Showing 15361 - 15375 of 41947 judgements
11 April 2008
Supreme Court
1 pages
MAHARASHTRA MITRA MANDAL Vs MOHAN SHANKAR SHELVALE

Bench: A.K.MATHUR,AFTAB ALAM
Case number: C.A. No.-002789-002789 / 2008
Diary number: 8041 / 2007
Advocates: GAURAV AGRAWAL Vs NARESH KUMAR

11 April 2008
Supreme Court
7 pages
GUNTUR TOBACCOS LTD. Vs THE TRANSMISSION CORPN. OF A.P.

Bench: A.K. MATHUR,ALTAMAS KABIR
Case number: C.A. No.-000312-000312 / 2002
Diary number: 5790 / 2001
Advocates: SHIPRA GHOSE Vs RAKESH K. SHARMA

11 April 2008
Supreme Court
1 pages
MUNICIPAL CORP.OF DELHI Vs M/S HARCHARAN DASS GUPTA CONSTN.PVT.CO

Case number: C.A. No.-002800-002800 / 2008
Diary number: 15815 / 2007
Advocates: PRAVEEN SWARUP Vs ALOK GUPTA

11 April 2008
Supreme Court
12 pages
M/S SAHARA INDIA (FIRM) LUCKNOW Vs COMMNR. OF INCOME TAX, CENTRAL-I

Bench: B.N. AGRAWAL,P.P. NAOLEKAR,D.K. JAIN
Case number: C.A. No.-002783-002783 / 2008
Diary number: 31443 / 2006
Advocates: SUJATA KURDUKAR Vs B. V. BALARAM DAS

11 April 2008
Supreme Court
2 pages
KISHOR KIRTILAL MEHTA Vs VIJAY KIRTILAL MEHTA .

Case number: Crl.A. No.-000330-000330 / 2008
Diary number: 2193 / 2007
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

10 April 2008
Supreme Court
578 pages
ASHOKA KUMAR THAKUR Vs UNION OF INDIA

Bench: K.G. BALAKRISHNAN,DR. ARIJIT PASAYAT,C.K. THAKKER,R.V. RAVEENDRAN,DALVEER BHANDARI
Case number: W.P.(C) No.-000265-000265 / 2006
Diary number: 13336 / 2006
Advocates: Vs SUSHIL KUMAR JAIN

10 April 2008
Supreme Court
104 pages
ASHOKA KUMAR THAKUR Vs UNION OF INDIA

Bench: DR. ARIJIT PASAYAT,C.K. THAKKER
Case number: W.P.(C) No.-000265-000265 / 2006
Diary number: 13336 / 2006
Advocates: Vs SUSHIL KUMAR JAIN

10 April 2008
Supreme Court
19 pages
MAHESH Vs STATE OF MAHARASHTRA

Bench: P. P. NAOLEKAR,LOKESHWAR SINGH PANTA
Case number: Crl.A. No.-000545-000545 / 2007
Diary number: 10505 / 2007
Advocates: CHANDER SHEKHAR ASHRI Vs RAVINDRA KESHAVRAO ADSURE

10 April 2008
Supreme Court
6 pages
ASHOKA KUMAR THAKUR Vs UNION OF INDIA

Bench: R. V. RAVEENDRAN
Case number: W.P.(C) No.-000265-000265 / 2006
Diary number: 13336 / 2006
Advocates: Vs SUSHIL KUMAR JAIN

10 April 2008
Supreme Court
1 pages
SUBRAY THIMMANNA HEGDE Vs NAGARAJ THIMMANNA HEGDE .

Case number: C.A. No.-005707-005707 / 2002
Diary number: 5495 / 2001

10 April 2008
Supreme Court
5 pages
NEW OKHLA INDUSTRIAL DEV. AUTH. Vs ARVIND SONEKAR

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-005514-005514 / 2001
Diary number: 11222 / 2001
Advocates: RAVINDRA KUMAR Vs L. K. PANDEY

10 April 2008
Supreme Court
5 pages
NEW OKHLA INDUSTRIAL DEV. AUTH. Vs ARVIND SONEKAR

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-005514-005514 / 2001
Diary number: 11222 / 2001
Advocates: RAVINDRA KUMAR Vs L. K. PANDEY

10 April 2008
Supreme Court
4 pages
U.P.C.U.E.F.LTD. Vs CANE COMMISSIONER & R.C.C.S..

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-002727-002727 / 2008
Diary number: 15085 / 2005
Advocates: VINAY GARG Vs VISHNU SHARMA

10 April 2008
Supreme Court
12 pages
MALAYALA MANORAMA CO LTD. Vs COMMR.OF INCOME TAX, TRIVANDRUM

Bench: ASHOK BHAN,DALVEER BHANDARI
Case number: C.A. No.-005420-005423 / 2002
Diary number: 63268 / 2002
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS

10 April 2008
Supreme Court
1 pages
STATE OF U.P. Vs RAM ADHAR

Bench: H.K. SEMA,MARKANDEY KATJU
Case number: C.A. No.-005691-005691 / 2002
Diary number: 16244 / 2001
Advocates: RAVI PRAKASH MEHROTRA Vs K. SHARDA DEVI