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16 April 2008
Supreme Court 10 pages BANWAR LAL Vs G. KALAVATHI (DEAD) BY LRS. .
Bench: B.N.AGRAWAL,ALTAMAS KABIR,G.S. SINGHVI |
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16 April 2008
Supreme Court 10 pages HARYANA STATE M.I.TUBEWELL CORP. Vs G.S. UPPAL .
Bench: R. V. RAVEENDRAN,LOKESHWAR SINGH PANTA |
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16 April 2008
Supreme Court 5 pages CANTONMENT EXECUTIVE OFFICER Vs VIJAY D. WANI .
Bench: A.K.MATHUR,LOKESHWAR SINGH PANTA |
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16 April 2008
Supreme Court 24 pages SATYAWATI SHARMA Vs UNION OF INDIA
Bench: B.N. AGRAWAL,G.S. SINGHVI |
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16 April 2008
Supreme Court 1 pages BOARD FOR CONTROL OF CRICKET IN INDIA Vs JHARKHAND STATE CRICKET ASSOCIATION &ORS
Case number: SLP(C) No.-015596-015596 / 2006 |
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16 April 2008
Supreme Court 1 pages RUCHIRA Vs SHASWAT BABU
Case number: T.P.(C) No.-000655-000655 / 2007 |
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16 April 2008
Supreme Court 1 pages SIDDHARTH JAIN Vs N.C.T., DELHI THRU COMMR.OF POLICE
Case number: Crl.A. No.-000671-000671 / 2008 |
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16 April 2008
Supreme Court 1 pages STATE OF U.P. Vs ANAND SINGH
Case number: C.A. No.-002816-002816 / 2008 |
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16 April 2008
Supreme Court 1 pages RAMAN DEVJI VARLI Vs STATE OF GUJARAT
Case number: Crl.A. No.-000674-000674 / 2008 |
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16 April 2008
Supreme Court 2 pages UNION OF INDIA Vs SUMER DAN
Case number: Crl.A. No.-000725-000725 / 2008 |
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16 April 2008
Supreme Court 2 pages K.MUNNI Vs KASIMOHANTY SRIKANT PATNAIK
Case number: T.P.(C) No.-000772-000772 / 2007 |
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16 April 2008
Supreme Court 1 pages MANISHA Vs STATE OF HARYANA
Case number: Crl.A. No.-000726-000726 / 2008 |
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16 April 2008
Supreme Court 1 pages PHULIA DEVI @ PHULARA DEVI Vs STATE OF BIHAR
Case number: Crl.A. No.-000727-000727 / 2008 |
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16 April 2008
Supreme Court 18 pages LATTU MAHTO & ANR. Vs STATE OF BIHAR (NOW JHARKHAND)
Case number: Special Leave Petition (crl.) 881 of 2007 |
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15 April 2008
Supreme Court 1 pages M/S. MAHESH BUILDERS Vs SACHEETA COOP. HOUSING SOCIETY LTD.
Case number: C.A. No.-002822-002822 / 2008 |