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15 April 2008
Supreme Court 1 pages SRI KIRSHAN VISHWESHWAR HEGDE Vs THE GENERAL MANAGER, K.S.R.T.C.
Case number: C.A. No.-002823-002823 / 2008 |
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15 April 2008
Supreme Court 1 pages PADMA CHARAN PATRA Vs STATE OF ORISSA
Case number: Crl.A. No.-000645-000645 / 2006 |
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15 April 2008
Supreme Court 1 pages U.O.I. Vs RASIKLAL MARDIA .
Case number: T.P.(C) No.-000698-000698 / 2007 |
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15 April 2008
Supreme Court 16 pages KISAN SAHKARI CHINI MILLS LTD. Vs VARDAN LINKERS .
Bench: R. V. RAVEENDRAN,LOKESHWAR SINGH PANTA |
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15 April 2008
Supreme Court 1 pages T.K. SOMAN Vs AMITHA KUMARI .
Case number: Crl.A. No.-000662-000662 / 2008 |
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15 April 2008
Supreme Court 1 pages JULITA NIRMAL CHANDRA NAYAK Vs NIRMAL CHANDRA NAYAK
Case number: T.P.(C) No.-000375-000375 / 2006 |
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15 April 2008
Supreme Court 8 pages MAHENDRA SINGH SAINI Vs STATE OF UTTRAKHAND
Case number: Crl.A. No.-000775-000775 / 2008 |
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11 April 2008
Supreme Court 8 pages MAHABIR Vs STATE OF DELHI
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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11 April 2008
Supreme Court 3 pages JITENDRA SINGH Vs BHANU KUMARI .
Bench: DR. ARIJIT PASAYAT,P. SATHASIVAM |
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11 April 2008
Supreme Court 4 pages COMMON CAUSE Vs UNION OF INDIA .
Bench: H.K. SEMA |
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11 April 2008
Supreme Court 15 pages COMMON CAUSE Vs UNION OF INDIA .
Bench: MARKANDEY KATJU |
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11 April 2008
Supreme Court 10 pages PRADIP J. MEHTA Vs COMMNR. OF INCOME TAX, AHMEDABAD
Bench: ASHOK BHAN,DALVEER BHANDARI |
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11 April 2008
Supreme Court 8 pages M/S. SUDHARSHAN SILKS & SAREES Vs COMMNR. OF INCOME-TAX, KARNATAKA
Bench: ASHOK BHAN,DALVEER BHANDARI |
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11 April 2008
Supreme Court 5 pages NORTH EASTERN RAILWAY ADMIN., GORAKHPUR Vs BHAGWAN DAS (D) BY LRS.
Bench: S. B. SINHA,D.K. JAIN |
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11 April 2008
Supreme Court 32 pages ABAN LOYD CHILES OFFSHORE LTD. Vs U.O.I. .
Bench: ASHOK BHAN,DALVEER BHANDARI |