Showing 15421 - 15435 of 41947 judgements
04 April 2008
Supreme Court
5 pages
REENA SADH Vs ANJANA ENTERPRISES

Bench: S.B. SINHA,V.S. SIRPURKAR
Case number: C.A. No.-002472-002472 / 2008
Diary number: 13130 / 2007
Advocates: SARAD KUMAR SINGHANIA Vs RAJIV NANDA

04 April 2008
Supreme Court
2 pages
ABDUL GHAFFAR Vs STATE OF BIHAR

Case number: Crl.A. No.-000603-000603 / 2008
Diary number: 32452 / 2006
Advocates: D. N. GOBURDHAN Vs GOPAL SINGH

04 April 2008
Supreme Court
2 pages
AZHAR SAH Vs STATE OF BIHAR .

Case number: Crl.A. No.-000604-000604 / 2008
Diary number: 34192 / 2006
Advocates: D. N. GOBURDHAN Vs GOPAL SINGH

04 April 2008
Supreme Court
1 pages
MUNNA LAL Vs LAL BAHADUR

Case number: C.A. No.-002560-002560 / 2008
Diary number: 13366 / 2007
Advocates: ANSAR AHMAD CHAUDHARY Vs S. K. VERMA

04 April 2008
Supreme Court
5 pages
UNITED INDIA INSURANCE CO.LTD. Vs SURESH K.K.

Bench: S.B. SINHA,LOKESHWAR SINGH PANTA, , ,
Case number: C.A. No.-002565-002565 / 2008
Diary number: 26845 / 2006
Advocates: DEBASIS MISRA Vs

03 April 2008
Supreme Court
3 pages
MANAGEMENT OF AUROFOOD PVT. LTD. Vs S. RAJULU

Bench: TARUN CHATTERJEE,HARJIT SINGH BEDI
Case number: C.A. No.-004735-004735 / 2006
Diary number: 17500 / 2005
Advocates: R. N. KESWANI Vs S. R. SETIA

03 April 2008
Supreme Court
7 pages
DAYA NAND Vs STATE OF HARYANA

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: Crl.A. No.-000595-000595 / 2008
Diary number: 12038 / 2007
Advocates: LALITA KAUSHIK Vs NARESH BAKSHI

03 April 2008
Supreme Court
12 pages
M/S. CONSOLIDATED ENGG.ENTERPRISES Vs PRINCIPAL SECY. IRRIGATION DEPTT. .

Bench: CJI K.G. BALAKRISHNAN,J.M. PANCHAL
Case number: C.A. No.-002461-002461 / 2008
Diary number: 8970 / 2005
Advocates: PRASHANT KUMAR Vs

03 April 2008
Supreme Court
6 pages
HEMANI MALHOTRA Vs HIGH COURT OF DELHI

Bench: CJI K.G. BALAKRISHNAN,J.M. PANCHAL
Case number: W.P.(C) No.-000490-000490 / 2007
Diary number: 24165 / 2007
Advocates: Vs ARPUTHAM ARUNA AND CO

03 April 2008
Supreme Court
13 pages
NATIONAL INSURANCE CO. LTD. Vs GENERAL INSURANCE DEV.OFFICERS ASCN.&ORS

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002438-002438 / 2008
Diary number: 8187 / 2003
Advocates: RAMESH CHANDRA MISHRA Vs MEERA AGARWAL

03 April 2008
Supreme Court
3 pages
HIMACHAL PRADESH STATE FOREST CORPN. Vs REGIONAL PROVIDENT FUND COMMISSIONER

Case number: C.A. No.-005717-005717 / 2001
Diary number: 4998 / 2001
Advocates: ANIL NAG Vs B. V. BALARAM DAS

03 April 2008
Supreme Court
5 pages
SYNDICATE BANK Vs NEW LOOK RUBBERS (P) LTD. .

Case number: C.A. No.-008491-008491 / 2001
Diary number: 11887 / 2001
Advocates: RAJIV NANDA Vs RESPONDENT-IN-PERSON

03 April 2008
Supreme Court
1 pages
JAGDISH CHANANA Vs STATE OF HARYANA

Case number: Crl.A. No.-000596-000596 / 2008
Diary number: 25281 / 2006
Advocates: PRADEEP KUMAR BAKSHI Vs T. V. GEORGE

03 April 2008
Supreme Court
5 pages
KUNVARJEET SINGH KHANDPUR Vs KIRANDEEP KAUR .

Bench: DR. ARIJIT PASAYAT,P.SATHASIVAM
Case number: C.A. No.-002464-002464 / 2008
Diary number: 6261 / 2006
Advocates: Vs N. ANNAPOORANI

03 April 2008
Supreme Court
7 pages
M/S. CONSOLIDATED ENGG.ENTERPRISES Vs PRINCIPAL SECY. IRRIGATION DEPTT. .

Bench: R V RAVEENDRAN
Case number: C.A. No.-002461-002461 / 2008
Diary number: 8970 / 2005
Advocates: PRASHANT KUMAR Vs