pages P.K. CHOUDHURY Vs COMMANDER,48 BRTF(GREF)
Bench: S.B. SINHA,V.S. SIRPURKAR |
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13 March 2008
Supreme Court 3 pages HEM CHAND Vs STATE OF JHARKHAND
Bench: S.B. SINHA,V.S. SIRPURKAR |
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13 March 2008
Supreme Court 11 pages KARNATAKA STATE FINANCIAL CORPORATION Vs N. NARASIMAHAIAH .
Bench: S.B. SINHA,LOKESHWAR SINGH PANTA |
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13 March 2008
Supreme Court 8 pages DINESH BORTHAKUR Vs STATE OF ASSAM
Bench: S.B. SINHA,DALVEER BHANDARI |
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13 March 2008
Supreme Court 3 pages KHILARI Vs STATE OF U.P.
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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13 March 2008
Supreme Court 3 pages M/S P.R. CATERING CO. Vs OIL AND NATURAL GAS CORPN. LTD. .
Case number: C.A. No.-003534-003535 / 2001 |
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13 March 2008
Supreme Court 3 pages CHOKALINGASWAMI IDOL THR.R.N.PILLAI Vs GNANAPRAGASAM (DEAD) BY LRS.
Case number: C.A. No.-003879-003879 / 2001 |
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13 March 2008
Supreme Court 14 pages GUJARAT URJA VIKASH NIGAM LTD. Vs ESSAR POWER LTD.
Bench: H.K. SEMA,MARKANDEY KATJU |