Showing 15406 - 15420 of 41947 judgements
07 April 2008
Supreme Court
1 pages
T.M.SRINIVAS Vs M.MANGALA GOWRI

Case number: C.A. No.-002512-002512 / 2008
Diary number: 20661 / 2006
Advocates: S. N. BHAT Vs PRADEEP KUMAR BAKSHI

07 April 2008
Supreme Court
5 pages
SURESH @ HAKLA Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001295-001295 / 2006
Diary number: 4036 / 2005
Advocates: PREM MALHOTRA Vs T. V. GEORGE

07 April 2008
Supreme Court
4 pages
SOHAN RAJ SHARMA Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-001464-001464 / 2007
Diary number: 11252 / 2007
Advocates: B. D. SHARMA Vs T. V. GEORGE

07 April 2008
Supreme Court
3 pages
SHAKUNTALA Vs MUKHTIAR SINGH .

Case number: SLP(C) No.-015106-015106 / 2006
Diary number: 14201 / 2006

07 April 2008
Supreme Court
3 pages
MINISTRY OF TEXTILE Vs MURARI LAL GUPTA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002509-002509 / 2008
Diary number: 17979 / 2005
Advocates: D. S. MAHRA Vs ANITHA SHENOY

07 April 2008
Supreme Court
3 pages
RAMESHWAR PRASAD(DEAD) BY LRS. Vs BASANTI LAL

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000644-000644 / 2002
Diary number: 1594 / 2001
Advocates: PRAMOD B. AGARWALA Vs AJAY CHOUDHARY

07 April 2008
Supreme Court
11 pages
RAJ KUMAR @ RAJU Vs STATE OF UTTARANCHAL

Bench: C.K. THAKKER,D.K. JAIN
Case number: Crl.A. No.-000855-000855 / 2007
Diary number: 60052 / 2007
Advocates: ABHISTH KUMAR Vs JATINDER KUMAR BHATIA

07 April 2008
Supreme Court
2 pages
M/S SADANAND GARAGE Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-002641-002641 / 2008
Diary number: 32517 / 2006
Advocates: RUBY SINGH AHUJA Vs S. C. BIRLA

07 April 2008
Supreme Court
1 pages
CHETANKUMAR BHOGILAL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000613-000613 / 2008
Diary number: 35356 / 2007
Advocates: Vs HEMANTIKA WAHI

07 April 2008
Supreme Court
1 pages
MEGHA ACHARYA Vs DEVENDRA ACHARYA

Case number: T.P.(C) No.-000034-000034 / 2008
Diary number: 1117 / 2008

07 April 2008
Supreme Court
3 pages
ARUN KUMAR Vs STATE OF KARNATAKA

Bench: ARIJIT PASAYAT,P. SATHASIVAM, , ,
Case number: C.A. No.-001096-001097 / 2002
Diary number: 19343 / 1999

04 April 2008
Supreme Court
3 pages
LILAWATI AGARWAL ETC Vs THE STATE OF JHARKHAND ETC.

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001363-001363 / 2007
Diary number: 13183 / 2004
Advocates: HIMANSHU MUNSHI Vs GOPAL PRASAD

04 April 2008
Supreme Court
5 pages
MGMT.,ESSORPE MILLS LTD. Vs PRESIDING OFICER, LABOUR COURT .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002567-002567 / 2006
Diary number: 4266 / 2004
Advocates: V. RAMASUBRAMANIAN Vs S. R. SETIA

04 April 2008
Supreme Court
4 pages
SEENIVASAN Vs PETER JEBARAJ

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000854-000854 / 2001
Diary number: 10198 / 2000
Advocates: REVATHY RAGHAVAN Vs RISHI MALHOTRA

04 April 2008
Supreme Court
4 pages
KUCHIBOTLA SARAN KUMAR Vs STATE OF A.P.

Case number: Crl.A. No.-001013-001013 / 2006
Diary number: 22229 / 2005
Advocates: SHIV KUMAR SURI Vs D. BHARATHI REDDY