Showing 15316 - 15330 of 41947 judgements
22 April 2008
Supreme Court
1 pages
DY.COMMR.OF INCOME TAX,AHMEDABAD Vs N.K.INDUSTRIES LTD.

Case number: C.A. No.-002976-002976 / 2008
Diary number: 2036 / 2007
Advocates: B. V. BALARAM DAS Vs PRANAB KUMAR MULLICK

21 April 2008
Supreme Court
7 pages
WAHEED BAIG Vs BANGI LAKSHMAMMA .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-001055-001055 / 2002
Diary number: 10248 / 2001
Advocates: Vs Y. PRABHAKARA RAO

21 April 2008
Supreme Court
3 pages
POONAM KUMARI Vs JAI PRAKASH PANDEY .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-002871-002871 / 2008
Diary number: 10253 / 2004
Advocates: RAMESHWAR PRASAD GOYAL Vs RANJAN MUKHERJEE

21 April 2008
Supreme Court
6 pages
AHMMADSAHAB ABDUL MULLA (D) BY PROP. LRS Vs BIBIJAN

Bench: DR. ARIJIT PASAYAT,TARUN CHATTERJEE
Case number: C.A. No.-004190-004190 / 2000
Diary number: 7280 / 1999
Advocates: RAJESH MAHALE Vs ASHOK KUMAR SHARMA

21 April 2008
Supreme Court
10 pages
OMA RAM Vs STATE OF RAJASTHAN .

Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM
Case number: C.A. No.-000905-000905 / 2002
Diary number: 22133 / 2001
Advocates: GP. CAPT. KARAN SINGH BHATI Vs

21 April 2008
Supreme Court
10 pages
SURJIT SINGH Vs MAHANAGAR TELEPHONE NIGAM LTD.

Bench: H. K. SEMA,MARKANDEY KATJU
Case number: C.A. No.-005354-005354 / 2002
Diary number: 6803 / 2002
Advocates: ANIS AHMED KHAN Vs MADHU SIKRI

21 April 2008
Supreme Court
2 pages
UDAI RAJ SINGH Vs HARI RAM .

Case number: C.A. No.-006602-006603 / 2001
Diary number: 17836 / 1998
Advocates: MANOJ SWARUP AND CO. Vs B. S. BANTHIA

21 April 2008
Supreme Court
5 pages
K.K. TIWARI Vs UNION OF INDIA .

Bench: A. K. MATHUR,LOKESHWAR SINGH PANTA
Case number: C.A. No.-000571-000571 / 2002
Diary number: 19697 / 2001
Advocates: RANJAN MUKHERJEE Vs DEVENDRA SINGH

21 April 2008
Supreme Court
1 pages
GAMPA GOVINDU Vs STATE OF A.P TR.PUBLIC PROSECUTOR

Case number: Crl.A. No.-000687-000687 / 2008
Diary number: 14974 / 2006
Advocates: Vs R. V. KAMESHWARAN

21 April 2008
Supreme Court
1 pages
AMISHA HINDUJA Vs MANISH HINDUJA

Case number: T.P.(C) No.-000950-000950 / 2007
Diary number: 35270 / 2007
Advocates: Vs RAUF RAHIM

21 April 2008
Supreme Court
1 pages
SUNITA SHARMA Vs PANKAJ SHARMA

Case number: T.P.(C) No.-001087-001087 / 2006
Diary number: 31550 / 2006
Advocates: Vs PRAMOD DAYAL

21 April 2008
Supreme Court
4 pages
RAEESH AHMAD Vs UNITED INDIA INSURANCE LTD.

Case number: C.A. No.-002869-002870 / 2008
Diary number: 20335 / 2006
Advocates: RACHANA JOSHI ISSAR Vs P. N. PURI

21 April 2008
Supreme Court
2 pages
J&K STATE POLLUTION CONTROL BD Vs SARDAR JAG MOHAN SINGH .

Case number: C.A. No.-002867-002867 / 2008
Diary number: 26233 / 2004
Advocates: Vs PURNIMA BHAT

16 April 2008
Supreme Court
1 pages
U.P. STATE ROAD TRANSPORT CORP. Vs RAMESH CHANDRA

Case number: C.A. No.-002837-002837 / 2008
Diary number: 12289 / 2006
Advocates: PRADEEP MISRA Vs K. SARADA DEVI

16 April 2008
Supreme Court
5 pages
KAMLESH BABU Vs LAJPAT RAI SHARMA .

Bench: A. K. MATHUR,ALTAMAS KABIR
Case number: C.A. No.-002815-002815 / 2008
Diary number: 11772 / 2006
Advocates: LALITA KAUSHIK Vs RACHANA SRIVASTAVA