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11 April 2008
Supreme Court 1 pages MAHARASHTRA MITRA MANDAL Vs MOHAN SHANKAR SHELVALE
Bench: A.K.MATHUR,AFTAB ALAM |
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11 April 2008
Supreme Court 7 pages GUNTUR TOBACCOS LTD. Vs THE TRANSMISSION CORPN. OF A.P.
Bench: A.K. MATHUR,ALTAMAS KABIR |
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11 April 2008
Supreme Court 1 pages MUNICIPAL CORP.OF DELHI Vs M/S HARCHARAN DASS GUPTA CONSTN.PVT.CO
Case number: C.A. No.-002800-002800 / 2008 |
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11 April 2008
Supreme Court 12 pages M/S SAHARA INDIA (FIRM) LUCKNOW Vs COMMNR. OF INCOME TAX, CENTRAL-I
Bench: B.N. AGRAWAL,P.P. NAOLEKAR,D.K. JAIN |
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11 April 2008
Supreme Court 2 pages KISHOR KIRTILAL MEHTA Vs VIJAY KIRTILAL MEHTA .
Case number: Crl.A. No.-000330-000330 / 2008 |
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10 April 2008
Supreme Court 578 pages ASHOKA KUMAR THAKUR Vs UNION OF INDIA
Bench: K.G. BALAKRISHNAN,DR. ARIJIT PASAYAT,C.K. THAKKER,R.V. RAVEENDRAN,DALVEER BHANDARI |
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10 April 2008
Supreme Court 104 pages ASHOKA KUMAR THAKUR Vs UNION OF INDIA
Bench: DR. ARIJIT PASAYAT,C.K. THAKKER |
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10 April 2008
Supreme Court 19 pages MAHESH Vs STATE OF MAHARASHTRA
Bench: P. P. NAOLEKAR,LOKESHWAR SINGH PANTA |
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10 April 2008
Supreme Court 6 pages ASHOKA KUMAR THAKUR Vs UNION OF INDIA
Bench: R. V. RAVEENDRAN |
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10 April 2008
Supreme Court 1 pages SUBRAY THIMMANNA HEGDE Vs NAGARAJ THIMMANNA HEGDE .
Case number: C.A. No.-005707-005707 / 2002 |
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10 April 2008
Supreme Court 5 pages NEW OKHLA INDUSTRIAL DEV. AUTH. Vs ARVIND SONEKAR
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI |
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10 April 2008
Supreme Court 5 pages NEW OKHLA INDUSTRIAL DEV. AUTH. Vs ARVIND SONEKAR
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI |
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10 April 2008
Supreme Court 4 pages U.P.C.U.E.F.LTD. Vs CANE COMMISSIONER & R.C.C.S..
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI |
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10 April 2008
Supreme Court 12 pages MALAYALA MANORAMA CO LTD. Vs COMMR.OF INCOME TAX, TRIVANDRUM
Bench: ASHOK BHAN,DALVEER BHANDARI |
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10 April 2008
Supreme Court 1 pages STATE OF U.P. Vs RAM ADHAR
Bench: H.K. SEMA,MARKANDEY KATJU |