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10 April 2008
Supreme Court 78 pages ASHOKA KUMAR THAKUR Vs UNION OF INDIA
Bench: DALVEER BHANDARI |
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10 April 2008
Supreme Court 8 pages V.A.SHABEER Vs P.A.NIAMATHULLA
Bench: P.P. NAOLEKAR,V.S. SIRPURKAR |
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10 April 2008
Supreme Court 13 pages M/S. MAURI YEAST INDIA PVT.LTD. Vs STATE OF U.P.
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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10 April 2008
Supreme Court 5 pages COMMISSIONER OF CUSTOMS,MUMBAI Vs M/S. J.D. ORGOCHEM LIMITED
Bench: S.B. SINHA,V.S. SIRPURKAR |
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10 April 2008
Supreme Court 5 pages M/S GODAVARI FINANCE CO. Vs DEGALA SATYANARAYANAMMA .
Bench: S.B. SINHA,V.S. SIRPURKAR |
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10 April 2008
Supreme Court 8 pages PONNUSAMY Vs STATE OF TAMIL NADU
Bench: S.B. SINHA,HARJIT SINGH BEDI |
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10 April 2008
Supreme Court 73 pages ASHOKA KUMAR THAKUR Vs UNION OF INDIA
Bench: CJI K.G. BALAKRISHNAN |
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10 April 2008
Supreme Court 1 pages GARDEN SILK MILLS LTD. Vs PEARL ORGANICS LTD.
Case number: C.A. No.-000463-000463 / 2002 |
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10 April 2008
Supreme Court 4 pages M/S MITSUBHISHI CORPORATION Vs STATE OF KARNATAKA .
Case number: C.A. No.-002726-002726 / 2008 |
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10 April 2008
Supreme Court 3 pages UNION OF INDIA Vs CHANDALAVADA GOPALAKRISHNA MURTHY .
Case number: C.A. No.-000926-000927 / 2002 |
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10 April 2008
Supreme Court 12 pages ASHOKA KUMAR THAKUR Vs UNION OF INDIA
Bench: K.G. BALAKRISHNAN,DR. ARIJIT PASAYAT,C.K. THAKKER,R.V. RAVEENDRAN,DALVEER BHANDARI |
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09 April 2008
Supreme Court 11 pages M/S NOVA ADS Vs SEC.,DEPT.OF MUNICIPL ADMN&WATER SUP&ANR
Bench: DR. ARIJIT PASAYAT,S.H. KAPADIA |
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09 April 2008
Supreme Court 9 pages BHARAT KARSONDAS THAKKAR Vs M/S. KIRAN CONSTRUCTION CO. .
Bench: A.K. MATHUR,ALTAMAS KABIR |
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09 April 2008
Supreme Court 6 pages NARAIN SINGH Vs STATE OF HARYANA
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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09 April 2008
Supreme Court 8 pages M.R. SATWAJI RAO (D) BY LRS. Vs B.SHAMA RAO(DEAD)BY LRS. .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |