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09 April 2008
Supreme Court 2 pages HAKAM SINGH Vs STATE OF HARYANA .
Case number: C.A. No.-002699-002699 / 2008 |
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09 April 2008
Supreme Court 1 pages C.MACKERTICH & CO. Vs THE CUSTODIAN .
Case number: C.A. No.-005891-005891 / 2005 |
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09 April 2008
Supreme Court 2 pages CADILA HEALTHCARE LTD. Vs AUROBINDO PHARMA LTD.
Case number: C.A. No.-003389-003389 / 2002 |
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09 April 2008
Supreme Court 2 pages HARVINDER KAUR SABHARWAL Vs NAVNEET KAUR
Case number: SLP(C) No.-008439-008439 / 2007 |
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09 April 2008
Supreme Court 8 pages PAPPAYAMMAL Vs PALANISWAMY
Case number: C.A. No.-002719-002719 / 2008 |
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09 April 2008
Supreme Court 2 pages LT. GOVERNOR Vs SHIV CHANDER MORE .
Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, , |
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09 April 2008
Supreme Court 2 pages STATE OF BIHAR Vs BOKARO AND RAMGUR LTD. .
Bench: ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM, , |
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08 April 2008
Supreme Court 16 pages STATE OF KARNATAKA Vs M/S. SRI CHAMUNDESWARI SUGAR LTD.
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM,AFTAB ALAM |
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08 April 2008
Supreme Court 8 pages KEYA MUKHERJEE Vs MAGMA LEASING LIMITED
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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08 April 2008
Supreme Court 2 pages BHAGAT (D) BY LRS. Vs SHER SINGH (D) BY LRS.
Case number: C.A. No.-001304-001304 / 2002 |
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08 April 2008
Supreme Court 8 pages HARYANA ST. AGRI. MARKETING BOARD Vs SADHU RAM
Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI |
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08 April 2008
Supreme Court 1 pages MEERZA JAMSHED BAIG Vs STATE OF A.P.
Case number: Crl.A. No.-000599-000599 / 2004 |
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08 April 2008
Supreme Court 2 pages MALLAPPA GORI MALLA REDDY@ REDDY M.R. Vs STATE OF ANDHRA PRADESH
Case number: Crl.A. No.-001393-001393 / 2004 |
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08 April 2008
Supreme Court 2 pages NATIONAL INSURANCE CO. LTD. Vs TULNA DEVI .
Case number: C.A. No.-005137-005137 / 2006 |
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08 April 2008
Supreme Court 3 pages KUNWAR SARVESH KUMAR Vs STATE OF U.P.
Case number: Crl.A. No.-000621-000621 / 2008 |