Showing 15556 - 15570 of 41947 judgements
14 March 2008
Supreme Court
11 pages
M.S.D.C. RADHARAMANAN Vs M.S.D.CHANDRASEKARA RAJA

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002006-002006 / 2008
Diary number: 7809 / 2007
Advocates: Vs PRABHA SWAMI

14 March 2008
Supreme Court
2 pages
MOHINDER KAUR Vs STATE OF PUNJAB

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000490-000490 / 2008
Diary number: 37235 / 2007

14 March 2008
Supreme Court
8 pages
GURDIAL KAUR (D) TH. LRS. Vs PIARA SIGH (D) TH. LRS.

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002005-002005 / 2008
Diary number: 6907 / 2007
Advocates: ANUPAM LAL DAS Vs ASHOK K. MAHAJAN

14 March 2008
Supreme Court
28 pages
PANKAJ SHARMA Vs STATE OF JAMMU & KASHMIR .

Bench: C.K. THAKKER,ALTAMAS KABIR
Case number: C.A. No.-001997-001997 / 2008
Diary number: 2152 / 2007
Advocates: DINESH KUMAR GARG Vs

14 March 2008
Supreme Court
8 pages
USHA SINHA Vs DINA RAM

Bench: C.K. THAKKER,MARKANDEY KATJU
Case number: C.A. No.-001998-001998 / 2008
Diary number: 21733 / 2006
Advocates: SATISH VIG Vs SHARMILA UPADHYAY

14 March 2008
Supreme Court
12 pages
HINDALCO INDUSTRIES LTD. Vs ASSOCIATION OF ENGG.WORKERS

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-006410-006410 / 2000
Diary number: 2277 / 2000
Advocates: RAJESH PRASAD SINGH Vs P. K. MANOHAR

14 March 2008
Supreme Court
4 pages
RAMACHANDRA KRISHNA BHATTA Vs STATE OF KARNATAKA

Bench: TARUN CHATTERJEE,P. SATHASIVAM
Case number: C.A. No.-007119-007120 / 2000
Diary number: 2245 / 2000
Advocates: Vs S. N. BHAT

14 March 2008
Supreme Court
25 pages
M. BALA KRISHNA REDDY Vs DIRECTOR, CBI, NEW DELHI

Bench: C.K. THAKKER,DALVEER BHANDARI
Case number: Crl.A. No.-000491-000491 / 2008
Diary number: 5696 / 2007
Advocates: D. BHARATHI REDDY Vs P. PARMESWARAN

14 March 2008
Supreme Court
11 pages
CHAND PATEL Vs BISMILLAH BEGUM

Bench: ALTAMAS KABIR,J.M.PANCHAL
Case number: Crl.A. No.-000488-000488 / 2008
Diary number: 1540 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs K. SARADA DEVI

14 March 2008
Supreme Court
8 pages
KANCHERLA LAKSHMINARYANA Vs MATTAPARTHI SHYAMALA .

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002001-002001 / 2008
Diary number: 13821 / 2007
Advocates: S. S. DHARMA TEJA Vs

14 March 2008
Supreme Court
6 pages
RAMA DEVI Vs DILIP SINGH

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-004125-004125 / 2001
Diary number: 7428 / 2001
Advocates: MANOJ SWARUP AND CO. Vs T. N. SINGH

14 March 2008
Supreme Court
5 pages
PAUL GEORGE Vs STATE OF N.C.T. OF DELHI

Bench: S.B.SINHA,HARJIT SINGH BEDI
Case number: Crl.A. No.-000501-000501 / 2008
Diary number: 24859 / 2006
Advocates: ROMY CHACKO Vs D. S. MAHRA

14 March 2008
Supreme Court
13 pages
BHIKHUBHAI VITHLABHAI PATEL Vs STATE OF GUJARAT .

Bench: S.H. KAPADIA,B. SUDERSHAN REDDY
Case number: C.A. No.-002000-002000 / 2008
Diary number: 9775 / 2007
Advocates: Vs HEMANTIKA WAHI

14 March 2008
Supreme Court
13 pages
VIMLABEN AJITBHAI PATEL Vs VATSLABEN ASHOKBHAI PATEL .

Case number: C.A. No.-002003-002003 / 2008
Diary number: 33488 / 2006
Advocates: P. S. SUDHEER Vs

13 March 2008
Supreme Court
3 pages
TUKARAM Vs STATE OF KARNATAKA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000482-000482 / 2008
Diary number: 23508 / 2007
Advocates: SHANKAR DIVATE Vs ANITHA SHENOY