Judgements

01 April 2008
Supreme Court
4 pages

ZOLBA Vs KESHAO .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-002360-002360 / 2008
Diary number: 30980 / 2006
Advocates: SHIVAJI M. JADHAV Vs

01 April 2008
Supreme Court
3 pages

MAHIPATLAL PATEL Vs CHIEF ENGINEER

Case number: C.A. No.-002350-002350 / 2008
Diary number: 9533 / 2006
Advocates: Vs SIBO SANKAR MISHRA

01 April 2008
Supreme Court
6 pages

STATE OF ARUNACHAL PRADESH Vs NEZONE LAW HOUSE, ASSAM

Bench: DR. ARIJIT PASAYAT,P.SATHASIVAM
Case number: C.A. No.-002092-002092 / 2002
Diary number: 8227 / 2001
Advocates: ANIL SHRIVASTAV Vs ABHIJIT SENGUPTA

01 April 2008
Supreme Court
4 pages

UNION OF INDIA Vs V.N. SAXENA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002764-002764 / 2007
Diary number: 10036 / 2006
Advocates: ANIL KATIYAR Vs BINA GUPTA

01 April 2008
Supreme Court
5 pages

GODFREY PHILLIPS INDIA LTD. Vs AJAY KUMAR

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002339-002339 / 2008
Diary number: 38 / 2007
Advocates: RAJAN NARAIN Vs RESPONDENT-IN-PERSON

01 April 2008
Supreme Court
2 pages

HUCHAPPA @ HUCHARAYAPPA Vs STATE OF KARNATAKA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000577-000577 / 2008
Diary number: 19126 / 2007
Advocates: Vs ANITHA SHENOY

01 April 2008
Supreme Court
2 pages

P. SOUNDARYA Vs INCOME TAX OFFICER, TAMIL NADU

Case number: Crl.A. No.-000969-000969 / 2000
Diary number: 7284 / 2000
Advocates: PAREKH & CO. Vs SHAIL KUMAR DWIVEDI

01 April 2008
Supreme Court
1 pages

RANJAN Vs STATE BY INSP.OF POLICE,NILGIRIS

Case number: Crl.A. No.-000579-000579 / 2008
Diary number: 1725 / 2007
Advocates: S. RAVI SHANKAR Vs V. G. PRAGASAM

31 March 2008
Supreme Court
7 pages

HONNAMMA Vs NANJUNDAIAH (D) BY LRS. .

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-005312-005318 / 2001
Diary number: 19276 / 2000
Advocates: S. N. BHAT Vs P. R. RAMASESH

31 March 2008
Supreme Court
3 pages

NAHAR SINGH Vs F.C.I. .

Bench: S.B. SINHA,MARKANDEY KATJU
Case number: R.P.(C) No.-000285-000285 / 2007
Diary number: 7460 / 2007
Advocates: Vs AJIT PUDUSSERY

31 March 2008
Supreme Court
2 pages

RAMESH CHAND Vs GAZIABAD DEVELOPMENT AUTHORITY

Case number: C.A. No.-002349-002349 / 2008
Diary number: 11280 / 2006
Advocates: JATIN ZAVERI Vs T. MAHIPAL

31 March 2008
Supreme Court
2 pages

VINOD BIHARILAL NARANG Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-002399-002399 / 2008
Diary number: 29512 / 2006
Advocates: CHANDAN RAMAMURTHI Vs KULDIP SINGH

31 March 2008
Supreme Court
2 pages

ANIL KUMAR SAHOO Vs SRI AMAL KUMAR SAHOO .

Case number: C.A. No.-002400-002400 / 2008
Diary number: 15088 / 2002
Advocates: RANJAN MUKHERJEE Vs PARIJAT SINHA

31 March 2008
Supreme Court
1 pages

R.RAVICHANDRAN Vs P.SENTHILKUMAR

Case number: Crl.A. No.-000588-000589 / 2008
Diary number: 13992 / 2007
Advocates: RAKESH K. SHARMA Vs

31 March 2008
Supreme Court
103 pages

KRISHNA KUMAR BIRLA Vs RAJENDRA SINGH LODHA .

Bench: S.B. SINHA,HARJIT SINGH BEDI, , ,
Case number: C.A. No.-002277-002277 / 2008
Diary number: 3166 / 2007
Advocates: KHAITAN & CO. Vs PAREKH & CO.